High Courts27 Jan 1933

Dibba Balesu Vs Lagudu Chinna Sanyasayya and Another

Madras High Court · AIR 1933 Mad 695 : (1933) ILR (Mad) 984 : 145 Ind. Cas. 941 : (1933) 38 LW 397 : (1933) 65 MLJ 383

Agency Tracts Interest And Land Transfers Act, 1917 — Section 4(2), 4(3)Code Of Civil Procedure, 1908 — Section 2, 47, 104(1)