High Courts16 Feb 1928
Vemulapatti Krishnayya and Another Vs Katraqadda Ramayya and Another
Madras High Court · AIR 1928 Mad 590
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 21 of 24
High Courts15 Feb 1928
Thiagaraja Mudali and Another Vs V.N. Kothandapani Mudaliar
Madras High Court · AIR 1928 Mad 980(1) : 113 Ind. Cas. 238
High Courts15 Feb 1928
Kandaswamy Koundan Vs N.M.L. Subramanian Chettiar
Madras High Court · 113 Ind. Cas. 409
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts15 Feb 1928
The Public Prosecutor Vs Pedimonu Beary
Madras High Court · 114 Ind. Cas. 238
Criminal Procedure Code, 1898 (CrPC) — Section 183Penal Code, 1860 (IPC) — Section 407
High Courts15 Feb 1928
The Public Prosecutor Vs Podimonu Beary
Madras High Court · (1929) ILR (Mad) 61 : (1928) 28 LW 843 : (1928) 55 MLJ 499
Penal Code, 1860 (IPC) — Section 407
High Courts14 Feb 1928
A.M. Appavoo Chettiar Vs The South Indian Railway Company and Another
Madras High Court · AIR 1929 Mad 177 : (1928) 28 LW 591 : (1929) 56 MLJ 269
Contract Act, 1872 — Section 72
High Courts14 Feb 1928
A.M. Appavaoo Chettiar Vs The South Indian Railway Co. and Another
Madras High Court · 114 Ind. Cas. 358
Contract Act, 1872 — Section 72
High Courts13 Feb 1928
Al. A. Alagappa Chettiar Vs Vellachami Servai
Madras High Court · 112 Ind. Cas. 623
High Courts13 Feb 1928
Al. A. Algappa Chettiar Vs Vellachami Servai
Madras High Court · AIR 1928 Mad 981
High Courts13 Feb 1928
A. Gopala Pattar and Another Vs Parvathi Ammal and Others
Madras High Court · AIR 1929 Mad 47 : 117 Ind. Cas. 785
High Courts09 Feb 1928
V.G. Shanmuga Mudaliar Vs Kaveri Ammal and Another
Madras High Court · AIR 1928 Mad 708
High Courts09 Feb 1928
Perumal Pillai Vs Perumal Chetty and Another
Madras High Court · (1928) ILR (Mad) 701 : (1928) 28 LW 161 : (1928) 55 MLJ 253
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts08 Feb 1928
P.L.M. Palaniappa Chettiar Vs S. Rajagopala Pandarathar and Others
Madras High Court · AIR 1928 Mad 773
High Courts07 Feb 1928
Cheria Kunhi Shridevi Amma Tirumumpu and Others Vs Valia Narayan Tirumumpu
Madras High Court · AIR 1929 Mad 20 : 114 Ind. Cas. 839
High Courts07 Feb 1928
G. Narayanaswami Chetty Vs C. Ramaswami Chetty and Another
Madras High Court · AIR 1928 Mad 817
High Courts07 Feb 1928
Dinavahi Venkata Hanumantha Rao Vs Yerugulapati Gangayya and Others
Madras High Court · AIR 1928 Mad 608 : (1928) ILR (Mad) 594 : 110 Ind. Cas. 611 : (1928) 28 LW 304 : (1928) 55 MLJ 168
High Courts07 Feb 1928
Dewan Bahadur G. Narayanaswami Chetty Vs C. Ramaswami Chetty and Another
Madras High Court · (1928) 28 LW 372 : (1928) 54 MLJ 677
Succession Act, 1925 — Section 307, 311
High Courts05 Feb 1928
N.M. Venkatarama Iyer Vs Collector of Tanjore
Madras High Court · AIR 1930 Mad 836
Land Acquisition Act, 1894 — Section 18
High Courts03 Feb 1928
Pydah Venkatachalapathi Vs Guntur Cotton, Jute and Paper Mills Co. Ltd. and Another
Madras High Court · AIR 1929 Mad 353
High Courts03 Feb 1928
(Garapati) Bulliraju and Others Vs (Garapahi) Butchi Seetayyamma and Others
Madras High Court · AIR 1930 Mad 412