High Courts08 May 1933
P.S. Narayana Ayyar Vs Official Receiver
Madras High Court · AIR 1934 Mad 294 : 150 Ind. Cas. 339 : (1934) 39 LW 449
COURT ARCHIVE
Madras High Court judgments, 1933
347 judgments · page 9 of 18
High Courts05 May 1933
Saranatha Aiyangar Vs Muthiah Mooppanar and Others
Madras High Court · (1934) ILR (Mad) 308 : 147 Ind. Cas. 1045 : (1933) 38 LW 887 : (1933) 65 MLJ 844
High Courts05 May 1933
Peria Appuswami Naidu Vs N. Krishnaswami Naidu and Another
Madras High Court · AIR 1934 Mad 24 : 147 Ind. Cas. 333 : (1933) 38 LW 832 : (1933) 65 MLJ 793
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 2
High Courts04 May 1933
The Official Assignee of Madras and Another Vs Sampath Naidu
Madras High Court · AIR 1933 Mad 795 : 145 Ind. Cas. 965 : (1933) 38 LW 610 : (1933) 65 MLJ 588
Transfer of Property Act, 1882 — Section 43
High Courts03 May 1933
The Commissioner of Income Tax Vs Nachal Achi Chettiar
Madras High Court · (1934) 39 LW 119 : (1934) 66 MLJ 17
Income Tax Act, 1961 — Section 34
High Courts03 May 1933
COMMISSIONER OF Income Tax, MADRAS Vs NACHAL ACHI.
Madras High Court · AIR 1934 Mad 63 : (1934) ILR (Mad) 357 : 147 Ind. Cas. 1023 : (1933) 1 ITR 277
High Courts03 May 1933
Kaliappa Goundan and Another Vs Emperor
Madras High Court · AIR 1933 Mad 798 : 145 Ind. Cas. 953
High Courts03 May 1933
In Re: Kaliappa Goundan and Another
Madras High Court · (1934) ILR (Mad) 158 : (1933) 38 LW 522 : (1933) 65 MLJ 597
Penal Code, 1860 (IPC) — Section 201, 307
High Courts03 May 1933
Sudali alias Muthuammal Vs Velayudam Pandaram
Madras High Court · AIR 1934 Mad 99 : (1933) 38 LW 633 : (1933) 65 MLJ 586
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts01 May 1933
(Palli) Vittala Hedge Vs Paniyur Hosamane Sheenappa Shetty
Madras High Court · AIR 1933 Mad 872 : 147 Ind. Cas. 386 : (1933) 38 LW 877
High Courts01 May 1933
Vemuri Subramanyam Garu and Others Vs Avanigedda Subbayi and Others
Madras High Court · AIR 1934 Mad 143 : 150 Ind. Cas. 384
Madras Hindu Religious Endowments Act, 1923 — Section 78
High Courts01 May 1933
Su. Ellappa Mudaliar Vs A. Swaminatha Mudaliar
Madras High Court · AIR 1933 Mad 755 : 145 Ind. Cas. 858 : (1933) 38 LW 316
High Courts28 Apr 1933
Ponnuthaye Ammal Vs The Official Receiver
Madras High Court · AIR 1933 Mad 858 : (1933) 38 LW 762 : (1933) 65 MLJ 833
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts27 Apr 1933
Chikkanna Chetty and Another Vs Dhanakoti Narayana Chettiar and Another
Madras High Court · AIR 1934 Mad 73 : (1933) 38 LW 985 : (1933) 65 MLJ 841
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12(4)
High Courts27 Apr 1933
Arunachala Asari Vs Anandayammal
Madras High Court · AIR 1933 Mad 688 : (1933) ILR (Mad) 913 : 145 Ind. Cas. 378 : (1933) 38 LW 392 : (1933) 65 MLJ 386
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts26 Apr 1933
The National Insurance Company, Limited Vs Seethammal
Madras High Court · AIR 1933 Mad 764 : 145 Ind. Cas. 998 : (1933) 38 LW 504 : (1933) 65 MLJ 455
Married Womens Property Act, 1874 — Section 6
High Courts26 Apr 1933
Velayuda Mudali (died) and Another Vs The Co-operative Rural Credit Society and Others
Madras High Court · (1933) 38 LW 880 : (1934) 66 MLJ 90
Transfer of Property Act, 1882 — Section 52, 65, 86
High Courts26 Apr 1933
Ramaswami Aiyar Vs Pakkiri Pathar
Madras High Court · AIR 1934 Mad 65 : 147 Ind. Cas. 1179 : (1933) 38 LW 946 : (1934) 66 MLJ 24
Limitation Act, 1908 — Article 181
High Courts26 Apr 1933
Velayuda Mudali and Another Vs Co-operative Rural Credit Society and Others
Madras High Court · AIR 1934 Mad 40 : (1934) ILR (Mad) 426
Transfer of Property Act, 1882 — Section 52
High Courts25 Apr 1933
In Re: Rangaswami Goundan
Madras High Court · (1934) 39 LW 204 : (1934) 66 MLJ 253
Penal Code, 1860 (IPC) — Section 211