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Madras High Court judgments, 1928

480 judgments · page 24 of 24

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High Courts17 Jan 1928

Official Assignee Vs Ramachandra Aiyar and Others

Madras High Court · AIR 1928 Mad 735

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High Courts17 Jan 1928

In Re: A.N.B. Baluswamy Iyer and A.N.B. Narasimha Iyer The Official Assignee of Madras

Madras High Court · (1928) ILR (Mad) 417 : (1928) 55 MLJ 175

Transfer of Property Act, 1882 — Section 52
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High Courts17 Jan 1928

S.R. Nanjunda Chettiar Vs Nallakaruppan Chettiar

Madras High Court · (1928) 27 LW 423 : (1928) 55 MLJ 120

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 73
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High Courts17 Jan 1928

S.R.M.S. Raman Chetty Vs A.R.M. Ramaswami Pillai

Madras High Court · 110 Ind. Cas. 205 : (1929) 29 LW 327 : (1929) 56 MLJ 64

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High Courts16 Jan 1928

M.K. Sowbagiammal and Another Vs Komalangi Ammal by guardian Kandaswami Chetti and Another

Madras High Court · (1928) 27 LW 167 : (1928) 54 MLJ 382

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High Courts16 Jan 1928

Athiappa Narayana Reddy Vs Audilakshmi Ammal (late a minor) declared a major and guardian on record discharged and Others

Madras High Court · (1928) ILR (Mad) 462 : (1928) 27 LW 469 : (1928) 55 MLJ 102

Registration Act, 1908 — Section 77
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High Courts16 Jan 1928

Yellamaraju Venkatasubba Rao Vs Goteti Vigneswaradu (dead) and Others

Madras High Court · AIR 1928 Mad 840 : 110 Ind. Cas. 554 : (1928) 28 LW 82 : (1929) 56 MLJ 52

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
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High Courts11 Jan 1928

Lingama Naidu Vs The Official Receiver

Madras High Court · 110 Ind. Cas. 511

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
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High Courts10 Jan 1928

Subraya Pai Vs Subramania Pattar and Another

Madras High Court · AIR 1928 Mad 648

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High Courts06 Jan 1928

Chinnasami Servai and Others Vs Venkatasubba Vathiyar alias Pichu Vathiyar and Others

Madras High Court · 110 Ind. Cas. 247

Madras Estates Land Act, 1908 — Section 194
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High Courts06 Jan 1928

Eranhikal Talappil Moosa Kutty Vs Kozhikote Puthia Kovilakath Thekke

Madras High Court · AIR 1928 Mad 687 : 110 Ind. Cas. 398

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High Courts06 Jan 1928

Chinnaswami Servai and Others Vs Venkatasubba Vathiyar and Others

Madras High Court · AIR 1928 Mad 681

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High Courts06 Jan 1928

Somayajulu Vs Mahammad Azam Sahib

Madras High Court · 110 Ind. Cas. 528

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High Courts05 Jan 1928

Adusumilli Gopalakrishnayya Vs Peyyeti Gopalam and Others

Madras High Court · AIR 1928 Mad 479(1) : (1928) ILR (Mad) 347 : (1928) 27 LW 430 : (1928) 54 MLJ 674

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High Courts05 Jan 1928

Gandham China Brahmayya Vs Pappusetty Gangulu and Others

Madras High Court · 110 Ind. Cas. 114 : (1928) 27 LW 420 : (1928) 55 MLJ 33

Madras Revenue Recovery Act, 1864 — Section 37A, 38
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High Courts05 Jan 1928

K. Ramankutty Menon and Others Vs Beevi Umma and Others

Madras High Court · AIR 1929 Mad 266

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High Courts05 Jan 1928

Kutbuddeen Sahib Vs Periyanayaga Padayachi

Madras High Court · (1928) ILR (Mad) 491 : (1928) 27 LW 450 : (1928) 55 MLJ 114

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1
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High Courts05 Jan 1928

V. Achuthan Nair and Another Vs Manavikraman alias Kunhettan Raja and Another

Madras High Court · AIR 1929 Mad 152 : (1928) 27 LW 422 : (1928) 54 MLJ 675

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High Courts05 Jan 1928

Kizhakkerpat Ramankutty Menon and Others Vs Beevi Umma and Others

Madras High Court · 115 Ind. Cas. 55

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High Courts04 Jan 1928

Ramaswami Chettiar alias Veerappa Chettiar and Others Vs Tyagaraja Pillai and Others

Madras High Court · (1928) ILR (Mad) 472 : 110 Ind. Cas. 16 : (1928) 27 LW 520 : (1928) 55 MLJ 34

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2
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