High Courts25 Apr 1940
In Re: Pattammal
Madras High Court · AIR 1940 Mad 898 : (1940) 52 LW 349 : (1940) 2 MLJ 315
Penal Code, 1860 (IPC) — Section 201(1)
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 20 of 27
High Courts24 Apr 1940
Moidin Rowthan Vs Dakshayani Amma and Another
Madras High Court · AIR 1941 Mad 125
Civil Procedure Code, 1908 (CPC) — Section 63, 64
High Courts24 Apr 1940
Ganapathi Bhatta Vs A.M.L. D'Sowza and Others
Madras High Court · AIR 1940 Mad 907 : (1940) 2 MLJ 317
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts24 Apr 1940
Kattuva Rowtha's son Moidin alias Siavu Rowthan Vs Dakshayani Amma and Another
Madras High Court · (1940) 52 LW 807 : (1940) 2 MLJ 844
Civil Procedure Code, 1908 (CPC) — Section 63, 64
High Courts23 Apr 1940
Kulikarai Viswanathaswami Temple Vs The Assistant Engineer for Surveys, Electricity Department and Another
Madras High Court · AIR 1940 Mad 900 : (1940) 52 LW 328 : (1940) 2 MLJ 254
Telegraph Act, 1885 — Section 18(1)
High Courts23 Apr 1940
Minni Zuleka Bi and Another Vs Kulsum Bi and Another
Madras High Court · AIR 1941 Mad 128 : (1940) 52 LW 458 : (1940) 2 MLJ 393
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts23 Apr 1940
The Official Receiver of East Godavari Vs Chava Govindaraju and Another
Madras High Court · AIR 1940 Mad 798 : (1940) ILR (Mad) 953 : (1940) 52 LW 149 : (1940) 2 MLJ 190
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts23 Apr 1940
Muhammad Sahib and Another Vs C. Kunthanmal Sowcar
Madras High Court · AIR 1940 Mad 807 : (1940) 52 LW 245 : (1940) 2 MLJ 185
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9
High Courts23 Apr 1940
C.K. Kunjandi Vs Kuduvayoor Nagarathil Melharath Kadir Moideen Rowthen's son Chinnavava Rowthen and Others
Madras High Court · AIR 1941 Mad 110 : (1940) 52 LW 364 : (1940) 2 MLJ 326
Limitation Act, 1963 — Section 21(2)
High Courts23 Apr 1940
Ambu Bai Ammal Vs Soni Bai Ammal
Madras High Court · AIR 1940 Mad 804 : (1941) ILR (Mad) 13 : (1940) 52 LW 179 : (1940) 2 MLJ 298
High Courts23 Apr 1940
Nithoor Thimmanna Bhat Vs Aithappa Adyanthaya
Madras High Court · AIR 1940 Mad 903 : (1940) 52 LW 221 : (1940) 2 MLJ 251
Presidency Towns Insolvency Act, 1909 — Section 46
High Courts22 Apr 1940
Aravapalli Viresam Vs Gurram Adinarayana and Others
Madras High Court · AIR 1941 Mad 114 : (1940) 52 LW 809 : (1940) 2 MLJ 977
High Courts22 Apr 1940
Dharba Sooryanarayana and Another Vs Meduri Ramamma
Madras High Court · AIR 1940 Mad 808 : (1940) 52 LW 301 : (1940) 2 MLJ 291
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts22 Apr 1940
Syed Sabjumiah Hussain and Others Vs Kalayigar Abdul Vahab Sab and Another
Madras High Court · AIR 1940 Mad 821 : (1940) 52 LW 146 : (1940) 2 MLJ 176
Court Fees Act, 1870 — Section 7(v)(c)
High Courts19 Apr 1940
J. Austen Byers, Esq Vs The Municipal Council
Madras High Court · AIR 1941 Mad 636 : (1941) 53 LW 533 : (1941) 1 MLJ 620
Tamil Nadu District Municipalities Act, 1920 — Section 93
High Courts18 Apr 1940
Muthu Goundan Vs Peria Goundan and Another
Madras High Court · AIR 1941 Mad 353 : (1941) ILR (Mad) 78 : (1940) 52 LW 887 : (1940) 2 MLJ 937
High Courts17 Apr 1940
Bolisetti Sundaram and Another Vs Kanuparthi Venkatappadasu and Another
Madras High Court · AIR 1940 Mad 874 : (1940) 52 LW 360 : (1940) 2 MLJ 384
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts17 Apr 1940
Jagannatha Aiyangar and Others Vs Suppiah Chettiar
Madras High Court · (1940) 52 LW 249 : (1940) 2 MLJ 187
High Courts17 Apr 1940
Jagadambal and Another Vs Sundarammal by next friend, Ponnusami Chettiar and Others
Madras High Court · AIR 1941 Mad 46 : (1940) 2 MLJ 398
High Courts15 Apr 1940
Kodali Ramakoteswara Rao Vs Kodali Suryanarayana and Another
Madras High Court · AIR 1940 Mad 905 : (1940) 52 LW 373 : (1940) 2 MLJ 356