High Courts18 Apr 1928
Paidimarri Mahalakshmamma Vs Chaturvedula Suryanarayana and Others
Madras High Court · (1928) ILR (Mad) 977 : 117 Ind. Cas. 113 : (1928) 28 LW 919 : (1928) 55 MLJ 733
Registration Act, 1908 — Section 49
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 16 of 24
High Courts18 Apr 1928
The Municipal Council Vs The Bombay Company, Ltd.
Madras High Court · AIR 1929 Mad 409 : (1929) ILR (Mad) 207 : (1929) 29 LW 525 : (1929) 56 MLJ 525
Tamil Nadu District Municipalities Act, 1920 — Section 92
High Courts17 Apr 1928
Penmetcha Subbaraju Vs Penmetcha Venkatramaraju
Madras High Court · AIR 1928 Mad 1025 : 113 Ind. Cas. 632 : (1928) 28 LW 321 : (1928) 55 MLJ 429
High Courts16 Apr 1928
Dist. Board of Guntur Vs Desu Subba Rao and Another
Madras High Court · AIR 1928 Mad 983(1)
High Courts12 Apr 1928
Ippili Raghunadha Patro and Others Vs Govinda Patro and Others
Madras High Court · 114 Ind. Cas. 161
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1919 — Section 107Land Acquisition Act, 1894 — Section 18
High Courts12 Apr 1928
Ippili Raghunadha Patro and Others Vs Govinda Patro (dead) and Others
Madras High Court · (1928) 55 MLJ 798
Civil Procedure Code, 1908 (CPC) — Section 115Madras Estates Land Act, 1908 — Section 205
High Courts12 Apr 1928
Rampalli Ramachandrudu Vs Karri Krishna Reddi
Madras High Court · 115 Ind. Cas. 829
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts11 Apr 1928
Yelamarty Ramanna and Others Vs Sobhanadri Appa Rao and Others
Madras High Court · AIR 1929 Mad 75
High Courts05 Apr 1928
The President of the Union Board Pothanur Vs Ramasubba Ayyar and Another
Madras High Court · 114 Ind. Cas. 824
Madras Local Boards Act, 1920 — Section 193
High Courts04 Apr 1928
S.N. Subramanian Chettiar Vs Ramanathan Chettiar
Madras High Court · 116 Ind. Cas. 113
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts04 Apr 1928
Bava C. Vythialinga Mudaliar Vs G. Ramanuja Mudaliar
Madras High Court · 119 Ind. Cas. 166
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts04 Apr 1928
(Bava C.) Vythilinga Mudaliar Vs G. Ramanja Mudaliar
Madras High Court · AIR 1929 Mad 845
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts04 Apr 1928
S.N. Subramanian Chettiar Vs Ramanadhan Chettiar
Madras High Court · AIR 1929 Mad 199 : (1929) 29 LW 246
High Courts04 Apr 1928
Idara Pitchiah Vs Unde Rajaha Raje Sir Rajah Velugoti Sree Govinda Kristna Yachendra Varu Bahadur, Zamindar of Venkatagiri
Madras High Court · (1930) 32 LW 316 : (1930) 59 MLJ 111
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts03 Apr 1928
Rukmani Ammal Vs T.S.P.L. Palaniappa Chettiar
Madras High Court · AIR 1928 Mad 1169
High Courts03 Apr 1928
(Chennamangalath Illath) Govindan Nambiar and Another Vs (Janala Perikamanna Illath) Kesava Vadhyan
Madras High Court · AIR 1930 Mad 421 : 114 Ind. Cas. 635
High Courts03 Apr 1928
Chegamull Suganmull Sowcar by Agent Chunnilal Vs V. Govindasawmy Chetty and Others
Madras High Court · 112 Ind. Cas. 491
Contract Act, 1872 — Section 41, 62
High Courts03 Apr 1928
Rukumani Ammal Vs T.S.P.L. Palaniappa Chettiar
Madras High Court · 114 Ind. Cas. 652