High Courts04 Oct 1928
Tinnevelly Mills Co. Ltd. Vs T.A.K. Mohideen Pichai Taraganar and Others
Madras High Court · AIR 1929 Mad 209 : 117 Ind. Cas. 712
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 7 of 24
High Courts04 Oct 1928
Nemichand Sowcar Vs Kesarimull Sowcar and Another
Madras High Court · AIR 1929 Mad 31 : (1929) 29 LW 227 : (1929) 56 MLJ 35
Arbitration Act, 1940 — Section 11Civil Procedure Code, 1908 (CPC) — Order 38 Rule 7
High Courts04 Oct 1928
A.V. Narayanaswami Naicker Vs Sakharam Rao and Others
Madras High Court · AIR 1929 Mad 2 : (1929) ILR (Mad) 186 : 113 Ind. Cas. 660 : (1929) 29 LW 97 : (1928) 55 MLJ 838
High Courts04 Oct 1928
Namichand Sowcar Vs Kesarimull Sowcar and Another
Madras High Court · 114 Ind. Cas. 818
Arbitration Act, 1940 — Section 11
High Courts03 Oct 1928
Chebolu Jagannadham Vs Dalapati Chendramma and Another
Madras High Court · AIR 1929 Mad 489
High Courts02 Oct 1928
Rajah of Vizianagaram Vs Perumetcha Appalaraju
Madras High Court · AIR 1929 Mad 673
High Courts02 Oct 1928
Rajah of Vizianagaram Vs Penumetcha Appalaraju
Madras High Court · 118 Ind. Cas. 497
High Courts01 Oct 1928
(Nandigiri) Venkata Narasimharao and Another Vs (Nandigiri) Krishnabayamma and Others
Madras High Court · AIR 1929 Mad 479
High Courts01 Oct 1928
Nandiglri Venkata Narasimharao and Another Vs Nandagiri Krishnabayamma and Others
Madras High Court · 120 Ind. Cas. 369
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts27 Sept 1928
K.V. Desikachariar and Others Vs The Secretary of State for India in Council and Another
Madras High Court · (1929) 29 LW 229 : (1929) 56 MLJ 38
High Courts25 Sept 1928
Ponnusami Udayar and Another Vs Emperor
Madras High Court · AIR 1929 Mad 115 : (1928) 28 LW 769
High Courts25 Sept 1928
Krishnasami Aiyangar Vs Kuppu Ammal and Another
Madras High Court · AIR 1929 Mad 478 : (1929) 30 LW 796
Court Fees Act, 1870 — Section 7(iv)(c)Transfer of Property Act, 1882 — Section 5
High Courts25 Sept 1928
In Re: Ponnuswami Udayar and Another
Madras High Court · 115 Ind. Cas. 481
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 109
High Courts24 Sept 1928
Lakshmanaswamy Chetty, The Official Assignee Vs V.K. Natesa Chetty
Madras High Court · 114 Ind. Cas. 840
High Courts24 Sept 1928
V.R. Venkatarama Aiyar Vs T. Gopalakrishna Pillai and Another
Madras High Court · AIR 1929 Mad 230 : (1929) ILR (Mad) 322 : (1929) 29 LW 220 : (1929) 1 MLJ 255
Transfer of Property Act, 1882 — Section 84
High Courts24 Sept 1928
In Re: T.V. Lakshmanaswamy Chetty Official Assignee of Madras
Madras High Court · AIR 1929 Mad 141
High Courts24 Sept 1928
Yelamanchili Pitchayya Vs Yelamanchili Rattamma and Another
Madras High Court · AIR 1929 Mad 268 : (1929) 29 LW 56 : (1928) 55 MLJ 856
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts24 Sept 1928
In Re: M. Vijiarangam Naidu
Madras High Court · AIR 1929 Mad 183 : (1929) 29 LW 40
High Courts24 Sept 1928
In Re: M. Vijarangam Naidu an Insolvent
Madras High Court · 114 Ind. Cas. 836
Presidency Towns Insolvency Act, 1909 — Section 36, 7