High Courts16 Aug 1940
Bongi Narayana alias Demullu and Another Vs Bangari Gurramma and Others
Madras High Court · AIR 1941 Mad 364 : (1940) 52 LW 828 : (1940) 2 MLJ 918
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 15 of 27
High Courts16 Aug 1940
Kannabhiran Pillai Vs Govindaswami Pillai
Madras High Court · AIR 1940 Mad 959 : (1940) 52 LW 413 : (1940) 2 MLJ 473
High Courts16 Aug 1940
Boppana Rukminamma and Another Vs Maganti Venkata Ramadas
Madras High Court · AIR 1940 Mad 949 : (1940) 52 LW 549 : (1940) 2 MLJ 554
High Courts16 Aug 1940
Pachaiammal and Another Vs The Hindustan Co-operative Insurance Society Limited, an Incorporated Company and Others
Madras High Court · (1941) ILR (Mad) 109 : (1940) 52 LW 625 : (1940) 2 MLJ 688
Tamil Nadu District Municipalities Act, 1920 — Section 53
High Courts16 Aug 1940
Umade Rajaha Raje Damara Kumara Venkatalingama Nayanim Bahadur Varu, Rajah of Kalahasti Vs Panaganti Parthasarathy Rayanimgar and Others
Madras High Court · (1942) 2 MLJ 47
Transfer of Property Act, 1882 — Section 101
High Courts16 Aug 1940
Jampa Sattiraju and Others Vs Kallepara Venkatasatyam and Others
Madras High Court · AIR 1941 Mad 410 : (1941) 53 LW 191 : (1941) 1 MLJ 36
High Courts15 Aug 1940
The Palghat Electric Corporation Ltd. Vs T.N. Veeraraghava Aiyar
Madras High Court · AIR 1941 Mad 439 : (1941) 53 LW 359 : (1941) 1 MLJ 411
High Courts15 Aug 1940
In Re: Govindarajulu Naidu
Madras High Court · AIR 1941 Mad 352 : (1940) 52 LW 948 : (1941) 1 MLJ 470
High Courts15 Aug 1940
Vempati Venkayya Vs The Official Receiver
Madras High Court · AIR 1941 Mad 796 : (1941) 54 LW 259 : (1941) 2 MLJ 810
Provincial Insolvency Act, 1920 — Section 54
High Courts15 Aug 1940
Chimakurti Seshayya Vs Sait Hirachand Chunilal Firm
Madras High Court · AIR 1941 Mad 285 : (1940) 52 LW 604 : (1940) 2 MLJ 672
Provincial Insolvency Act, 1920 — Section 72
High Courts14 Aug 1940
The Examiner of Local Fund Accounts Vs Sp.Rm.Rm. Ramaswami Chettiar
Madras High Court · AIR 1941 Mad 891(2) : (1941) 54 LW 243 : (1941) 2 MLJ 403
Madras Local Boards Act, 1884 — Section 199
High Courts14 Aug 1940
V. Srinivasachariar and Another Vs The Conjeevaram Hodgsonpet Dharmarakshaka Nidhi, Limited
Madras High Court · AIR 1940 Mad 937 : (1940) 52 LW 432 : (1940) 2 MLJ 478
High Courts14 Aug 1940
Raju Mudali alias Vinayaka Mudaliar Vs Chinnaraju Naidu and Others
Madras High Court · AIR 1941 Mad 51 : (1940) 52 LW 476 : (1940) 2 MLJ 562
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(k)
High Courts13 Aug 1940
Sanampudi Kodandaramayya Vs Gurrala Venkatareddi
Madras High Court · AIR 1941 Mad 74(1) : (1940) 52 LW 484 : (1940) 2 MLJ 553
High Courts13 Aug 1940
K.G. Govindarajulu Naidu Vs M.S. Gopalaswamy Chetty and Another
Madras High Court · AIR 1941 Mad 401 : (1941) 53 LW 153 : (1941) 1 MLJ 225
High Courts12 Aug 1940
In Re: N. Kayambu Pillai
Madras High Court · AIR 1941 Mad 836 : (1941) ILR (Mad) 954 : (1941) 54 LW 349 : (1941) 2 MLJ 500
Court Fees Act, 1870 — Article 1
High Courts12 Aug 1940
The District Board of West Tanjore Vs The Secretary of State for India in Council
Madras High Court · AIR 1941 Mad 629 : (1941) 53 LW 306 : (1941) 1 MLJ 378
High Courts09 Aug 1940
Manickavasaga Nadar Vs K. Krishnaswami Iyer
Madras High Court · AIR 1942 Mad 113
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts09 Aug 1940
The Public Prosecutor Vs Chelliah Tevan and Another
Madras High Court · AIR 1941 Mad 61 : (1940) ILR (Mad) 869 : (1940) 52 LW 492 : (1940) 2 MLJ 418
Penal Code, 1860 (IPC) — Section 114, 323, 324
High Courts09 Aug 1940
Gudipati Brahmanandam Vs Gudipati Sarveswara Rao and Others
Madras High Court · AIR 1941 Mad 276 : (1940) 52 LW 471 : (1940) 2 MLJ 503
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 18