High Courts29 Feb 1928
Vasudeva Shanabhag Vs Damodhara Shanabhag
Madras High Court · 110 Ind. Cas. 113
Madras Village Courts Act, 1889 — Section 73
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 20 of 24
High Courts29 Feb 1928
A. Maralinga Kudumban and Others Vs Theetharappa Mudaliar
Madras High Court · 115 Ind. Cas. 345
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts28 Feb 1928
Thubati Venkatakrishnayya and Another Vs Vajrala China Veerareddi and Others
Madras High Court · AIR 1928 Mad 1144
High Courts28 Feb 1928
In Re: Amirthalinga Thevan
Madras High Court · AIR 1928 Mad 986 : (1928) 28 LW 634
High Courts28 Feb 1928
Amirthalinga Thevan Vs Arumuga Ambalagaram and Others
Madras High Court · 112 Ind. Cas. 553
Limitation Act, 1963 — Article 126
High Courts27 Feb 1928
A.R.M. Karuppan Chettiar and Another Vs Venkata Perumal and Others
Madras High Court · AIR 1929 Mad 465
Transfer of Property Act, 1882 — Section 89
High Courts27 Feb 1928
A.R.M. Karappan Chettiar and Another Vs Raja Kumara Venkata Perumal Raja Bahadur Yaru and Others
Madras High Court · 116 Ind. Cas. 841
Transfer of Property Act, 1882 — Section 89
High Courts27 Feb 1928
Ramachandra Dikshidar and Others Vs Narayanaswami Reddiar
Madras High Court · (1928) ILR (Mad) 810 : (1928) 28 LW 554 : (1928) 55 MLJ 326
Transfer of Property Act, 1882 — Section 101, 95
High Courts23 Feb 1928
Ponnusami Chettiar Vs Kaliaperumal Naicker
Madras High Court · AIR 1929 Mad 480 : 113 Ind. Cas. 550
Provincial Insolvency Act, 1920 — Section 25
High Courts21 Feb 1928
Vaclamudi Bhimayya and Others Vs Putcha Lakshminarayana
Madras High Court · 110 Ind. Cas. 672
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts21 Feb 1928
(Vadlamudi) Bhimayya and Others Vs (Putcha) Lakshminarayana
Madras High Court · AIR 1928 Mad 820
High Courts20 Feb 1928
Rm. Ar. Ar. Rm. Arunachala Chettiar and Another Vs Virappa Chettiar and Others
Madras High Court · AIR 1928 Mad 800
High Courts20 Feb 1928
Venkatapathi Nayakar through his mother and next friend Suppammal Vs Pappia Nayakar and Another
Madras High Court · AIR 1928 Mad 788 : (1928) ILR (Mad) 824 : 113 Ind. Cas. 158 : (1928) 28 LW 228 : (1928) 55 MLJ 489
High Courts17 Feb 1928
In Re: T.S. Rambadra Odayar
Madras High Court · 112 Ind. Cas. 563
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts17 Feb 1928
Subramanya Iyer Vs Swaminatha Chettiar and Another
Madras High Court · 114 Ind. Cas. 545 : (1928) 28 LW 885
Civil Procedure Code, 1908 (CPC) — Section 150Evidence Act, 1872 — Section 44
High Courts17 Feb 1928
Subramanya Ayyar Vs Swaminatha Chettiar and Another
Madras High Court · AIR 1928 Mad 746
High Courts17 Feb 1928
N. Muniswami Mudaliar Vs R. Rajagopala Mudaliar
Madras High Court · (1928) 28 LW 367 : (1928) 54 MLJ 644
High Courts17 Feb 1928
N. Munisami Mudalar Vs T. Rajagopala Mudaliar
Madras High Court · 110 Ind. Cas. 763
High Courts16 Feb 1928
Vemulapalli Krishnayya and Another Vs Katragadda Ramayya and Another
Madras High Court · 110 Ind. Cas. 310
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 11, 35