High Courts29 Oct 1940
Subbayyan Chettiar and Another Vs T.R. Ponnuchami Chettiar
Madras High Court · AIR 1941 Mad 727 : (1941) 1 MLJ 807
Contract Act, 1872 — Section 23
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 6 of 27
High Courts29 Oct 1940
Thoongavadan and Others Vs Perumal Goundan and Others
Madras High Court · AIR 1941 Mad 752
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts28 Oct 1940
S. Venkiteswara Aiyar Vs T.N. Ramaswami Aiyar and Others
Madras High Court · (1941) 53 LW 24 : (1941) 1 MLJ 9
High Courts28 Oct 1940
Kannoth Punnoron Krishnan (deceased) and Others Vs Kanoth Punnaran Thala and Others
Madras High Court · AIR 1941 Mad 605 : (1941) 53 LW 452 : (1941) 1 MLJ 508
High Courts28 Oct 1940
Suddapalli Satyanarayana Vs Chapalamadugu Rangayya and Others
Madras High Court · AIR 1941 Mad 480 : (1941) 53 LW 283 : (1941) 1 MLJ 469
High Courts28 Oct 1940
Chapalamadugu Govindayya (deceased) and Another Vs Suddapalli Ramamurthi and Others
Madras High Court · AIR 1941 Mad 524 : (1941) 53 LW 258 : (1941) 1 MLJ 354
High Courts28 Oct 1940
S. Venkiteswara Aiyer Vs T.N. Ramasami Aiyar and Others
Madras High Court · AIR 1941 Mad 403
High Courts28 Oct 1940
N.A.R. Rm. Raman Chettiar Vs P.N. Muthupalaniappa Chettiar
Madras High Court · AIR 1941 Mad 580 : (1941) 53 LW 370 : (1941) 1 MLJ 423
High Courts25 Oct 1940
P.N. Krishna Pattar Vs Kannambra Nayar Veettil Valia Amma Kutti Neithiar's son Kunhunni Elaya Nayar and Others
Madras High Court · AIR 1941 Mad 394 : (1941) ILR (Mad) 419 : (1941) 53 LW 220 : (1941) 1 MLJ 178
High Courts25 Oct 1940
Naraparaju Ramamurthy Vs Parimi Venkatanarayana and Another
Madras High Court · (1941) 53 LW 195 : (1941) 1 MLJ 190
High Courts25 Oct 1940
M. Lakshmana Ayyar and Another Vs Aiyasami Chettiar and Another
Madras High Court · AIR 1941 Mad 149
Madras Estates Land Act, 1908 — Section 112
High Courts25 Oct 1940
Thondam Annamalai Mudali Vs Tiruttani Ramasami Mudali and Others
Madras High Court · AIR 1941 Mad 161 : (1941) ILR (Mad) 438 : (1941) 1 MLJ 45
High Courts25 Oct 1940
M. Lakshmana Aiyar and Another Vs Aiyasami Chettiar and Another
Madras High Court · (1941) ILR (Mad) 356 : (1940) 52 LW 976 : (1941) 1 MLJ 1
High Courts25 Oct 1940
Veerabhadra Pillai Vs O.A. Narayanaswami Aiyar, Receiver and Others
Madras High Court · (1941) 1 MLJ 831
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts25 Oct 1940
In Re: Boya Polamma
Madras High Court · AIR 1941 Mad 225 : (1940) 52 LW 924 : (1941) 1 MLJ 20
High Courts25 Oct 1940
Veerabhadra Pillai Vs O.A. Narayanaswami Ayyar, Receiver and Others
Madras High Court · AIR 1941 Mad 653
High Courts25 Oct 1940
The Public Prosecutor Vs Panchakarla Sooramma
Madras High Court · AIR 1941 Mad 617 : (1941) 1 MLJ 716
Madras Prevention of Food Adulteration Act, 1918 — Section 20
High Courts24 Oct 1940
M.T. Rajamanickam Chetty and Another Vs T.R. Abdul Halim Sahib
Madras High Court · AIR 1941 Mad 389 : (1941) 53 LW 64 : (1941) 1 MLJ 22
High Courts23 Oct 1940
In Re: Vinaitheerthal Achi alias Annapurani Achi
Madras High Court · (1941) 54 LW 526 : (1941) 2 MLJ 774
Trusts Act, 1882 — Section 23