High Courts21 Mar 1928
The Secretary of State for India in Council Vs Sri Kuthalanathaswami Temple
Madras High Court · (1929) ILR (Mad) 25 : (1929) 29 LW 85 : (1929) 1 MLJ 24
Tamil Nadu Land Encroachment Act, 1905 — Section 2(1)
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 18 of 24
High Courts21 Mar 1928
Mt. Amir Bi Vs Abdul Rahim Sahib and Others
Madras High Court · 110 Ind. Cas. 276 : (1928) 28 LW 583 : (1928) 55 MLJ 266
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13
High Courts20 Mar 1928
Krishnaswamy Asari and Another Vs Muthulakshmi Ammal
Madras High Court · AIR 1928 Mad 1097
High Courts20 Mar 1928
S. Vijayaraghavachariar and Others Vs Emperor
Madras High Court · AIR 1928 Mad 1268
High Courts20 Mar 1928
Syed Hussain Vs C.S. Munirathnam Chetty
Madras High Court · AIR 1929 Mad 489(1)
City Municipal Act, 1919 — Section 65(2)
High Courts20 Mar 1928
Krishnaswami Asari and Another Vs Muthulakshmi Ammal
Madras High Court · 112 Ind. Cas. 762
Specific Relief Act, 1877 — Section 31
High Courts20 Mar 1928
The Commissioner of Income Tax Vs A.L.S.P.P.L. Subramanian Chettiar and Others
Madras High Court · AIR 1928 Mad 923 : (1928) ILR (Mad) 787 : 110 Ind. Cas. 889 : (1928) 28 LW 190 : (1928) 55 MLJ 416
Income Tax Act, 1961 — Section 10(2)(iii)
High Courts20 Mar 1928
In Re: S. Vijayaraghavachari and Others
Madras High Court · 114 Ind. Cas. 365
Penal Code, 1860 (IPC) — Section 330, 345
High Courts19 Mar 1928
(Kanchumarthi) Latchayya and Another Vs (Kuntamukkala) Suryaprakasa Rao
Madras High Court · AIR 1928 Mad 1165
High Courts19 Mar 1928
Avadau Ammal (dead) through her legal representative Sundayee Ammal Vs Krishna Chetti
Madras High Court · 110 Ind. Cas. 662
High Courts19 Mar 1928
Sri Sri Sri Pattarani Purnachendra Mala Jamna Devi Morima Garu Vs The President Taluk Board
Madras High Court · 113 Ind. Cas. 560
Madras Local Boards Act, 1920 — Section 228(2)
High Courts19 Mar 1928
Narasimhalu Naidu Vs Naina Pillai and Another
Madras High Court · AIR 1929 Mad 7
High Courts19 Mar 1928
Avadai Ammal (died) her legal representative is Sundayee Ammal Vs Krishnan Chetti
Madras High Court · AIR 1928 Mad 772 : (1928) ILR (Mad) 858 : (1928) 28 LW 351 : (1928) 55 MLJ 497
High Courts15 Mar 1928
R. Srinivasa Reddy Vs M. Dasaratharama Reddy
Madras High Court · AIR 1929 Mad 198 : (1929) ILR (Mad) 66 : 113 Ind. Cas. 336 : (1928) 28 LW 504 : (1929) 56 MLJ 33
High Courts14 Mar 1928
Arunachalam Chetty and Others Vs O.S. Ramasamy Ayyar
Madras High Court · AIR 1928 Mad 933 : (1929) 30 LW 723
High Courts14 Mar 1928
Polapragada Sreeramulu Vs Polapragada Naghabhushanam and Another
Madras High Court · AIR 1928 Mad 963 : (1928) 28 LW 496
High Courts14 Mar 1928
Sri Bashyam Konayamma Vs Sri Bashyam Ramaswami Garu and Another
Madras High Court · AIR 1928 Mad 851
High Courts14 Mar 1928
Sri Bhashyam Konayamma by her next friend and father Nedamamarli Kandala Tiruvengala Bhasyakaracharyulu Vs Sri Bhashyam Rangacharayulu by his guardian and Another
Madras High Court · 110 Ind. Cas. 782
High Courts14 Mar 1928
M.R.A.L. Lakshmanan Chetty Vs M.R.A.P.L. Palaniappa Chetty
Madras High Court · AIR 1928 Mad 1052
High Courts14 Mar 1928
Machanjeeri Ahmed Vs K. Govinda Prabhu
Madras High Court · (1928) ILR (Mad) 862 : 114 Ind. Cas. 227 : (1928) 28 LW 352 : (1928) 55 MLJ 661
Provincial Insolvency Act, 1920 — Section 78