High Courts13 Sept 1940
Devidoss and Co., a Firm of cloth merchants Vs Alathur Abboyee Chetty and Co., a Firm of piecegoods merchants
Madras High Court · AIR 1941 Mad 31 : (1941) ILR (Mad) 300 : (1940) 52 LW 745 : (1940) 2 MLJ 793
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 11 of 27
High Courts13 Sept 1940
Pandiri Sarveswara Rao Vs Maturi Umamaheswara Rao and Others
Madras High Court · AIR 1941 Mad 152 : (1941) ILR (Mad) 383 : (1940) 52 LW 765 : (1940) 2 MLJ 841
Madras City Municipal Act, 1904 — Section 137B
High Courts12 Sept 1940
Natesa Aiyar and Another Vs Singaravelu Pillai
Madras High Court · (1940) 52 LW 839 : (1940) 2 MLJ 923
High Courts12 Sept 1940
Natesa Ayyar and Another Vs Singaravelu Pillai
Madras High Court · AIR 1941 Mad 350
Madras Debt Conciliation Act, 1936 — Section 25
High Courts12 Sept 1940
D.D. Italia and Another Vs The Official Assignee of Madras and Others
Madras High Court · AIR 1941 Mad 183 : (1941) ILR (Mad) 398 : (1940) 52 LW 894 : (1940) 2 MLJ 979
High Courts12 Sept 1940
Raju and Another Vs Abdul Rahiman Sahib and Others
Madras High Court · AIR 1941 Mad 751 : (1941) 54 LW 392
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts12 Sept 1940
Athipatte Manakkal Karnavan and Manager Krishnan Nambudri's son Itteeri Nambudiri Vs Pachilangottil Narayana Amma's son Sankunni Nair and Others
Madras High Court · AIR 1941 Mad 303 : (1940) 52 LW 737 : (1940) 2 MLJ 820
High Courts11 Sept 1940
Abdul Khadir and Others Vs V. Subramanya Pattar
Madras High Court · AIR 1940 Mad 946 : (1940) 52 LW 683 : (1940) 2 MLJ 760
Contract Act, 1872 — Section 74
High Courts11 Sept 1940
Vasudevan Nambudri Vs Raman Nambudri
Madras High Court · AIR 1940 Mad 939 : (1940) 52 LW 639 : (1940) 2 MLJ 712
Tamil Nadu Agriculturists Relief Act, 1938 — Section 15
High Courts11 Sept 1940
Venkatammal Vs K.V. Ramaswami Aiyar and Others
Madras High Court · AIR 1941 Mad 62 : (1940) 52 LW 607 : (1940) 2 MLJ 685
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts10 Sept 1940
K.G. Lakshmana Aiyar and Another Vs Ramaswami Naicker and Others
Madras High Court · (1940) 52 LW 733 : (1940) 2 MLJ 827
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19, 8
High Courts10 Sept 1940
K.G. Lakshmana Iyer and Another Vs Ramaswami Naicker and Others
Madras High Court · AIR 1941 Mad 119
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts10 Sept 1940
Periyatan Katanhipalli Kannan Nambiar Vs Ullannur Madhathil Subramania Pattar and Others
Madras High Court · AIR 1941 Mad 231 : (1941) ILR (Mad) 486 : (1940) 52 LW 857 : (1940) 2 MLJ 927
High Courts10 Sept 1940
N. Subramania Sastrulu of Kandukur and Another Vs The Official Receiver of Chittoor
Madras High Court · AIR 1941 Mad 274 : (1940) 52 LW 768 : (1940) 2 MLJ 846
Provincial Insolvency Act, 1920 — Section 4, 54
High Courts09 Sept 1940
The Official Assignee Vs H.D. Hukumchand Khimsura
Madras High Court · AIR 1941 Mad 147 : (1941) ILR (Mad) 378 : (1940) 52 LW 822 : (1940) 2 MLJ 891
High Courts09 Sept 1940
Bijjala Pedda Bali Reddi Vs Bathula Chinna Nagi Reddi and Others
Madras High Court · AIR 1941 Mad 564 : (1941) 53 LW 356 : (1941) 1 MLJ 407
High Courts09 Sept 1940
Peri Kameswar Rao by new guardian Peri Reddamma Vs Peri Jagannadha Sastri
Madras High Court · AIR 1941 Mad 405 : (1941) 53 LW 203 : (1941) 1 MLJ 12
High Courts06 Sept 1940
D. Vanjeeswara Aiyar Vs The District Board of South Arcot and Others
Madras High Court · AIR 1941 Mad 887 : (1941) 54 LW 342 : (1941) 2 MLJ 469
High Courts06 Sept 1940
In Re: C. Raghava Menon
Madras High Court · AIR 1941 Mad 250 : (1940) 52 LW 633 : (1940) 2 MLJ 748
Penal Code, 1860 (IPC) — Section 409
High Courts06 Sept 1940
K.G. Monappa Vs A. Venkataswami Naidu and Others
Madras High Court · AIR 1941 Mad 805
Penal Code, 1860 (IPC) — Section 182, 500