AI Structured Summary
Not yet generated for this judgment
Judgment
1 paragraphs · 51 words
Lakshmana Rao, J.—The offence u/s 341, Indian Penal Code, is involved in the offence of unlawful assembly and the separate sentence of fine u/s 341, Indian Penal Code, is not called for. The sentence of fine u/s 341, Indian Penal Code, is therefore set aside and otherwise this petition is dismissed.
