High Courts09 Aug 1940
Kaza Suryanarayana Vs Sree Rajah Sobhanadri Appa Rao Bahadur Zamindar Garu and Others
Madras High Court · (1940) 52 LW 505 : (1940) 2 MLJ 584
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 16 of 27
High Courts09 Aug 1940
Compalla China Ramamurti Vs Pala Nukayya and Another
Madras High Court · AIR 1942 Mad 30 : (1941) 54 LW 716
High Courts08 Aug 1940
Srimat Paruvastu Pattabhirama China Govindacharyulu Vs Punyamurthula Seshagiri Rao
Madras High Court · AIR 1941 Mad 860 : (1941) 2 MLJ 674
High Courts08 Aug 1940
In Re: Guruswami Chettiar and Others
Madras High Court · AIR 1941 Mad 323 : (1940) 2 MLJ 1063
High Courts08 Aug 1940
A.R.L.S.V.L. Sevugan Chettiar Vs The Revenue Divisional Officer
Madras High Court · AIR 1941 Mad 198 : (1940) 52 LW 660 : (1940) 2 MLJ 753
Civil Procedure Code, 1908 (CPC) — Section 35Land Acquisition Act, 1894 — Section 53
High Courts08 Aug 1940
Nanjunda Chetty Vs Y.P.R.L.M.L. Lakshmanan Chettiar and Others
Madras High Court · AIR 1941 Mad 30 : (1940) 52 LW 415 : (1940) 2 MLJ 502
Civil Procedure Code, 1908 (CPC) — Section 52(2)
High Courts08 Aug 1940
Travancore National Bank Subsidiary Company Limited Vs The Travancore National and Quilon Bank Limited
Madras High Court · AIR 1941 Mad 256 : (1940) 52 LW 488 : (1940) 2 MLJ 566
Companies Act, 1956 — Section 183
High Courts07 Aug 1940
Bala Venkatarama Chettiar Vs The Hindu Religious Endowment Board and Others
Madras High Court · (1940) 2 MLJ 615
Madras Hindu Religious Endowments Act, 1923 — Section 63
High Courts07 Aug 1940
Balavenkatarama Chettiar Vs Hindu Religious Endowments Board and Others
Madras High Court · AIR 1941 Mad 79
Madras Hindu Religious Endowments Act, 1926 — Section 63
High Courts07 Aug 1940
Bembiri Kothanath Devaki Kutti Amma's son Padmanabha Nayar Vs Chali Parambil Ezhuvan Vellappan's son Appu alias Theyyan
Madras High Court · (1941) 54 LW 172 : (1941) 2 MLJ 242
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts06 Aug 1940
Pyda Suryanarayanamurthi Vs The Municipal Council
Madras High Court · (1941) 54 LW 392 : (1941) 2 MLJ 338
Tamil Nadu District Municipalities Act, 1920 — Section 83
High Courts05 Aug 1940
S. Gopalaswami Gounder Vs K. Krishnaswami Gounder (Interim Liquidator of the Pollachi Vellala Union Mills Company Limited, in liquidation)
Madras High Court · AIR 1941 Mad 53 : (1941) ILR (Mad) 120 : (1940) 52 LW 502 : (1940) 2 MLJ 594
Companies Act, 1956 — Section 235
High Courts05 Aug 1940
In Re: Sankappa Shetty
Madras High Court · AIR 1941 Mad 326 : (1940) 52 LW 689
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 105
High Courts02 Aug 1940
Bapalal and Co. Vs A.R. Kishnaswami Aiyar
Madras High Court · AIR 1941 Mad 26 : (1941) ILR (Mad) 332 : (1940) 52 LW 519 : (1940) 2 MLJ 556
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts02 Aug 1940
Venugopal Pillai and Others Vs Thirugnanavalli Ammal
Madras High Court · AIR 1940 Mad 934 : (1940) 52 LW 533 : (1940) 2 MLJ 427
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts02 Aug 1940
Karnam Subramanya Rao Vs Pulla Rami Reddi
Madras High Court · AIR 1940 Mad 957 : (1940) 52 LW 462 : (1940) 2 MLJ 499
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts01 Aug 1940
S. Sankaranarayana Aiyar Vs Paramasivam Pillai and Another
Madras High Court · (1941) 2 MLJ 650
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts01 Aug 1940
In Re: Hussain Khan alias Sulaiman Khan and Another
Madras High Court · AIR 1941 Mad 429 : (1941) 53 LW 154 : (1941) 1 MLJ 219
High Courts01 Aug 1940
Tumuluru Sitaramayya Vs Tumuluru Sreeramaiya and Another
Madras High Court · (1940) 52 LW 479 : (1940) 2 MLJ 1064
High Courts31 Jul 1940
Chinniya Pillai and Another Vs Subbaratnam Pillai
Madras High Court · AIR 1941 Mad 22 : (1940) 52 LW 527 : (1940) 2 MLJ 590
Provincial Insolvency Act, 1920 — Section 43