High Courts21 Feb 1940
In Re: Natesa Padayachi and Others
Madras High Court · AIR 1940 Mad 649 : (1940) 51 LW 552 : (1940) 1 MLJ 760
Criminal Procedure Code, 1898 (CrPC) — Section 182
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 25 of 27
High Courts16 Feb 1940
Surisetti Seethayyamma by father and next friend Boddeda Sahebunaidu and Another Vs Surisetti Venkataramana and Another
Madras High Court · AIR 1940 Mad 906 : (1940) 52 LW 330 : (1940) 2 MLJ 276
High Courts16 Feb 1940
Meherwan Jehangir and Others Vs Dhunbhai Kavasha Mistri and Others
Madras High Court · (1940) 52 LW 71 : (1940) 1 MLJ 913
Succession Act, 1925 — Section 102, 213
High Courts15 Feb 1940
M.R. Ranganatha Aiyar Vs Jayavelu Mudaliar and Another
Madras High Court · AIR 1940 Mad 627 : (1940) 51 LW 449 : (1940) 1 MLJ 685
Oaths Act, 1873 — Section 11
High Courts15 Feb 1940
S. Ramaswami Ayyar Vs Commissioner, Chittoor Municipalty
Madras High Court · AIR 1940 Mad 685 : (1940) 51 LW 542
High Courts14 Feb 1940
The Hindu Religious Endowments Board Vs Namburu Krishnamacharyulu and Others
Madras High Court · AIR 1940 Mad 614 : (1940) 51 LW 560 : (1940) 1 MLJ 709
High Courts09 Feb 1940
Public Prosecutor Vs Salma Beevi
Madras High Court · AIR 1941 Mad 579 : (1941) 53 LW 358
Penal Code, 1860 (IPC) — Section 211
High Courts08 Feb 1940
In Re: Kodiyala Chandriah and Others
Madras High Court · AIR 1941 Mad 445 : (1941) 53 LW 532 : (1941) 1 MLJ 362
High Courts08 Feb 1940
R.M.S. Firm consisting of partners Raman Chettiar and Others Vs S.L.M. Muthuswami Odayar
Madras High Court · AIR 1941 Mad 188 : (1940) 52 LW 793 : (1940) 2 MLJ 803
Transfer of Property Act, 1882 — Section 18
High Courts07 Feb 1940
Pakkiri Muhammad Tharaganar Vs U.T. Syed Sahib
Madras High Court · AIR 1940 Mad 418 : (1940) 51 LW 756 : (1940) 1 MLJ 422
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Feb 1940
Muthuvenkatapathy Reddi Vs Kuppu Reddi and Others
Madras High Court · (1940) ILR (Mad) 699 : (1940) 51 LW 527 : (1940) 1 MLJ 629
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts06 Feb 1940
Nunna Satyanarayanamurthy and Another Vs Awa Krishnamoorthy and Others
Madras High Court · (1940) 52 LW 351 : (1940) 2 MLJ 346
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Feb 1940
Nunna Satyanarayanamurthy and Another Vs Avva Krishnamoorthy and Others
Madras High Court · AIR 1940 Mad 884
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Feb 1940
The Commissioner of Income Tax Vs J.M. Muhammad Ismail Rowther
Madras High Court · (1940) ILR (Mad) 618 : (1940) 51 LW 487 : (1940) 1 MLJ 639
Income Tax Act, 1922 — Section 4(2)
High Courts06 Feb 1940
The Commissioner of Income Tax Vs The Salem District Urban Bank, Limited
Madras High Court · AIR 1940 Mad 612 : (1940) ILR (Mad) 627 : (1940) 52 LW 332 : (1940) 2 MLJ 160
Income Tax Act, 1961 — Section 60
High Courts06 Feb 1940
Narayanan Chettiar Vs Chidambaram Chettiar
Madras High Court · AIR 1940 Mad 585 : (1940) 51 LW 574 : (1940) 1 MLJ 710
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts06 Feb 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs J. M. MUHAMMAD ISMAIL ROWTHER.
Madras High Court · AIR 1940 Mad 433 : (1940) 8 ITR 150
Income Tax Act, 1922 — Section 4(2)
High Courts06 Feb 1940
COMMISSIONER OF INCOME TAX, MADRAS Vs SALEM DISTRICT URBAN BANK LTD.
Madras High Court · (1940) 8 ITR 269
Income Tax Act, 1922 — Section 60
High Courts02 Feb 1940
In Re: Neelakantan Nambisan
Madras High Court · (1940) 51 LW 434 : (1940) 1 MLJ 478(1)
Companies Act, 1956 — Section 277L