High Courts02 Nov 1928
R. Ratnasabapathy Chettiar and Others Vs V. Devasigamony Pillai
Madras High Court · AIR 1929 Mad 53 : (1929) ILR (Mad) 105 : (1929) 29 LW 43 : (1929) 56 MLJ 10
Limitation Act, 1963 — Article 116, 67
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 5 of 24
High Courts02 Nov 1928
Madduri Venkata Someswara Rao alias Venkata Subbanna, minor by guardian and natural father, Kumaraswami Sastri Vs Pulavarty Lakshmanaswami
Madras High Court · AIR 1929 Mad 213 : (1929) ILR (Mad) 275 : (1929) 29 LW 25 : (1929) 56 MLJ 175
High Courts01 Nov 1928
Raja Ramaswami (dead) and Others Vs Govindammal and Others
Madras High Court · AIR 1929 Mad 313 : 118 Ind. Cas. 481 : (1929) 29 LW 69 : (1929) 56 MLJ 332
High Courts01 Nov 1928
Rathinasabapathi Odayar declared major Vs Gopala Odayar and Others
Madras High Court · AIR 1929 Mad 545 : 121 Ind. Cas. 126 : (1929) 29 LW 696 : (1929) 56 MLJ 673
High Courts01 Nov 1928
Vemulapalli Ramakotayya Vs Gutha Viraraghavayya
Madras High Court · (1929) ILR (Mad) 556 : (1929) 29 LW 818 : (1929) 56 MLJ 755
High Courts01 Nov 1928
Secy. of State and Another Vs M. Murugesa Mudaliar and Others
Madras High Court · AIR 1929 Mad 443 : 118 Ind. Cas. 780 : (1929) 29 LW 753
High Courts31 Oct 1928
(Vobilineni Buchi) Venkatarayudu and Others Vs Venkata Kumara Mahipati Surya Rao and Another
Madras High Court · AIR 1929 Mad 416
High Courts29 Oct 1928
In Re: Suban Sahib and Others
Madras High Court · (1929) ILR (Mad) 358 : (1929) 29 LW 94 : (1929) 56 MLJ 595
Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 147
High Courts29 Oct 1928
Shaik Moidin Vs Kunhadevi
Madras High Court · AIR 1929 Mad 33 : 126 Ind. Cas. 111
Guardians and Wards Act, 1890 — Section 25
High Courts29 Oct 1928
In Re: Govinda Naidu
Madras High Court · 118 Ind. Cas. 512
Evidence Act, 1872 — Section 30
High Courts26 Oct 1928
Sultan Kani Rowthan Vs Mahomed Meera Rowthan and Others
Madras High Court · AIR 1929 Mad 189 : (1929) 29 LW 304 : (1929) 56 MLJ 99
Specific Relief Act, 1877 — Section 15Transfer of Property Act, 1882 — Section 55(6)
High Courts26 Oct 1928
Alagarsami Naidu (dead) and Others Vs Ramanathan Chetti by senior paternal uncle and next friend O. Rm. O.M. Sp. Lakshmanan Chettiar
Madras High Court · AIR 1929 Mad 284 : (1929) 29 LW 551 : (1929) 56 MLJ 399
High Courts26 Oct 1928
Mariyumma and Others Vs Andu Alias Abdulla Beari and Others
Madras High Court · 115 Ind. Cas. 149
High Courts26 Oct 1928
The Commissioner of Income Tax Vs M.V. Krishna Aiyar and Sons
Madras High Court · AIR 1929 Mad 67 : 115 Ind. Cas. 254
Contract Act, 1872 — Section 266
High Courts26 Oct 1928
M.V. Krishna Aiyar and Sons Vs Commissioner of Income Tax
Madras High Court · (1928) 10 MAD CK 0003
Income Tax Act, 1961 — Section 2(14)
High Courts25 Oct 1928
Krishnan Somayajipad Vs Vatavatti Raman Nair and Others
Madras High Court · AIR 1929 Mad 36
High Courts25 Oct 1928
Kamireddi Timmappa Vs Devasi Harpal trading as Ratilal Khimji of Bombay by duly authorised agent Ram Das Bhimji
Madras High Court · AIR 1929 Mad 157 : (1929) 29 LW 23 : (1929) 56 MLJ 458
Presidency Towns Insolvency Act, 1909 — Section 30
High Courts25 Oct 1928
Krishnan Somayajipad Vs Vatavatte Raman Nair and Others
Madras High Court · 114 Ind. Cas. 557
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1