High Courts14 Sept 1933
Sokkmal Suganmull Vs G. Lokanatha Achari and Another
Madras High Court · 147 Ind. Cas. 650 : (1934) 39 LW 39 : (1934) 66 MLJ 361
Contract Act, 1872 — Section 178
COURT ARCHIVE
Madras High Court judgments, 1933
347 judgments · page 6 of 18
High Courts13 Sept 1933
The Bank of Hindustan Ltd. Vs N. Govindarajulu Naidu
Madras High Court · AIR 1934 Mad 75 : (1934) ILR (Mad) 482 : 147 Ind. Cas. 1146 : (1933) 38 LW 961 : (1934) 66 MLJ 180
Negotiable Instruments Act, 1881 (NI) — Section 39
High Courts13 Sept 1933
The Union Board of Devakottah Vs S. Thirumalai Ayyangar
Madras High Court · AIR 1934 Mad 15 : (1933) 38 LW 855 : (1933) 65 MLJ 779
Madras Local Boards Act, 1884 — Section 93
High Courts11 Sept 1933
Venugopala Naidu and Others Vs Perumal Odayan and Others
Madras High Court · AIR 1934 Mad 275
High Courts11 Sept 1933
Vythilinga Pandara Sannadhi Vs G. Ranganadha Mudaliar and Others
Madras High Court · AIR 1934 Mad 126 : (1934) ILR (Mad) 362 : 150 Ind. Cas. 448 : (1934) 39 LW 205 : (1934) 66 MLJ 98
Civil Procedure Code, 1908 (CPC) — Section 92Madras Hindu Religious Endowments Act, 1923 — Section 73
High Courts11 Sept 1933
Meeralli Ambalam and Another Vs R. Shanmugha Rajeswara Sethupathi alias Naganatha Sethupathi Avergal, Rajah of Ramnad and Another
Madras High Court · AIR 1934 Mad 221 : (1934) ILR (Mad) 593 : (1934) 39 LW 334 : (1934) 66 MLJ 338
Madras Estates Land Act, 1908 — Section 3(16)(a)
High Courts08 Sept 1933
The Raja of Vizialagaram Vs Potta Veerabadra Rao and Others
Madras High Court · 151 Ind. Cas. 217
High Courts08 Sept 1933
Rajah of Vizianagaram Vs Petta Veerabadra Rao and Others
Madras High Court · AIR 1934 Mad 160
Madras Estates Land Act, 1908 — Section 112
High Courts08 Sept 1933
A.K. Bijli Sahib Bahadur Vs M.K. Mohamed Asan Maracair and Others
Madras High Court · AIR 1934 Mad 27 : (1934) 39 LW 466
Penal Code, 1860 (IPC) — Section 171C
High Courts04 Sept 1933
Lakshmana Naicker alias Lakshmanaswami Naicker Vs Jayaram Naicker and Others
Madras High Court · AIR 1934 Mad 178 : 150 Ind. Cas. 18 : (1934) 39 LW 153 : (1934) 66 MLJ 380
High Courts01 Sept 1933Dismissed
V.S. Rm. Lingier Vs Ramakrishnaier
Madras High Court · (1933) 09 MAD CK 0019
High Courts01 Sept 1933
V.S.Rm. Lingier Vs Ramakrishnier
Madras High Court · AIR 1934 Mad 8 : (1933) 38 LW 841 : (1933) 65 MLJ 795
Tamil Nadu Village Courts Act, 1888 — Section 73
High Courts01 Sept 1933
Kadir Moithin Pulavar Vs Panduranga Naidu
Madras High Court · AIR 1934 Mad 25 : (1933) 38 LW 846
Contract Act, 1872 — Section 25(iii)
High Courts31 Aug 1933
V. Kothandapani Chetti Vs K.C. Sreemanavedan Raja alias Valia Kunhi Thampuran and Others
Madras High Court · AIR 1934 Mad 162 : (1934) ILR (Mad) 378 : (1934) 39 LW 164 : (1934) 66 MLJ 625
Contract Act, 1872 — Section 253
High Courts30 Aug 1933
Sridhara Rao Vs Kudkoli Srinivasa Rao and Another
Madras High Court · AIR 1934 Mad 81 : 147 Ind. Cas. 936 : (1934) 39 LW 88
High Courts30 Aug 1933
Pyda Ramakrishnayya Garu and Another Vs Kuchipudi Naganna and Others
Madras High Court · AIR 1933 Mad 865 : (1933) 65 MLJ 775
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts28 Aug 1933
Prativadi Bhayankaram Thiruvenkatacharyulu and Others Vs Secretary Of State
Madras High Court · AIR 1934 Mad 147 : 154 Ind. Cas. 990
High Courts28 Aug 1933
Prativadi Bhayankaram, Tiruvenkatacharyulu and Others Vs The Secretary of State for India in Council
Madras High Court · (1934) ILR (Mad) 501 : (1934) 39 LW 216 : (1934) 66 MLJ 715
Madras Revenue Recovery Act, 1864 — Section 59
High Courts25 Aug 1933
The Inspector of Municipal Councils and Local Boards Vs Alahari Venkatanarasimham and Another
Madras High Court · AIR 1934 Mad 140 : 147 Ind. Cas. 1052 : (1934) 39 LW 45 : (1934) 66 MLJ 233
Specific Relief Act, 1877 — Section 45
High Courts23 Aug 1933
Sundarathammal and Another Vs Paramaswami Asari and Others
Madras High Court · AIR 1933 Mad 883 : (1933) 38 LW 865 : (1933) 65 MLJ 781