High Courts01 May 1940
Tiruchendur Sri Subramaniaswami Temple Vs P. Ramasamia Pillai (insane) through his wife and guardian R. Muthammal and Others
Madras High Court · AIR 1941 Mad 39 : (1940) 52 LW 446 : (1940) 2 MLJ 510
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 19 of 27
High Courts01 May 1940
Sri Rajah Yenumala Latchanna Dora Varu Vs Sri Rajah Yenumala Mallu Dora Varu
Madras High Court · AIR 1941 Mad 55 : (1940) 52 LW 487 : (1940) 2 MLJ 572
High Courts01 May 1940
Radhakrishna Chetty and Another Vs Miss Teckla Schomberg
Madras High Court · AIR 1941 Mad 115 : (1940) 2 MLJ 867
High Courts01 May 1940
Charapotta Kanur Kesavan Nayar Vs Kummankuzhi Ezhuvan Kunchu's son Velu
Madras High Court · AIR 1940 Mad 909 : (1940) 52 LW 306 : (1940) 2 MLJ 238
Tamil Nadu Village Courts Act, 1888 — Section 73
High Courts01 May 1940
P.A. Raju Chettiar Vs Shanmugam Pillai alias Sarangapani Pillai and Others
Madras High Court · AIR 1941 Mad 245 : (1940) 52 LW 279 : (1940) 2 MLJ 376
Civil Procedure Code, 1908 (CPC) — Section 146
High Courts01 May 1940
Yelamanchilli Basavayya Vs Jaldu Manikyala Rao
Madras High Court · AIR 1941 Mad 37 : (1940) 2 MLJ 340
High Courts01 May 1940
Roopchand Merlacha Vs Sha Motaji Mokanaji
Madras High Court · AIR 1940 Mad 791 : (1940) 52 LW 303 : (1940) 2 MLJ 283
Madras Debt Conciliation Act, 1936 — Section 25, 4
High Courts30 Apr 1940
In Re: Karuppan Chetti and Another
Madras High Court · AIR 1941 Mad 267 : (1940) 52 LW 258
Evidence Act, 1872 — Section 27
High Courts30 Apr 1940
R.K. Presanna Venkatesa Rao Vs The Trichinopoly District Co-operative Central Bank, Ltd. and Others
Madras High Court · (1940) 52 LW 417 : (1940) 2 MLJ 488
High Courts30 Apr 1940
Allamsetti Venkatappadu and Others Vs Manda Appalaswami
Madras High Court · (1940) 52 LW 416 : (1940) 2 MLJ 487
High Courts30 Apr 1940
Katikineni Venkata Gopala Narasimha Rama Rao Vs Chitluri Venkataramayya
Madras High Court · AIR 1940 Mad 768
Evidence Act, 1872 — Section 74Income Tax Act, 1961 — Section 54
High Courts29 Apr 1940
Karnam Ramamma and Another Vs Peddineni Venkatalakshmamma and Others
Madras High Court · AIR 1941 Mad 375 : (1941) 53 LW 15 : (1941) 1 MLJ 286
High Courts29 Apr 1940
Edara Venkayya Pantulu alias E.V. Pant and Another Vs Kalipattapu Chitti Surya Prakasamma and Another
Madras High Court · AIR 1940 Mad 879 : (1941) ILR (Mad) 255 : (1940) 52 LW 282 : (1940) 2 MLJ 328
High Courts26 Apr 1940
Ranganayaki Ammal Vs Rajagopalaswami Naidu
Madras High Court · AIR 1940 Mad 951
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts26 Apr 1940
Vendoor Thazhath Paravan alias Cheriad and Another Vs Venthrayil Tarwad Karnawan Gopalan Nair
Madras High Court · AIR 1940 Mad 794 : (1940) ILR (Mad) 864 : (1940) 52 LW 289 : (1940) 2 MLJ 273
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts26 Apr 1940
Ranganayaki Ammal Vs Rajagopalaswami Naidu and Others
Madras High Court · (1940) 52 LW 307 : (1940) 2 MLJ 239
Provincial Insolvency Act, 1920 — Section 34(2)
High Courts26 Apr 1940
Motam Kotayya alias Prakasam Vs Singampalli Venkata Punnayya
Madras High Court · AIR 1940 Mad 910 : (1941) ILR (Mad) 1023 : (1940) 52 LW 176 : (1940) 2 MLJ 202
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8
High Courts26 Apr 1940
Chidambaram Aiyar Vs Manickavasagam Pillai and Another
Madras High Court · (1940) 52 LW 204 : (1940) 2 MLJ 232
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9(1)
High Courts26 Apr 1940
Chinni Venkatachalam Chetti Vs Athivarapu Venkatrami Reddi
Madras High Court · AIR 1940 Mad 929 : (1941) ILR (Mad) 144 : (1940) 52 LW 465 : (1940) 2 MLJ 456
Transfer of Property Act, 1882 — Section 3
High Courts25 Apr 1940
G. Chokkappa Chetty Vs M. Santhubava Rowther
Madras High Court · AIR 1940 Mad 926 : (1940) 52 LW 537 : (1940) 2 MLJ 481