High Courts14 Mar 1928
Rathina Thevan Vs Packirisami Thevan
Madras High Court · AIR 1928 Mad 1088 : (1928) 28 LW 645
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 19 of 24
High Courts14 Mar 1928
Rathina Tevan Vs Packrisami Tevan
Madras High Court · 112 Ind. Cas. 139
Limitation Act, 1963 — Section 13, 14
High Courts13 Mar 1928
Sri Sri Sri Srinivasa Rajamani Raja Deo, Rajah of Mandasa Vs Senapati Jagannaikulu and Another
Madras High Court · (1928) 28 LW 515 : (1929) 56 MLJ 81
Madras Estates Land Act, 1908 — Section 95
High Courts13 Mar 1928
Muthuswami Kavundan and Others Vs Ponnayya Kavundan and Others
Madras High Court · (1928) ILR (Mad) 815 : 110 Ind. Cas. 613 : (1928) 28 LW 182 : (1928) 55 MLJ 436
Contract Act, 1872 — Section 69
High Courts12 Mar 1928
Official Assignee of Madras Vs G. Ramanujayya
Madras High Court · AIR 1928 Mad 856 : (1928) 28 LW 408
High Courts12 Mar 1928
R.K. Abdul Rahim Sahib and Co. and The Official Assignee of Madras Vs G. Ramanujiah
Madras High Court · 110 Ind. Cas. 606 : (1928) 54 MLJ 715
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6Provincial Insolvency Act, 1920 — Section 36
High Courts12 Mar 1928
Beas Singh and Others Vs Baldeo Pathak and Others
Madras High Court · 109 Ind. Cas. 609
High Courts08 Mar 1928
Peria Muniyan and Another Vs Peria Payyan alias Muniyan and Others
Madras High Court · 110 Ind. Cas. 702
High Courts08 Mar 1928
(Peria) Muniyan and Another Vs (Peria) Payyan and Others
Madras High Court · AIR 1928 Mad 854
High Courts07 Mar 1928
Sri Raja Ravu Sri Krishnayya Rao and Another Vs Rajah
Madras High Court · (1928) ILR (Mad) 893 : (1928) 55 MLJ 894
Evidence Act, 1872 — Section 33
High Courts07 Mar 1928
Namagiri Ammal Vs Muthu Velappa Goundan and Another
Madras High Court · (1928) 28 LW 565 : (1929) 56 MLJ 70
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 51
High Courts06 Mar 1928
(Kosuri) Gopalacharyulu and Another Vs Gadde Lakshminarayana and Others
Madras High Court · AIR 1929 Mad 87 : 114 Ind. Cas. 650
High Courts05 Mar 1928
Poruri Viswanadham and Another Vs Pendela Narayana Doss and Another
Madras High Court · 112 Ind. Cas. 22
Limitation Act, 1963 — Article 120
High Courts05 Mar 1928
(Peruri) Viswanadham and Another Vs (Pendela) Narayana Dass and Another
Madras High Court · AIR 1928 Mad 837 : (1928) 28 LW 224
High Courts02 Mar 1928
Mrs. M.E.D'Cruz Vs Nagiah Naidu and Others
Madras High Court · AIR 1929 Mad 64 : 114 Ind. Cas. 837 : (1929) 29 LW 91 : (1928) 55 MLJ 683
Transfer of Property Act, 1882 — Section 10
High Courts01 Mar 1928
Dadamudy Tatayya and Others Vs Kelachina Venkatasubbarayya Sastri
Madras High Court · AIR 1928 Mad 786
High Courts01 Mar 1928
In Re: N. Dharmaraja Ayyar, Second Grade Pleader
Madras High Court · AIR 1928 Mad 918
High Courts01 Mar 1928
In Re: N.D., a Second Grade Pleader
Madras High Court · (1928) ILR (Mad) 798 : 110 Ind. Cas. 815 : (1928) 55 MLJ 170
High Courts29 Feb 1928
A. Mahalinga Kudumban and Others Vs Theetharappa Mudaliar
Madras High Court · AIR 1929 Mad 223 : (1929) 29 LW 237 : (1929) 56 MLJ 387
Land Acquisition Act, 1894 — Section 54