High Courts30 Jan 1928
Chinnan Chettiar Vs V. Sundaresa Ayyar and Others
Madras High Court · AIR 1929 Mad 322
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 23 of 24
High Courts30 Jan 1928
(Vysyan) Kandiyil Kundan Vs Neelambalatha Andi and Others
Madras High Court · AIR 1929 Mad 508
High Courts27 Jan 1928
Ramasamy Pillai and Others Vs Marimuthu Goundan and Another
Madras High Court · AIR 1928 Mad 764 : 113 Ind. Cas. 865
High Courts27 Jan 1928
Mova Nageswara Rao Vs Mandava Kotamma and Others
Madras High Court · 110 Ind. Cas. 495
High Courts27 Jan 1928
Movva Nageswara Rao and Another Vs Mandava (Kotayya)
Madras High Court · AIR 1928 Mad 830
High Courts27 Jan 1928
In Re: Veerappa Goundan and Others
Madras High Court · (1928) ILR (Mad) 956 : 114 Ind. Cas. 353 : (1928) 28 LW 575 : (1928) 55 MLJ 591
Penal Code, 1860 (IPC) — Section 395
High Courts27 Jan 1928
In Re: M. Visvanadha Rao and Others
Madras High Court · (1928) 55 MLJ 442
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts27 Jan 1928
In Re: M. Viswanadha Rao and Others
Madras High Court · (1929) ILR (Mad) 1006 : 112 Ind. Cas. 863 : (1928) 28 LW 406
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts25 Jan 1928
Varada Appalanaidu Vs Bodu Annamnaidu and Others
Madras High Court · AIR 1928 Mad 555
High Courts24 Jan 1928
Pasupuleti Narayana Rao Vs Sree Rajah Vasireddi Sree Chandra Mouleswara Prasada Bahadur Manni Sultan Zamindar Garu (Muktyala Estate)
Madras High Court · 110 Ind. Cas. 366 : (1928) 27 LW 845 : (1928) 54 MLJ 621
Madras Estates Land Act, 1908 — Section 151
High Courts24 Jan 1928
Tadi Sarareddi (dead) and Another Vs Chelamcherla Brahmayya, minor by mother and guardian Rattamma
Madras High Court · (1929) 29 LW 419 : (1928) 55 MLJ 586
High Courts24 Jan 1928Dismissed
P. Narayana Rao Vs Zamindar of Muktyala Estate
Madras High Court · (1928) 01 MAD CK 0006
Madras Estates Land Act, 1908 — Section 151
High Courts24 Jan 1928
Tadi Sarreddi and Another Vs Chelamcherla Brahmayya By Mothers and Guardian Rattamma
Madras High Court · 115 Ind. Cas. 153
High Courts23 Jan 1928
Rangaswami Nadar Vs Sundarapandia Thevar and Others
Madras High Court · AIR 1928 Mad 635
High Courts23 Jan 1928
Venkatachalam Chettiar Vs Annapurni Ammal and Others
Madras High Court · (1928) 28 LW 599 : (1928) 55 MLJ 223
High Courts23 Jan 1928
Rangasawmi Nadar by his grandfather and guardian Arasamuthu Nadar Vs Sundarapandia Thevar and Others
Madras High Court · 110 Ind. Cas. 548
High Courts20 Jan 1928
Ramathai Anni Vs K. Kanniappa Mudaliar and Another
Madras High Court · (1928) ILR (Mad) 495 : 110 Ind. Cas. 167 : (1928) 27 LW 503 : (1928) 55 MLJ 235
Provincial Insolvency Act, 1907 — Section 10
High Courts18 Jan 1928
Kn. Pr. Periakaruppan Chettiar Vs R.M.S.R.M. Ramaswami Chettiar and Another
Madras High Court · AIR 1928 Mad 491 : (1928) 27 LW 418
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Jan 1928
In Re: A.N.B. Balusawmy Iyer and A.N.B. Narasimha Iyer The Official Assignee of Madras
Madras High Court · 112 Ind. Cas. 541 : (1928) 28 LW 109
Transfer of Property Act, 1882 — Section 52