High Courts03 Feb 1928
(Kypreth) Moithiyan Kutti Vs (Natukandy) Puthiapurayil Mammali and Others
Madras High Court · AIR 1928 Mad 870 : 110 Ind. Cas. 480 : (1928) 28 LW 491
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 22 of 24
High Courts03 Feb 1928
Palaniyandi and Another, minors by their guardian Vellammal Vs Veyilamuthu Pillai and Others
Madras High Court · AIR 1929 Mad 93 : (1929) ILR (Mad) 6 : (1928) 28 LW 530 : (1928) 55 MLJ 579
High Courts03 Feb 1928
Kypreth Moithiyan Kutty Vs Natukandy Puthiapurayil Mammali and Others
Madras High Court · (1928) ILR (Mad) 574 : (1928) 55 MLJ 208
High Courts03 Feb 1928
Rao Bahadur Pydah Venkatachalapathi Vs The Guntur Cotton, Jute and Paper Mills, Co. Ltd. and Another The Guntur Cotton, Jute and Paper Mills Co. Ltd. Vs Lingamalluramachandra Rao and Another
Madras High Court · 115 Ind. Cas. 486
Contract Act, 1872 — Section 220Public Health Act, 1875 — Section 193
High Courts02 Feb 1928
The Commissioner of Income Tax Vs Rao Saheb A.S. Alaganan Chetty of Bodinayakanur
Madras High Court · AIR 1928 Mad 902 : 110 Ind. Cas. 629 : (1928) 27 LW 776 : (1928) 55 MLJ 66
High Courts02 Feb 1928
Rengan, minor, by guardian Ramasami Aiyangar Vs Palaniyandi and Another, minors, by their brother and guardian Vellammal
Madras High Court · (1928) 28 LW 413 : (1929) 56 MLJ 66
High Courts02 Feb 1928
The Public Prosecutor Vs Ramayya Mudaliar and Others
Madras High Court · (1928) 28 LW 140 : (1928) 55 MLJ 573
Madras Local Boards Act, 1920 — Section 223
High Courts01 Feb 1928
The Commissioner of Income Tax Vs T.K.E. Ibrahimsa Ravuttar
Madras High Court · AIR 1928 Mad 543 : 110 Ind. Cas. 207 : (1928) 27 LW 601 : (1928) 54 MLJ 524
Income Tax Act, 1961 — Section 2(1)(a), 6
High Courts01 Feb 1928
R.M. Nagarathna Mudaliar and Others Vs S.M. Chidambaram Chettiar and Others
Madras High Court · AIR 1928 Mad 860 : 113 Ind. Cas. 129
High Courts01 Feb 1928
Vettakke Kakkattu Manakkal Parameswaran Nambudripad and Another Vs Seshan Pattar and Others
Madras High Court · 110 Ind. Cas. 518 : (1928) 28 LW 60 : (1928) 55 MLJ 156
Limitation Act, 1963 — Section 15
High Courts01 Feb 1928Dismissed
Parameswaran Nambudiri and Another Vs Seshan Patter and Others
Madras High Court · (1928) 02 MAD CK 0002
Limitation Act, 1963 — Section 15
High Courts01 Feb 1928
Ibrahimsa Rowther Vs Commissioner of Income Tax
Madras High Court · (1928) 02 MAD CK 0001
Income Tax Act, 1961 — Section 6
High Courts31 Jan 1928
Arunachalam Servai Vs K. Nottam Beer Varu Rowther
Madras High Court · AIR 1928 Mad 588 : 110 Ind. Cas. 484 : (1928) 27 LW 597
High Courts31 Jan 1928
(Sree Rajah Bommadevara) Naganna Naidu Bahadur Zamindar Garu Vs (Sree Rajah Bommadevara) Venkatarayalu Naidu Bahadur Zamindar Garu and Another
Madras High Court · AIR 1929 Mad 286
High Courts31 Jan 1928
Sree Raja Bommadevara Naganna Naidu Bahadur Zamindar Garu Vs Sree Raja Bommadevara Venkatarayulu Naidu Bahadur Zamindar Garu and Others
Madras High Court · 117 Ind. Cas. 797
Madras Estates Land Act, 1908 — Section 212Penal Code, 1860 (IPC) — Section 392
High Courts30 Jan 1928
Panchapagesa Gurukkal Vs Sinna Sevugam Chettiar and Others
Madras High Court · AIR 1929 Mad 118
High Courts30 Jan 1928
Pulakam Ramakristnareddi and Another Vs Nooney Panakalu
Madras High Court · AIR 1928 Mad 1129 : 110 Ind. Cas. 342
High Courts30 Jan 1928
The Madura Devasthanams Vs The Madura Municipal Council
Madras High Court · (1928) ILR (Mad) 301 : 110 Ind. Cas. 89 : (1928) 27 LW 834 : (1928) 54 MLJ 625
High Courts30 Jan 1928
Samudrula Venkatakishnayya Chetty and Others Vs Venkadari Rangayya Chetty and Others
Madras High Court · AIR 1928 Mad 865 : 117 Ind. Cas. 720
High Courts30 Jan 1928
Vysyam Kandiyal alias Punathil Kandan Vs Neelambalathi Andi and Others
Madras High Court · 114 Ind. Cas. 338