High Courts22 Mar 1933
(Baghvatham) Mahadeva Sastrigal Vs Kariyakara Marulai Reddiar and Others
Madras High Court · AIR 1933 Mad 874
COURT ARCHIVE
Madras High Court judgments, 1933
347 judgments · page 12 of 18
High Courts22 Mar 1933
Appavoo Asary Vs Sornammal Fernandez and Another
Madras High Court · AIR 1933 Mad 821 : (1933) 38 LW 868 : (1933) 65 MLJ 734
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, 151
High Courts21 Mar 1933
(Delhi) Venkatarama Doss Pantulu Vs (Delhi) Bheema Rao
Madras High Court · AIR 1934 Mad 103 : (1934) 39 LW 62
Limitation Act, 1963 — Article 182
High Courts21 Mar 1933
Delhi Venkatarama Doss Pantulu Vs Delhi Bheemarao
Madras High Court · 148 Ind. Cas. 54
High Courts21 Mar 1933
Pasumarthi Subbaraya Sastri Vs Mukkamala Seetha Ramaswami
Madras High Court · AIR 1933 Mad 664 : (1933) 38 LW 247 : (1933) 65 MLJ 290
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts21 Mar 1933
Alluri Suranna and Others Vs Chedalavadu Subbarayudu and Others
Madras High Court · AIR 1933 Mad 871 : 147 Ind. Cas. 680 : (1933) 38 LW 952 : (1933) 65 MLJ 769
High Courts20 Mar 1933
Velichetti Satyanarayana and Others Vs Sajja Venkanna and Others
Madras High Court · AIR 1933 Mad 637 : 145 Ind. Cas. 862 : (1933) 38 LW 230 : (1933) 65 MLJ 282
High Courts17 Mar 1933
Thambu Bashyam Ayyangar and Another Vs N. Srinivasachariar and Others
Madras High Court · AIR 1933 Mad 734 : (1933) 38 LW 341
High Courts15 Mar 1933
(Thodukattil) Pativattath Katungi Vs (Mele Thodiyil Thazhathethel) Ittiraricha Nedungadi and Others
Madras High Court · AIR 1933 Mad 770 : (1933) 38 LW 614
High Courts15 Mar 1933
Puthukollai Pallathil Kunhammad's son Moidu and Others Vs Puthukolli Thekka Pallathil Abdulla's son Ahmad Kutti
Madras High Court · 145 Ind. Cas. 888
High Courts15 Mar 1933
Moidin Kunhammad and Others Vs Ahmad Kutti Abdulla
Madras High Court · AIR 1933 Mad 636
High Courts15 Mar 1933
Pichai Moideen Rowthar Vs Chathurbuja Das Kushal Das and Sons and Others
Madras High Court · AIR 1933 Mad 736 : 145 Ind. Cas. 1023 : (1933) 38 LW 507 : (1933) 65 MLJ 491
Specific Relief Act, 1877 — Section 22(2)
High Courts15 Mar 1933
Baijnath Karnani Vs Vallabhadas Damani
Madras High Court · AIR 1933 Mad 511 : (1933) ILR (Mad) 951 : (1933) 38 LW 85 : (1933) 65 MLJ 572
Limitation Act, 1963 — Article 117
High Courts14 Mar 1933
The Secretary of State for India in Council Vs Raghunathan and Others
Madras High Court · AIR 1933 Mad 506 : (1933) ILR (Mad) 744 : (1933) 38 LW 80 : (1933) 65 MLJ 25
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Mar 1933
(Pakkiri) Muhammad Rowther Vs Maideen Pichai Sahib
Madras High Court · AIR 1933 Mad 569 : (1933) 38 LW 199
High Courts10 Mar 1933
A. Swaminatha Aiyar Vs The Taluk Board
Madras High Court · (1933) 38 LW 607 : (1933) 65 MLJ 414
Madras Local Boards Act, 1884 — Section 228
High Courts09 Mar 1933
K.T.M. Muhammad Abdul Latiff Rowther and Others Vs S.M.S. Sheik Ismail Rowther and Others
Madras High Court · AIR 1934 Mad 9 : (1933) 38 LW 849
High Courts09 Mar 1933
Cheedella Rosayya and Another Vs Kommi Pitchayya and Another
Madras High Court · AIR 1933 Mad 713 : (1934) ILR (Mad) 43 : 145 Ind. Cas. 654 : (1933) 38 LW 439 : (1933) 65 MLJ 380
Limitation Act, 1963 — Section 21
High Courts08 Mar 1933
Ayyakannu Pillai and Another Vs Doraiswami Pillai and Others
Madras High Court · AIR 1933 Mad 725 : 145 Ind. Cas. 1008 : (1933) 38 LW 344