High Courts03 Apr 1928
Chennamangalagath Illath Govindan Nambudri and Another Vs Janala Perikamanna Illath Kesava Vadhyan
Madras High Court · 114 Ind. Cas. 635
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 17 of 24
High Courts03 Apr 1928
Dhooli Atchayya and Another Vs Dhooli Peddenti and Others
Madras High Court · AIR 1928 Mad 983
High Courts03 Apr 1928
G.R. Adikesavalu Naidu Vs C.S.B. Lakshmana Ayyar and Others
Madras High Court · AIR 1929 Mad 204
High Courts03 Apr 1928
Chegamull Suganmull Sowcar Vs V. Govindaswami Chetty and Others
Madras High Court · AIR 1928 Mad 972
High Courts03 Apr 1928
The Official Receiver Vs Ramachandrappa by next friend Bala Nagamma and Others
Madras High Court · AIR 1929 Mad 166 : (1929) ILR (Mad) 246 : 114 Ind. Cas. 345 : (1928) 28 LW 603 : (1928) 55 MLJ 721
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts30 Mar 1928
Vattam-Ramakrishnayya Vs Vattini Satyanarayana and Others
Madras High Court · AIR 1929 Mad 291
High Courts30 Mar 1928
Vattam Ramakrishnayya Vs Vattini Satyanarayana and Others Vattem Gopalakrishnayya Vs Vatteru Ramakrishnayya and Another
Madras High Court · 116 Ind. Cas. 137(1)
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Mar 1928
K.M. Moideen Pillai Sahib Vs M.O. Umar Uduman Tharaganar
Madras High Court · AIR 1929 Mad 391 : 113 Ind. Cas. 548
High Courts28 Mar 1928
M.S.A.P.L. Palaniappa Chetty Vs Raman Chetty and Others
Madras High Court · 117 Ind. Cas. 724
High Courts28 Mar 1928
Seethai Ammal and Another Vs K. Narayana Ayyangar
Madras High Court · AIR 1928 Mad 976 : 113 Ind. Cas. 63
High Courts28 Mar 1928
In Re: Mannen Venkayya and Others
Madras High Court · (1928) 28 LW 511 : (1928) 55 MLJ 712
High Courts28 Mar 1928
Palaniappa Chetty Vs Raman Chetty and Others
Madras High Court · AIR 1929 Mad 672
High Courts27 Mar 1928
K. Venkitarayan and Others Vs V. Kesavan Pattar and Others
Madras High Court · AIR 1929 Mad 778
High Courts26 Mar 1928
Swaminathan Vs V. Subramania Ayyar and Another
Madras High Court · AIR 1928 Mad 1082
High Courts26 Mar 1928
Official Assignee of Madras Vs Ranganayaki Ammal and Another
Madras High Court · AIR 1928 Mad 784
High Courts26 Mar 1928
In Re: M. Venkataratnam Naidu The Official Assignee of Madras
Madras High Court · (1928) 55 MLJ 38
High Courts26 Mar 1928
Tallamraju Venkatasubba Rao Vs President, Taluk Board and Another
Madras High Court · (1929) 29 LW 517 : (1929) 56 MLJ 110
Madras Local Boards Act, 1884 — Section 21
High Courts23 Mar 1928
Nanduru Sobhanadracharyulu and Others Vs Nanduru Venkata Narasimhacharyulu
Madras High Court · AIR 1928 Mad 1062 : 113 Ind. Cas. 552
High Courts23 Mar 1928
President, Union Board of Thiruvettiyore Vs Atchu Achary
Madras High Court · 111 Ind. Cas. 855 : (1928) 28 LW 503
Madras Local Boards Act, 1884 — Section 141, 214
High Courts21 Mar 1928
(Bethapudi) Tandavamurti Vs (Bethapudi) Durgamba and Others
Madras High Court · AIR 1928 Mad 1154 : 113 Ind. Cas. 260