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Madras High Court judgments, 1940

524 judgments · page 17 of 27

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High Courts31 Jul 1940

In Re: Vasireddi Sivalinga Prasad

Madras High Court · AIR 1941 Mad 683 : (1941) 53 LW 566 : (1941) 1 MLJ 610

Penal Code, 1860 (IPC) — Section 504
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High Courts31 Jul 1940

Patinhare Valappil Pokker Vs Alakkal Kunheethutti and Others

Madras High Court · AIR 1940 Mad 186 : (1941) ILR (Mad) 152 : (1940) 52 LW 617 : (1940) 2 MLJ 603

Malabar Tenancy Act, 1930 — Section 26
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High Courts31 Jul 1940

Kunchaparti Venkatachellam Vs Vemuri Subrahmanyam and Another

Madras High Court · AIR 1941 Mad 795 : (1941) 54 LW 714 : (1941) 2 MLJ 219

Civil Procedure Code, 1908 (CPC) — Section 73
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High Courts31 Jul 1940

S. Subbaraya Mudaliar Vs Appathurai Samban and Another

Madras High Court · AIR 1943 Mad 756

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High Courts30 Jul 1940

Narasimhulu Naidu Vs Pemmati Naga Reddy

Madras High Court · AIR 1941 Mad 64

Contract Act, 1872 — Section 239
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High Courts30 Jul 1940

In Re: Baggam Appalanarasayya

Madras High Court · AIR 1941 Mad 101

Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 32
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High Courts30 Jul 1940

The Nellore Permanent Fund Limited Vs Kondapi Subba Rao and Another

Madras High Court · AIR 1941 Mad 888 : (1941) 54 LW 239 : (1941) 2 MLJ 388

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High Courts30 Jul 1940

In Re: Beggam Appalanarasayya

Madras High Court · (1941) ILR (Mad) 81 : (1940) 52 LW 495 : (1940) 2 MLJ 715

Evidence Act, 1872 — Section 32, 32(1)
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High Courts30 Jul 1940

Narasimhalu Naidu Vs Pemmati Naga Reddy

Madras High Court · (1940) 52 LW 530 : (1940) 2 MLJ 694

Contract Act, 1872 — Section 239
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High Courts29 Jul 1940

Thiravia Nadar Vs Paulraj Chelliah Nadar and Others

Madras High Court · AIR 1941 Mad 74(2) : (1940) 52 LW 386 : (1940) 2 MLJ 417

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
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High Courts29 Jul 1940

Kamakshi Chetti Vs A.S. Alaganan Chettiar

Madras High Court · AIR 1941 Mad 73(1) : (1940) 52 LW 430 : (1940) 2 MLJ 468

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High Courts26 Jul 1940

H.M. Ebrahim Sait Vs The Mettupalayam Narayani Bank, Limited and Others

Madras High Court · AIR 1940 Mad 958 : (1940) 52 LW 474 : (1940) 2 MLJ 495

Presidency Towns Insolvency Act, 1909 — Section 9(e)
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High Courts26 Jul 1940

Karanan Syama Rao Vs V. Hanumantha Rao, minor by guardian and maternal grandfather Nittur Ramaswamayya

Madras High Court · AIR 1940 Mad 925 : (1940) 52 LW 403 : (1940) 2 MLJ 476

Tamil Nadu Agriculturists Relief Act, 1938 — Section 8
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High Courts26 Jul 1940

Madhava Ramachandra Kamath Vs The Canara, Banking Corporation Limited, a Banking Company

Madras High Court · (1940) 52 LW 741 : (1940) 2 MLJ 721

Companies Act, 1956 — Section 38(1)
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High Courts26 Jul 1940

In Re: Ponnuswami Reddiar and Another

Madras High Court · AIR 1941 Mad 604 : (1941) 53 LW 75

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High Courts24 Jul 1940

Pothula Sattiraju Vs Polisetti Venkataratnam and Others

Madras High Court · AIR 1941 Mad 800(2) : (1941) 54 LW 505 : (1941) 2 MLJ 646

Madras Estates Land Act, 1908 — Section 189
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High Courts24 Jul 1940

S.P.Rm.M. Meyappa Chettiar Vs S.P.Rm.Rm. Ramaswami Chettiar

Madras High Court · AIR 1941 Mad 96 : (1940) 52 LW 508 : (1940) 2 MLJ 494

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High Courts24 Jul 1940

In Re: Kesava Reddi and Another

Madras High Court · (1940) 52 LW 492 : (1940) 2 MLJ 468(1)

Penal Code, 1860 (IPC) — Section 395, 457
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High Courts24 Jul 1940

Boddana Ramudu and Others Vs Sasapu Sanyasi Naidu and Another

Madras High Court · AIR 1941 Mad 97 : (1940) 52 LW 629 : (1940) 2 MLJ 668

Madras Estates Land Act, 1908 — Section 143
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High Courts24 Jul 1940

Gandikota Kamanna Vs Tondapu Satti Reddy

Madras High Court · AIR 1940 Mad 919 : (1940) 52 LW 420 : (1940) 2 MLJ 467

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