High Courts18 Sept 1928
Tirumala Chetty Rangayya Chetty Vs Kandalla Srinivasa Raghavacharlu and Others
Madras High Court · (1929) ILR (Mad) 300 : (1929) 29 LW 329 : (1929) 56 MLJ 318
Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 9 of 24
High Courts18 Sept 1928
Raja Vijaya Kumara Viswanatha Bangaru Thirumalai Souri Naicker Vs Venkatachalam Chetty and Others
Madras High Court · AIR 1929 Mad 234
High Courts14 Sept 1928
Watrap S. Subramania Aiyar, High Court Vakil and Others Vs The United India Life Insurance Company Limited , a company carrying on bussiness of life Insurance and Others
Madras High Court · AIR 1928 Mad 1215 : 114 Ind. Cas. 636 : (1928) 55 MLJ 385
High Courts13 Sept 1928
In Re: Ruppa Balusawmy Ayyar and Another
Madras High Court · 112 Ind. Cas. 566
Penal Code, 1860 (IPC) — Section 353
High Courts13 Sept 1928
Ruppa Balusamy Ayyar and Another Vs Emperor
Madras High Court · AIR 1929 Mad 188
High Courts13 Sept 1928
Kidambi Sambamurthi Aiyar Vs E. Ramakrishna Aiyar and Others
Madras High Court · AIR 1929 Mad 43 : (1929) ILR (Mad) 337 : 114 Ind. Cas. 847 : (1929) 29 LW 60 : (1928) 55 MLJ 837
Provincial Insolvency Act, 1920 — Section 27
High Courts11 Sept 1928
Perianna Muthirian Vs M. Vengu Aiyar and Others
Madras High Court · AIR 1929 Mad 21 : (1928) 28 LW 687 : (1929) 56 MLJ 208
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Sept 1928
Sundara Bhattar Vs Munusami Mudali and Others
Madras High Court · AIR 1929 Mad 751
High Courts06 Sept 1928
In Re: The Powers of the newly Enrolled Statutory Advocates under the Indian Bar Councils Act
Madras High Court · (1929) ILR (Mad) 92 : (1928) 55 MLJ 551
Presidency Towns Insolvency Act, 1909 — Section 121
High Courts06 Sept 1928
T.K. Pirmanayagam Pillay Vs Arumugham Pillay and Others
Madras High Court · AIR 1929 Mad 710 : 118 Ind. Cas. 97
High Courts06 Sept 1928
In Re: The Powers of Newly Enrolled Statutory Advocates under the Indian Bar Councils Act
Madras High Court · 113 Ind. Cas. 876 : (1928) 28 LW 545
Bar Councils Act, 1926 — Section 14, 8
High Courts05 Sept 1928
In Re: A Veluayudam Pillai and Others
Madras High Court · 115 Ind. Cas. 509
Evidence Act, 1872 — Section 74
High Courts05 Sept 1928
T.S. Ragupathi Aiyar Vs Narayana Goundan
Madras High Court · AIR 1929 Mad 5 : (1929) ILR (Mad) 151 : 114 Ind. Cas. 559 : (1928) 28 LW 759 : (1928) 55 MLJ 767
Penal Code, 1860 (IPC) — Section 426
High Courts05 Sept 1928
Hassan Kutti Beary Vs Jainabha
Madras High Court · AIR 1928 Mad 1285 : (1929) ILR (Mad) 39 : 113 Ind. Cas. 306 : (1928) 28 LW 710 : (1928) 55 MLJ 828
High Courts04 Sept 1928
(Devarapalli Bulli) Bapyayya Vs (Vadeevu) Viswa Sundara Rao and Others
Madras High Court · AIR 1929 Mad 389 : (1929) 30 LW 365
High Courts04 Sept 1928
Bhaskaruni Venkatanarayana Vs Bhaskaruni Lakshmibayamma
Madras High Court · AIR 1929 Mad 309
High Courts04 Sept 1928
Veerappa Chettiar Vs Subrahmania Aiyar and Others
Madras High Court · AIR 1929 Mad 1 : (1929) ILR (Mad) 123 : (1928) 28 LW 955 : (1928) 55 MLJ 794
High Courts03 Sept 1928
Sivaswami Aiyar Vs Thirumudi Chettiar and Others
Madras High Court · (1929) 30 LW 574 : (1929) 57 MLJ 219
Trusts Act, 1882 — Section 64
High Courts03 Sept 1928
K.S. Ganapathi Aiyar Vs Sakharayappa Mudaliar and Others
Madras High Court · AIR 1929 Mad 187