High Courts05 Apr 1940
Ivaturi Veera Subramanyam and Others Vs President, District Board
Madras High Court · AIR 1941 Mad 733
Madras Local Boards Act, 1884 — Section 225
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 22 of 27
High Courts05 Apr 1940
Paleti Chandrayya and Others Vs Yeruva Chinnappa Reddi and Others
Madras High Court · AIR 1941 Mad 753
Provincial Insolvency Act, 1920 — Section 37
High Courts05 Apr 1940
Kuppu Govinda Chettiar Vs Uttukottai Co-operative Society
Madras High Court · AIR 1940 Mad 831 : (1940) ILR (Mad) 929 : (1940) 52 LW 131 : (1940) 2 MLJ 241
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Apr 1940
Sait Sogmull Lachiram Firm of Tenali Vs Vallabhaneni Parandhamayya and Others
Madras High Court · AIR 1940 Mad 716 : (1941) ILR (Mad) 136 : (1940) 51 LW 697 : (1940) 2 MLJ 17
Provincial Insolvency Act, 1920 — Section 78(2)
High Courts04 Apr 1940
In Re: V.K.R. St. Kasi Viswanatha Chettiar
Madras High Court · (1941) 53 LW 680 : (1941) 1 MLJ 702
Companies Act, 1956 — Section 76(1)
High Courts03 Apr 1940
Muthuswami Thevar alias Mappilaiswami Thevar Vs Rajakumar B. Rajaram Pandian
Madras High Court · AIR 1940 Mad 904 : (1940) 52 LW 346 : (1940) 2 MLJ 355
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Apr 1940
Sri Kallalagar Devasthanam Vs The District Collector
Madras High Court · AIR 1940 Mad 811 : (1941) ILR (Mad) 36 : (1940) 51 LW 735 : (1940) 1 MLJ 891
Madras Hindu Religious Endowments Act, 1926 — Section 44B
High Courts02 Apr 1940
B.N. Chowdappa Chetti Vs President, Panchayat Board
Madras High Court · AIR 1941 Mad 24 : (1940) 52 LW 195 : (1940) 2 MLJ 1
Madras Local Boards (Amendment) Act, 1930 — Section 193
High Courts02 Apr 1940
C. Thiruvengada Mudaliar Vs M. Rajabadar Mudaliar and Others
Madras High Court · AIR 1940 Mad 823 : (1940) 52 LW 185 : (1940) 2 MLJ 5
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts01 Apr 1940
V.S. Narasimha Ayyar Vs Allu Krishna Ayyar and Others
Madras High Court · (1940) 52 LW 189 : (1940) 2 MLJ 11
High Courts01 Apr 1940
In Re: Abdul Basha Sahib
Madras High Court · AIR 1941 Mad 316 : (1941) ILR (Mad) 1028 : (1940) 52 LW 284
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201
High Courts29 Mar 1940
V.S.A.R.M. Annamalai Chettiar Vs Vellayan Chettiar and Others
Madras High Court · AIR 1940 Mad 826 : (1940) 52 LW 191 : (1940) 2 MLJ 23
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts29 Mar 1940
Pothera Kallur Veettil Narayanan Nambiar Vs Pothera Kallur Veettil Kunhathayi Amma and Others
Madras High Court · AIR 1940 Mad 730 : (1940) 52 LW 119 : (1940) 1 MLJ 939
High Courts29 Mar 1940
Thota Varahalayya (dead) and Others Vs Mattapalli Raju and Others
Madras High Court · (1940) 2 MLJ 290
High Courts27 Mar 1940
Seth Balakisonlal Jankiprasad Vs The Debt Conciliation Board and Others
Madras High Court · (1940) 52 LW 434 : (1940) 2 MLJ 463
Madras Debt Conciliation Act, 1936 — Section 14(1)
High Courts26 Mar 1940
Gnanaprakasam Pillai and Another Vs Parasakthy Ammal and Others
Madras High Court · AIR 1941 Mad 179 : (1940) 52 LW 440
Limitation Act, 1963 — Article 92
High Courts26 Mar 1940
C. Jayaram Mudaliar Vs Lakshmi Ammal
Madras High Court · AIR 1940 Mad 777 : (1940) 51 LW 758 : (1940) 1 MLJ 877
High Courts21 Mar 1940
Kondayya Nayudu and Another Vs Marianan
Madras High Court · AIR 1940 Mad 766 : (1940) 52 LW 69 : (1940) 1 MLJ 936
Civil Procedure Code, 1908 (CPC) — Section 60, 60(i)
High Courts20 Mar 1940
The Public Prosecutor Vs Mahommad Abdullah and Another
Madras High Court · AIR 1940 Mad 587 : (1940) 51 LW 679 : (1940) 1 MLJ 816
Emigration Act, 1983 — Section 25(2)(b), 30(3)