High Courts26 Apr 1928
Sankarambody Vijiaraghavachariar Vs Ramanujachariar (died) and Others
Madras High Court · AIR 1929 Mad 37 : 114 Ind. Cas. 233 : (1929) 29 LW 95 : (1928) 55 MLJ 859
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 15 of 24
High Courts26 Apr 1928
M.P. Sivapatha Mudaliar Vs Sikandder Rowther
Madras High Court · (1929) ILR (Mad) 260 : (1929) 29 LW 249 : (1929) 56 MLJ 37
Madras Local Boards Act, 1920 — Section 104(3)(c)
High Courts26 Apr 1928Dismissed
The Raja of Ramnad Vs M.R.M.A. Subramaniam Chettiar and Others
Madras High Court · (1928) 04 MAD CK 0005
Transfer of Property Act, 1882 — Section 6(d)
High Courts26 Apr 1928
Sinnappa Pillai Vs Ramaswami Ayyar and Another
Madras High Court · AIR 1929 Mad 575
Transfer of Property Act, 1882 — Section 108
High Courts25 Apr 1928
Chinna Thimmappa and Others Vs Talukunta Timmappa
Madras High Court · AIR 1928 Mad 1028 : (1928) ILR (Mad) 967 : (1928) 28 LW 314 : (1928) 55 MLJ 351
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts25 Apr 1928
C.R.N. Kandaswamy Chettiar Vs Pakkiriswamy Pillai and Another
Madras High Court · AIR 1928 Mad 1050
High Courts24 Apr 1928
Perianambi Srirangachariar Vs Narasimha Aiyar and Others
Madras High Court · AIR 1928 Mad 1193 : 113 Ind. Cas. 290 : (1929) 29 LW 750 : (1929) 56 MLJ 597
Provincial Insolvency Act, 1920 — Section 24
High Courts23 Apr 1928
Kanhirampare Ravunni Nair and Another Vs Nalannad and Another
Madras High Court · AIR 1928 Mad 1131
High Courts23 Apr 1928
Godasankara Vila Rajah Avergal Vs The Board of Commissioners for Hindu Religious Endowments
Madras High Court · 113 Ind. Cas. 88 : (1929) 29 LW 549 : (1929) 56 MLJ 113
Religious Endowments Act, 1863 — Section 84
High Courts20 Apr 1928
In Re: Lambadi Latohma Naik
Madras High Court · 115 Ind. Cas. 241
Forest Act, 1882 — Section 55
High Courts20 Apr 1928
Municipal Chairman Vs Subramania Iyer and Others
Madras High Court · 112 Ind. Cas. 210 : (1928) 28 LW 501
High Courts20 Apr 1928
Municipal Council Vs Subramania Aiyar and Others
Madras High Court · (1928) 55 MLJ 495
High Courts20 Apr 1928
In Re: Muhammad Salia Rowther and Others
Madras High Court · (1928) 28 LW 509 : (1928) 55 MLJ 624
High Courts19 Apr 1928
Vaidyanatha Thevar Vs E.R.S. Murugiahan Chettiar
Madras High Court · AIR 1928 Mad 1077
High Courts19 Apr 1928
Secy. of State Vs (Bommadevara) Satyanarayana Varaprasada Rao Bahadur and Others
Madras High Court · AIR 1929 Mad 520
High Courts19 Apr 1928
The Commissioner of Income Tax Vs A.L.A.R. Brothers
Madras High Court · AIR 1928 Mad 1229 : (1928) 28 LW 616 : (1928) 55 MLJ 600
High Courts19 Apr 1928
Thiruvendipuram Chengalamma Garu and Others Vs Vemasani Veeraraghava Naidu and Another
Madras High Court · AIR 1928 Mad 1124 : 114 Ind. Cas. 340 : (1928) 28 LW 624 : (1928) 55 MLJ 506
Transfer of Property Act, 1882 — Section 59
High Courts19 Apr 1928
Sreeram Ramakottiah and Others Vs Chintalapudi Subba Rao and Others
Madras High Court · AIR 1928 Mad 1172 : (1929) ILR (Mad) 237 : (1928) 28 LW 498 : (1928) 55 MLJ 576
Criminal Procedure Code, 1898 (CrPC) — Section 265
High Courts19 Apr 1928
The Secretary of State for India in Council Vs Sree Rajah Bomadevara Satyanarayana Varaprasda Rao Bahadur, Zamindar Garu and Others
Madras High Court · 118 Ind. Cas. 273
Madras Rivers Conservancy Act, 1884 — Section 11