High CourtsDivision Bench(1940) 10 MAD CK 0032

In Re: Shaik Silar

Madras High Court · Decided on 31 October 1940 · Citation: AIR 1941 Mad 681

HON’BLE JUDGES
Lakshmana Rao, J

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

1 paragraphs · 59 words

Lakshmana Rao, J.—The immediate predecessors of the Subordinate Judge of Masulipatam were appointed Assistant Sessions Judges by name and there is no subsequent order appointing the Subordinate Judge of Masulipatam by designation or name as Assistant Sessions Judge The reference is therefore accepted and the conviction of the accused is set aside. He will be retried according to law.