High CourtsDivision Bench(1940) 10 MAD CK 0037

Maki Nanji Reddi and Others vs Narasamma

Madras High Court · Decided on 23 October 1940 · Citation: AIR 1941 Mad 833

HON’BLE JUDGES
Lakshmana Rao, J

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Judgment

1 paragraphs · 46 words

Lakshmana Rao, J.—The reference is accepted. The order of the Stationary Sub-Magistrate of Kadiri dated 16 February 1940 and made in P.R.C. No. 3 of 1940 is set aside and he is directed to return the complaint to the complainant for presentation to the proper Court.