High Courts12 Oct 1933
The Malabar Forests and Rubber Co. Ltd. Vs T.V. Manavikraman Thimmalpad
Madras High Court · AIR 1934 Mad 266 : (1934) 39 LW 447 : (1934) 66 MLJ 418
Civil Procedure Code, 1908 (CPC) — Section 39(d)
COURT ARCHIVE
Madras High Court judgments, 1933
347 judgments · page 5 of 18
High Courts11 Oct 1933
Sami Ayyangar and Others Vs Venkatramana Ayyangar and Another
Madras High Court · AIR 1934 Mad 381 : 150 Ind. Cas. 156 : (1934) 39 LW 513
High Courts11 Oct 1933
K.L. Krishna Ayyar Vs T. Balakrishna Ayyar
Madras High Court · 148 Ind. Cas. 79
High Courts11 Oct 1933
K.L. Krishna Ayyar Vs T. Balakrishna Iyer
Madras High Court · (1934) ILR (Mad) 635 : (1934) 39 LW 179 : (1934) 66 MLJ 498
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 16
High Courts10 Oct 1933
Sundara Rajali Vs Gopala Thevan and Another
Madras High Court · AIR 1934 Mad 100 : 150 Ind. Cas. 132 : (1934) 39 LW 34
Evidence Act, 1872 — Section 33
High Courts06 Oct 1933
In Re: Patri Venkata Hanumantha Rao and Others
Madras High Court · (1934) ILR (Mad) 545 : (1934) 39 LW 91 : (1934) 66 MLJ 193
Penal Code, 1860 (IPC) — Section 120B
High Courts05 Oct 1933
Thathamangalath and Others Vs Krishna Nambudripad and Another
Madras High Court · AIR 1934 Mad 286 : (1934) ILR (Mad) 725 : (1934) 39 LW 370
High Courts05 Oct 1933
Thallur Narasimhulu Setty Vs Kotha Seshayya
Madras High Court · AIR 1934 Mad 31 : 147 Ind. Cas. 442 : (1934) 39 LW 87
High Courts05 Oct 1933
Gnanambal Ammal Vs S. Vadivelu Pillai and Others
Madras High Court · AIR 1934 Mad 207 : (1934) ILR (Mad) 712 : (1934) 39 LW 349 : (1934) 66 MLJ 351
Guardians and Wards Act, 1890 — Section 43
High Courts04 Oct 1933
(Gurram Pedda) Venkatappa Naidu Vs (Gurram) Musal Naidu and Others
Madras High Court · AIR 1934 Mad 204 : 150 Ind. Cas. 119 : (1934) 39 LW 157
High Courts02 Oct 1933
Venkatarama Sastrigal (deceased) and Others Vs Sabapathi Thevar
Madras High Court · AIR 1934 Mad 230 : (1934) ILR (Mad) 632 : (1934) 39 LW 648 : (1934) 66 MLJ 348
High Courts26 Sept 1933
Lakshmi Ammal Vs Sun Life Assurance Co. of Canada
Madras High Court · AIR 1934 Mad 264 : (1934) 39 LW 379 : (1934) 66 MLJ 667
Married Womens Property Act, 1874 — Section 6
High Courts25 Sept 1933
Subbaya Naicker and Others Vs Sankarappa Naicker and Others
Madras High Court · 150 Ind. Cas. 26 : (1934) 39 LW 150 : (1934) 66 MLJ 175
High Courts22 Sept 1933
V. Veeravagu Pillai Vs M. Manikkavasagam Pillai and Others
Madras High Court · AIR 1934 Mad 68 : 147 Ind. Cas. 684
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 6
High Courts22 Sept 1933
Panakkatan Sankaran Vs The District Board of Malabar and Another
Madras High Court · 147 Ind. Cas. 964 : (1934) 39 LW 51 : (1934) 66 MLJ 108
Contract Act, 1872 — Section 56
High Courts21 Sept 1933
(Sree Rajah Kakarlapudi) Venkata Krishnamaraju Bahadur Garu Vs (Sree Rajah Chintalapudi) Suryanarayana Raju Bahadur and Others
Madras High Court · AIR 1934 Mad 373 : (1934) ILR (Mad) 460 : (1934) 39 LW 304
High Courts21 Sept 1933
Palaniappa Chetty and Others Vs M.P.N.Rm. Raman Chetty and Others
Madras High Court · AIR 1934 Mad 183 : (1934) 39 LW 161
High Courts18 Sept 1933
Hajee Jamal Noor Mohamed Sait and Co. (Merchants) Vs A. Abdul Kareem and Co. (Merchants)
Madras High Court · AIR 1934 Mad 211 : (1934) ILR (Mad) 600 : (1934) 39 LW 319 : (1934) 66 MLJ 440
High Courts15 Sept 1933
Nidamanuri Satyamma Vs Official Receiver and Another
Madras High Court · AIR 1933 Mad 917 : (1933) 38 LW 891
High Courts14 Sept 1933
Kamboji Venkataramanna and Others Vs Emperor
Madras High Court · AIR 1934 Mad 248 : (1934) 40 LW 237