High Courts03 May 1928
Sami Chettiar and Another Vs T.R. Sesha Iyer and Co. and Another
Madras High Court · AIR 1928 Mad 1057 : 113 Ind. Cas. 663
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 14 of 24
High Courts03 May 1928
M.L.M. Ramanadan Chettiar Vs Gundu Ayyar and Others
Madras High Court · AIR 1928 Mad 1238 : 113 Ind. Cas. 456
High Courts03 May 1928
The East India Distilleries and Factories Limited Vs P.F. Mathias
Madras High Court · (1929) ILR (Mad) 994 : 114 Ind. Cas. 234 : (1928) 28 LW 778 : (1928) 55 MLJ 663
Transfer of Property Act, 1882 — Section 108
High Courts03 May 1928
B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi Vs Muthudayana Pillai
Madras High Court · (1929) ILR (Mad) 332 : (1928) 28 LW 527 : (1928) 55 MLJ 379
Madras Estates Land Act, 1908 — Section 189(3), 55
High Courts02 May 1928
(Chalikondi) Kunhammad Vs Etakarati Ammad and Others
Madras High Court · AIR 1929 Mad 195 : 113 Ind. Cas. 289
High Courts02 May 1928
Babu alias Govinddoss, minor by next friend M. Lauldoss Vs Gokuldoss Govardhandoss and Others
Madras High Court · AIR 1928 Mad 1064 : (1928) 28 LW 824 : (1928) 55 MLJ 132
High Courts02 May 1928
Babu alias Govindoss Krishnadoss Vs Gokuldoss Goverdhandoss and Others
Madras High Court · 112 Ind. Cas. 184
High Courts30 Apr 1928
Kesarimal Vs Gundabathula Suryanarayanmurthy and Another
Madras High Court · AIR 1928 Mad 1022 : 114 Ind. Cas. 820
High Courts30 Apr 1928
Gori Bibi Vs Sarasamed Meer Saheb and Others
Madras High Court · AIR 1929 Mad 635
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts30 Apr 1928
Geri Bibi Vs Sarasamed Meer Saheb and Others
Madras High Court · 122 Ind. Cas. 644
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts27 Apr 1928
Venkatasubbammal Vs Kandasamy Raja
Madras High Court · AIR 1928 Mad 978 : 113 Ind. Cas. 310
High Courts27 Apr 1928
Mir Mahaboob Hussain Sahib Vs Mir Surajuddin Sahib Bahadur and Others
Madras High Court · AIR 1928 Mad 1148
High Courts27 Apr 1928
Ramasamy Mudaliar and Others Vs Alagathai Anni and Others
Madras High Court · AIR 1929 Mad 96
High Courts27 Apr 1928
Mir Mahoboob Hussain Sahib Vs Mir Surayudin Sahib Bahadur and Others
Madras High Court · 115 Ind. Cas. 150
High Courts26 Apr 1928
S.A. Rajamier Vs M.R.M.A. Subramaniam Chettiar and Others
Madras High Court · AIR 1928 Mad 1201
High Courts26 Apr 1928
K. Swaminatha Aiyar and Another Vs S.M.C.T. Ramaswami Chettiar and Others
Madras High Court · 117 Ind. Cas. 139
High Courts26 Apr 1928
Sinnapa Pillai Vs Ramaswamy Iyer and Others
Madras High Court · 118 Ind. Cas. 79
Transfer of Property Act, 1882 — Section 108, 108(c)
High Courts26 Apr 1928
K. Swaminatha Aiyar Vs Jambukeswaraswami Temple and Others
Madras High Court · AIR 1930 Mad 372
High Courts26 Apr 1928
M.P. Sivapathi Mudaliar Vs Sikandar Rowther
Madras High Court · 113 Ind. Cas. 84
Madras Local Boards Act, 1920 — Section 104(3)(c)