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Madras High Court judgments, 1933

347 judgments · page 7 of 18

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High Courts22 Aug 1933

Panchapakesa Iyer and Others Vs K.M. Hussain Muhammad Rowther and Another

Madras High Court · AIR 1934 Mad 145 : 148 Ind. Cas. 297

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High Courts22 Aug 1933

Panchapikesa Iyer (died) and Others Vs K.N. Hussain Muhammad Rowther and Another

Madras High Court · (1934) 66 MLJ 209

Civil Procedure Code, 1908 (CPC) — Section 13
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High Courts18 Aug 1933

(Thakoor) Ramachander Lalji (Firm) and Others Vs M. Narasimhalu Chetty and Co.

Madras High Court · AIR 1933 Mad 888

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High Courts18 Aug 1933

Thakoor Ramachander Lalji firm carrid on by trustees Dr. A.S. Pai and Others Vs M. Narasimhalu Chetty and Co.

Madras High Court · 146 Ind. Cas. 564 : (1933) 38 LW 874

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High Courts11 Aug 1933

S.M. Arumugha Chetty Vs Ranganatham Chetty

Madras High Court · AIR 1933 Mad 847 : (1934) ILR (Mad) 405 : (1933) 38 LW 736 : (1933) 65 MLJ 741

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High Courts09 Aug 1933

Sree Chand Sowcar Vs T. Kasi Chetty alias Nagalingam Chetty and Others

Madras High Court · AIR 1933 Mad 885 : 147 Ind. Cas. 383 : (1933) 38 LW 860 : (1934) 66 MLJ 170

Succession Act, 1925 — Section 106
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High Courts08 Aug 1933

Janaki Ammal Vs Srinivasan

Madras High Court · AIR 1934 Mad 45 : (1934) 39 LW 237 : (1934) 66 MLJ 40

Limitation Act, 1963 — Section 20
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High Courts04 Aug 1933

K. Raman Vs A. Parvathi and her five minor children

Madras High Court · AIR 1933 Mad 794 : 145 Ind. Cas. 970 : (1933) 38 LW 587 : (1933) 65 MLJ 629

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High Courts04 Aug 1933

Karuppiah Pillai Vs Ponnuchami Pillai

Madras High Court · AIR 1933 Mad 768 : 145 Ind. Cas. 972 : (1933) 38 LW 585 : (1933) 65 MLJ 532

Madras Hereditary Village Offices Act, 1895 — Section 10(5)
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High Courts02 Aug 1933

Guruswami Naidu Vs Govindappa Naidu and Others

Madras High Court · (1934) ILR (Mad) 398 : 145 Ind. Cas. 927

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High Courts02 Aug 1933

A.M. Ramaswami Chettiar Vs Rengan Chettiar and Others

Madras High Court · AIR 1933 Mad 824 : (1934) ILR (Mad) 299 : 147 Ind. Cas. 203

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High Courts02 Aug 1933

Gurusami Naidu Vs Govindappa Naidu and Others

Madras High Court · AIR 1933 Mad 762 : (1933) 38 LW 575 : (1933) 65 MLJ 592

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7(2)
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High Courts02 Aug 1933

A.M. Ramasami Chettiar Vs Rengan Chettiar and Others

Madras High Court · (1933) 38 LW 666 : (1933) 65 MLJ 693

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1)
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High Courts01 Aug 1933

In Re: A.T. Krishnamachari

Madras High Court · 147 Ind. Cas. 794 : (1933) 38 LW 564 : (1933) 65 MLJ 534

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High Courts31 Jul 1933

Gujjula Narasimhulu Vs Nagur Sahib and Others

Madras High Court · AIR 1934 Mad 95 : (1934) ILR (Mad) 351 : 147 Ind. Cas. 553 : (1933) 38 LW 996 : (1934) 66 MLJ 31

Penal Code, 1860 (IPC) — Section 147, 427
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High Courts31 Jul 1933

The Public Prosecutor Vs Subramania Pandara Sannadhi (Managing Trustee of Vedaranyam Devasthanam)

Madras High Court · AIR 1934 Mad 398 : 147 Ind. Cas. 1226 : (1934) 39 LW 196 : (1934) 66 MLJ 179

Madras Local Boards Act, 1884 — Section 219(b)
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High Courts28 Jul 1933

Vijyalakshmi Ammal Vs K.R. Srinivasa Ayyangar and Others

Madras High Court · (1934) ILR (Mad) 542 : (1933) 38 LW 983 : (1934) 66 MLJ 35

Court Fees Act, 1870 — Section 13, 14, 15
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High Courts27 Jul 1933

Lakshmanan Chettiar, minor by his mother and next friend Lakshmi Achi and Others Vs R.M.C.T.C.T. Chidambaram Chettiar and Others

Madras High Court · AIR 1933 Mad 787 : (1934) ILR (Mad) 303 : 145 Ind. Cas. 946 : (1933) 38 LW 572 : (1933) 65 MLJ 526

Court Fees Act, 1870 — Section 11
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High Courts26 Jul 1933

The Official Assignee Vs Neelambal Ammal

Madras High Court · AIR 1933 Mad 920 : 147 Ind. Cas. 417 : (1933) 38 LW 792 : (1933) 65 MLJ 798

Presidency Towns Insolvency Act, 1909 — Section 108
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High Courts25 Jul 1933

M.P. Venkatachari Vs Karuppan Chetty and Others

Madras High Court · 150 Ind. Cas. 1126

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