High Courts15 Nov 1933
The Official Receiver Vs M.R.M.K.A.R.R.M. Arunachalam Chettiar
Madras High Court · AIR 1934 Mad 217 : (1934) 39 LW 338 : (1934) 66 MLJ 412
Civil Procedure Code, 1908 (CPC) — Section 60
COURT ARCHIVE
Madras High Court judgments, 1933
347 judgments · page 3 of 18
High Courts15 Nov 1933
Srinivasa Ayyar alias Srinivasa Ayyangar Vs The Board of Commissioner for the Hindu Religious Endowments and Others
Madras High Court · 148 Ind. Cas. 168
High Courts15 Nov 1933
Srinivasa Ayyar alias Srinivasa Ayyangar Vs The Board of Commissioners for the Hindu Religious Endowments and Others
Madras High Court · AIR 1934 Mad 258 : (1934) ILR (Mad) 297 : (1934) 39 LW 197 : (1934) 66 MLJ 247
Madras Hindu Religious Endowments Act, 1923 — Section 84(2)
High Courts14 Nov 1933
Dasureddi Vs M. Venkatasubbammal
Madras High Court · AIR 1934 Mad 436 : (1934) ILR (Mad) 979 : 152 Ind. Cas. 75 : (1934) 39 LW 588
High Courts14 Nov 1933
V.N. Muthuswamy Iyer Vs V.S. Narasimha Ayyar
Madras High Court · AIR 1934 Mad 330
High Courts14 Nov 1933
Vaiyapuri Pandaram Vs V. Seetharama Chettiar
Madras High Court · AIR 1934 Mad 639 : 152 Ind. Cas. 464 : (1934) 40 LW 479
High Courts14 Nov 1933
V.N. Muthusamy Iyer, Managing Partner of V.N. Sundaram Ayyar and Brothers Vs V.S. Narasimha Iyer and Others
Madras High Court · (1934) ILR (Mad) 696 : (1934) 39 LW 383 : (1934) 66 MLJ 656
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15
High Courts13 Nov 1933
Municipal Council Vs Ralli Bros.
Madras High Court · AIR 1934 Mad 420 : 150 Ind. Cas. 890 : (1934) 39 LW 660
High Courts10 Nov 1933
C.V. Raran and Another Vs K.T. Kandan and Others
Madras High Court · AIR 1934 Mad 262 : (1934) ILR (Mad) 803 : (1934) 39 LW 462 : (1934) 66 MLJ 540
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6, 145
High Courts10 Nov 1933
Karnati Baseddulagari Chinna Veeriah alias Chenniah and Others Vs Yerrabhothula Gurivi Reddi
Madras High Court · AIR 1934 Mad 223 : (1934) 39 LW 347 : (1934) 66 MLJ 277
High Courts09 Nov 1933
Rajagopalu Pillai Vs Kasiviswanathan Chettiar
Madras High Court · AIR 1934 Mad 399 : (1934) ILR (Mad) 705 : 150 Ind. Cas. 63 : (1934) 39 LW 682
High Courts09 Nov 1933
Nachimuthu Ammal Vs Sathivadivel Muthuswamy Maniagaran and Another
Madras High Court · AIR 1934 Mad 273 : (1934) 39 LW 496
High Courts09 Nov 1933
Thiagaraja Thevar Vs Sambasiva Thevar
Madras High Court · AIR 1934 Mad 283 : (1934) ILR (Mad) 795 : (1934) 39 LW 488 : (1934) 66 MLJ 492
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts09 Nov 1933
P.R.M. Thiruvenkatasami Naidu Vs K.R.P.R.A.L. Ranganathan Chettiar by agent Ramaswami Naidu and Another
Madras High Court · AIR 1934 Mad 496 : (1934) 39 LW 400 : (1934) 66 MLJ 310
Guardians and Wards Act, 1890 — Section 7
High Courts08 Nov 1933
Manapragada Swarnapathi Vs Krovvidi Suryaprakasa Rao
Madras High Court · AIR 1934 Mad 293 : 148 Ind. Cas. 765 : (1934) 39 LW 510
High Courts07 Nov 1933
Poturaju Seshayya and Others Vs Pillai Sanjivarayudu
Madras High Court · AIR 1934 Mad 350 : 150 Ind. Cas. 885 : (1934) 39 LW 579
High Courts07 Nov 1933
Subbaraya Naicker and Others Vs Venkatesa Naicker and Another
Madras High Court · AIR 1934 Mad 252 : 150 Ind. Cas. 381 : (1934) 39 LW 357
High Courts03 Nov 1933
Tulasi Ammal Vs Danalakshmi Ammal and Others
Madras High Court · AIR 1934 Mad 316 : (1934) ILR (Mad) 682 : (1934) 39 LW 693 : (1934) 66 MLJ 471
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts02 Nov 1933
N.K. Thaj Mahomed Saib Vs T. Balaji Singh, minor by guardian Rao Saheb T. Thakur Singh
Madras High Court · AIR 1934 Mad 173 : (1934) ILR (Mad) 440 : (1934) 39 LW 186 : (1934) 66 MLJ 207
High Courts01 Nov 1933
Pl. Rm. Kr. Karuppan Chettiar Vs A. Ct. N. Nagappa Chettiar and Another
Madras High Court · AIR 1934 Mad 186 : (1934) ILR (Mad) 688 : (1934) 39 LW 239 : (1934) 66 MLJ 248
Civil Procedure Code, 1908 (CPC) — Section 145Contract Act, 1872 — Section 126