High Courts15 Apr 1940
Amatipati Bhadrachalam and Others Vs Ramineedi Nagarupavatamma and Another
Madras High Court · AIR 1940 Mad 885 : (1940) 52 LW 387 : (1940) 2 MLJ 342
Tamil Nadu Agriculturists Relief Act, 1938 — Section 4(h)
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 21 of 27
High Courts15 Apr 1940
Katikineni Venkata Gopala Narasimha Rama Rao Vs Chitluri Venkatramayya
Madras High Court · (1940) ILR (Mad) 969 : (1940) 52 LW 159 : (1940) 2 MLJ 257
Income Tax Act, 1922 — Section 54
High Courts12 Apr 1940
Maragadhammal Vs Yasodhammal
Madras High Court · AIR 1941 Mad 111 : (1941) ILR (Mad) 49 : (1940) 52 LW 551 : (1940) 2 MLJ 587
Court Fees Act, 1870 — Section 7
High Courts12 Apr 1940
Oorakkarai Seetharama Chettiar Vs Sheik Abdul Rahiman Sahib and Others
Madras High Court · (1940) 52 LW 277 : (1940) 2 MLJ 371
High Courts12 Apr 1940
Induru Pattabirami Reddi Vs Kakarala Venkatappayya and Others
Madras High Court · AIR 1941 Mad 66 : (1940) 52 LW 546 : (1940) 2 MLJ 484
Transfer of Property Act, 1882 — Section 82
High Courts12 Apr 1940
Nukala Surya Rao Vs Yedida Bullemma alias Venkayya and Another
Madras High Court · AIR 1940 Mad 899 : (1940) 52 LW 367 : (1940) 2 MLJ 333
Madras Debt Conciliation Act, 1936 — Section 25
High Courts12 Apr 1940
Kanthasami Reddiar Vs Pethusami Reddiar
Madras High Court · AIR 1940 Mad 887 : (1940) 2 MLJ 334
High Courts11 Apr 1940
In Re: Pudukodu Iswara Subramanya Iyer
Madras High Court · AIR 1940 Mad 938
Madras Prevention of Food Adulteration Act, 1918 — Section 5(1)(b)
High Courts11 Apr 1940
Budiredla Ramamurti Vs Matta Sitaramayya
Madras High Court · AIR 1941 Mad 56 : (1940) ILR (Mad) 947 : (1940) 52 LW 262 : (1940) 2 MLJ 293
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8
High Courts11 Apr 1940
A.L.S.P.P.L. Subramanian Chettiar by Agent Narayanan Chettiar Vs Muthuswami Goundan alias Avanashi Goundan
Madras High Court · AIR 1940 Mad 890 : (1941) ILR (Mad) 43 : (1940) 52 LW 240 : (1940) 2 MLJ 170
Civil Procedure Code, 1908 (CPC) — Section 111(a)
High Courts11 Apr 1940
Abdul Kudus and Others Vs Abdul Gani and Others
Madras High Court · AIR 1940 Mad 955 : (1940) 52 LW 397 : (1940) 2 MLJ 406
Court Fees Act, 1870 — Section 5
High Courts10 Apr 1940
N. Krishnaswami Aiyar Vs T.N. Nagalinga Mudaliar
Madras High Court · (1940) 52 LW 140 : (1940) 2 MLJ 174
High Courts10 Apr 1940
Alapati Anandarao and Others Vs The President, Co-operative Credit Society and Others
Madras High Court · AIR 1940 Mad 828 : (1941) ILR (Mad) 27 : (1940) 52 LW 141 : (1940) 2 MLJ 179
High Courts10 Apr 1940
In Re: B. Sriniwasa Rao
Madras High Court · AIR 1941 Mad 687 : (1941) 53 LW 711
Defence of India Rules, 1962 — Rule 38(5)
High Courts09 Apr 1940
In Re: Gampala Subbigadu alias Damasagadu
Madras High Court · AIR 1941 Mad 280 : (1940) 52 LW 884 : (1940) 2 MLJ 1018
High Courts09 Apr 1940
Tajbi, minor by father and next friend Mohamed Alli Vs Nattar Sheriff
Madras High Court · AIR 1940 Mad 888 : (1940) 52 LW 369 : (1940) 2 MLJ 345
High Courts09 Apr 1940
The President, Co-operative Credit Society Vs Sanam Narasimha Rao and Others
Madras High Court · AIR 1941 Mad 77 : (1940) 52 LW 354 : (1940) 2 MLJ 402
Limitation Act, 1963 — Article 11
High Courts09 Apr 1940
Nimmagadda Ramaseshayya Vs Adusumilli Kutumba Rao and Another
Madras High Court · AIR 1940 Mad 793 : (1940) ILR (Mad) 943 : (1940) 52 LW 173 : (1940) 2 MLJ 235
High Courts05 Apr 1940
Boganatham Arunachalam Chetty and Another Vs Boganatham Krishnaveni Ammal and Another
Madras High Court · AIR 1941 Mad 724 : (1941) 53 LW 552 : (1941) 1 MLJ 697