High Courts06 Sept 1940
Udumbanthala Nalupurappatti Mammad Vs Vyagram Narayana Pattar and Others
Madras High Court · AIR 1941 Mad 305
COURT ARCHIVE
Madras High Court judgments, 1940
524 judgments · page 12 of 27
High Courts06 Sept 1940
Udambanthala Nalupurapatti Mammad Vs Vyagram Narayana Pattar and Others
Madras High Court · (1940) 52 LW 835 : (1940) 2 MLJ 934
High Courts04 Sept 1940
The Official Assignee of Madras Vs S. Natesa Acbari and Others
Madras High Court · AIR 1941 Mad 892 : (1941) 54 LW 718 : (1941) 2 MLJ 460
Limitation Act, 1963 — Section 19
High Courts04 Sept 1940
In Re: Arunachala Mudali and Others
Madras High Court · AIR 1941 Mad 99(2) : (1940) 52 LW 620 : (1940) 2 MLJ 819
High Courts04 Sept 1940
In Re: K. Sannaya
Madras High Court · AIR 1941 Mad 38 : (1941) ILR (Mad) 258 : (1940) 52 LW 516 : (1940) 2 MLJ 564
Penal Code, 1860 (IPC) — Section 409, 467
High Courts04 Sept 1940
Amad Koya and Another Vs Appu and Another
Madras High Court · AIR 1941 Mad 201 : (1940) 52 LW 849 : (1940) 2 MLJ 935
High Courts04 Sept 1940
Chinatalapati Venkatanarasimharaju Vs Surisetti Ramaswami and Another
Madras High Court · AIR 1941 Mad 176 : (1941) ILR (Mad) 367 : (1941) 53 LW 38 : (1941) 1 MLJ 145
High Courts04 Sept 1940
M. Varadaraja Perumal Pillai and Another Vs Palanimuthu Goundan
Madras High Court · AIR 1941 Mad 118 : (1941) ILR (Mad) 132 : (1940) 52 LW 772 : (1940) 2 MLJ 838
Transfer of Property Act, 1882 — Section 55(iv)(b)
High Courts03 Sept 1940
K.M.Sr.K. Lankaram Vs O.K.S. Sundaragopala Aiyar and Others
Madras High Court · AIR 1941 Mad 208 : (1940) 52 LW 862 : (1940) 2 MLJ 1038
High Courts03 Sept 1940
Gopala Menon Vs Punnoli Korath Meenakshi Arama Karnavastri and Others
Madras High Court · AIR 1941 Mad 402 : (1941) 53 LW 57 : (1941) 1 MLJ 106
High Courts03 Sept 1940
Kolethoor Soolapani Moopil Variar Vs Vayankare Thekke Veettil Veloor
Madras High Court · AIR 1941 Mad 196
High Courts03 Sept 1940
Kolathoor Soolapani Moopil variar Vs Vayanakare Thekke Veettil Veloor alias Amminikat Mele Veettil alias Etachole Kunhihileshmi alias Kunhimalu Amma
Madras High Court · (1940) 52 LW 676 : (1940) 2 MLJ 788
High Courts02 Sept 1940
The Nedungadi Bank, Limited Vs Doraikannu Ammal
Madras High Court · AIR 1941 Mad 282 : (1941) ILR (Mad) 313 : (1940) 52 LW 951 : (1941) 1 MLJ 281
High Courts02 Sept 1940
Dharmapuram Mutt represented by Sri La Sri Shunmuga Desika Gnana Sambanda Pandara Sannadhi Avergal Vs Muhamad Usman Sahib and Others
Madras High Court · AIR 1941 Mad 151 : (1940) 52 LW 657 : (1940) 2 MLJ 831
High Courts30 Aug 1940
Kamalathammal Vs Harihara Aiyar
Madras High Court · AIR 1941 Mad 103 : (1940) 52 LW 598 : (1940) 2 MLJ 700
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts30 Aug 1940
Marina Anmayi Vs The Secretary of State for India in Council and Others
Madras High Court · (1941) 1 MLJ 328
High Courts30 Aug 1940
Jooluri Guruvayya Vs The Official Receiver
Madras High Court · AIR 1941 Mad 575 : (1941) 53 LW 357 : (1941) 1 MLJ 405
High Courts30 Aug 1940
Velayudham Subbaya Nadar Vs Kalamsetti Anjaneyalu and Others
Madras High Court · AIR 1941 Mad 49
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts30 Aug 1940
Vinjamuri Venkatanarasimhacharyulu Vs Jami Gangaraju (amended as) Ganiraju
Madras High Court · AIR 1941 Mad 607 : (1941) 53 LW 492 : (1941) 1 MLJ 554
Evidence Act, 1872 — Section 116
High Courts30 Aug 1940
S.K. Subba Naicker Vs Savarimuthu Pillai and Others
Madras High Court · (1940) 52 LW 646 : (1940) 2 MLJ 709
Civil Procedure Code, 1908 (CPC) — Section 115