High Courts25 Apr 1933
(Popuri) Murahari Brahma Sastri and Another Vs Chilikuri Sumitramma and Others
Madras High Court · AIR 1934 Mad 191
COURT ARCHIVE
Madras High Court judgments, 1933
347 judgments · page 10 of 18
High Courts25 Apr 1933
Durga Venkatramana (deceased) and Others Vs Kedari Setti Sanyasayya and Another
Madras High Court · AIR 1934 Mad 136 : (1934) 66 MLJ 76
Penal Code, 1860 (IPC) — Section 294A
High Courts25 Apr 1933
Viriyala Jagannatha Rao Vs Viriyala Narayanamurthy, minor, by mother and next friend Ranganayakamma
Madras High Court · AIR 1933 Mad 696 : 145 Ind. Cas. 714 : (1933) 38 LW 435 : (1933) 65 MLJ 374
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 5(2)
High Courts25 Apr 1933
Popuri Murahari Brahma Sastri alias Sreerama Sarma being minor by the alleged adoptive mother and guardian Venkatasubbamma and Another Vs Chilukuri Sumitramma and Others
Madras High Court · (1934) ILR (Mad) 411 : (1934) 39 LW 133 : (1934) 66 MLJ 577
High Courts24 Apr 1933
In Re: Santhanakrishna Chetty
Madras High Court · 147 Ind. Cas. 46 : (1933) 38 LW 979 : (1933) 65 MLJ 837
Lands Customs Act, 1924 — Section 7(1)(c)
High Courts24 Apr 1933
The Public Prosecutor Vs Malaipati Gurappa Naidu
Madras High Court · AIR 1933 Mad 728 : (1934) ILR (Mad) 85 : 145 Ind. Cas. 659 : (1933) 38 LW 428 : (1933) 65 MLJ 405
Criminal Procedure Code, 1898 (CrPC) — Section 562(1)Penal Code, 1860 (IPC) — Section 212
High Courts21 Apr 1933
S.P.S.R. Subramania Ayyar Vs C. Oomer Cotty Haji
Madras High Court · 148 Ind. Cas. 1149
High Courts21 Apr 1933
S.P.S.R. Subramania Ayyar Vs C. Bomer Cooty Haji
Madras High Court · AIR 1933 Mad 870 : (1933) 38 LW 933
High Courts21 Apr 1933
Sri Mahant Prayag Doss Jee Varu Vicharna Kartha and the proprietor of Zamin Kachinad Estate Vs Chinna Rama Naidu and Others
Madras High Court · 157 Ind. Cas. 1066 : (1935) 41 LW 623 : (1935) 68 MLJ 324
Madras Estates Land Act, 1908 — Section 209
High Courts20 Apr 1933
Susai Lazar Villavaraya Vs M. Ramaswami Naidu and Others
Madras High Court · AIR 1933 Mad 710 : 145 Ind. Cas. 228 : (1933) 38 LW 408
High Courts20 Apr 1933
In Re: Baluchami Pillai alias Kuthalalingam Pillai
Madras High Court · (1933) 38 LW 760 : (1933) 65 MLJ 723
Penal Code, 1860 (IPC) — Section 160
High Courts18 Apr 1933
Govindasamy Koundan Vs Kandasamy Koundan and Another
Madras High Court · 147 Ind. Cas. 839 : (1934) 39 LW 67
High Courts18 Apr 1933
(Burrabathula) Narasimhalu and Others Vs Donga Ramayya
Madras High Court · AIR 1934 Mad 82
High Courts18 Apr 1933
Mutyala Virayya Vs Mahabub Sur Fraja Vantu Rajah Parthasarathi Appa Rao Savayi Aswara Rao Bahadur Zemindar Garu (dead) and Others
Madras High Court · AIR 1933 Mad 690 : (1934) ILR (Mad) 190 : (1933) 38 LW 436 : (1933) 65 MLJ 417
High Courts12 Apr 1933
Koduru Janardana Rao Vs Prattipaty Lakshmi Narasamma
Madras High Court · AIR 1934 Mad 52 : (1934) ILR (Mad) 177 : 147 Ind. Cas. 351 : (1933) 38 LW 940 : (1933) 65 MLJ 873
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts12 Apr 1933
V.E.A. Annamalai Chettiar and Another Vs V.E.A. Rm. Annamalai Chettiar and Others
Madras High Court · AIR 1933 Mad 697 : 147 Ind. Cas. 476 : (1933) 38 LW 330 : (1933) 65 MLJ 376
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Apr 1933
N.K.R.M. Rajagopala Chettiar Vs The Hindu Religious Endowments Board and Others
Madras High Court · (1934) ILR (Mad) 271 : 147 Ind. Cas. 614 : (1934) 39 LW 94 : (1934) 66 MLJ 43
Madras Hindu Religious Endowments Act, 1923 — Section 84(1), 84(2)
High Courts11 Apr 1933
T.S.P.L. Palaniappa Chettiar Vs P.N. Subramania Ayyar and Others
Madras High Court · AIR 1934 Mad 185 : 150 Ind. Cas. 176 : (1934) 39 LW 131
High Courts11 Apr 1933
Subbaraya Goundan and Another Vs V.V.R. Virappa Chettiar Bank and its partners being Valliappa Chettiar and Others
Madras High Court · AIR 1933 Mad 851 : (1934) ILR (Mad) 89 : (1933) 38 LW 745 : (1933) 65 MLJ 719
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts10 Apr 1933
S. Narayana Nadar Vs Arunachala Nadar and Others
Madras High Court · AIR 1933 Mad 868 : (1933) 38 LW 830