High Courts21 Aug 1928
China Alagumperumal Karayalar Vs Vinayagathammal and Others
Madras High Court · AIR 1929 Mad 110 : 117 Ind. Cas. 731 : (1929) 29 LW 96 : (1928) 55 MLJ 861
Specific Relief Act, 1877 — Section 41
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 11 of 24
High Courts20 Aug 1928
Ratansi D. Morarji Vs The Administrator-General
Madras High Court · (1929) ILR (Mad) 160 : (1928) 28 LW 674 : (1928) 55 MLJ 478
Succession Act, 1925 — Section 63
High Courts17 Aug 1928
Chellapathi Naidu and Others Vs T. Subba Naidu
Madras High Court · (1928) 08 MAD CK 0039
Criminal Procedure Code, 1898 (CrPC) — Section 145(6)
High Courts16 Aug 1928
Janapareddi Venkatareddi Vs Janapareddi Adhinarayana Rao
Madras High Court · (1929) ILR (Mad) 142 : (1929) 29 LW 343 : (1929) 56 MLJ 357
Land Acquisition Act, 1894 — Section 30
High Courts16 Aug 1928
In Re: Mottaya Pillai and Others
Madras High Court · 117 Ind. Cas. 787 : (1929) 29 LW 396 : (1929) 56 MLJ 103
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts16 Aug 1928
Ismail Bibi Ammal Vs Moideen Abdul Kadir Sahib and Another
Madras High Court · AIR 1929 Mad 273 : 113 Ind. Cas. 296
High Courts15 Aug 1928
Thogarchedu Kakamma Vs Thogarchedu Chandrasekhara Somayajulu and Others
Madras High Court · AIR 1929 Mad 205
High Courts15 Aug 1928
Akkali Thiruvengadam Mammad Vs Chathamkara Ammad and Others
Madras High Court · AIR 1929 Mad 89 : 114 Ind. Cas. 230
High Courts15 Aug 1928
In Re: Molaiappa Goundan
Madras High Court · (1929) ILR (Mad) 79 : (1928) 28 LW 621 : (1928) 55 MLJ 715
Penal Code, 1860 (IPC) — Section 268, 290
High Courts14 Aug 1928
In Re: Pedda Tirumalingadu and Another
Madras High Court · (1929) ILR (Mad) 147 : (1929) 29 LW 387 : (1929) 56 MLJ 194
High Courts14 Aug 1928
Chinnaswamy Kavirayer Vs Periathambi Butler
Madras High Court · AIR 1929 Mad 811 : 117 Ind. Cas. 790
Limitation Act, 1963 — Section 20
High Courts14 Aug 1928
Y. Desi Chettiar Vs J.K. Chinnasami Chettiar, President, Union Board
Madras High Court · AIR 1928 Mad 1271 : 113 Ind. Cas. 874 : (1928) 28 LW 642 : (1929) 56 MLJ 162
Madras Local Boards Act, 1884 — Section 54
High Courts10 Aug 1928
Suthadi Alaga Thevar and Others Vs G.A. Baker, Authorised Agent of Proprietors of Gandanaickanur Zamin
Madras High Court · 116 Ind. Cas. 137
Criminal Procedure Code, 1898 (CrPC) — Section 433
High Courts10 Aug 1928
Kishen Prasad Bahadur Vs Kottakota Dalayya and Others
Madras High Court · AIR 1929 Mad 259
High Courts10 Aug 1928
Maharaja Kishen Prasad Bahadur, K.C.I. E., G.C.I. E., by Agent Chunduru Janaki Ramayya Vs Kottakota Dalayya and Others
Madras High Court · 116 Ind. Cas. 133
Madras Estates Land Act, 1908 — Section 8
High Courts10 Aug 1928
T. Unikanta Menon and Another Vs The Board of Commissioners for the Hindu Religious Endowments
Madras High Court · AIR 1929 Mad 85 : (1928) 28 LW 964 : (1928) 55 MLJ 679
High Courts09 Aug 1928
(Pydimarri Butchi) Venkatarama Sastri and Another Vs (Suri) Venkatanarasayya and Others
Madras High Court · AIR 1929 Mad 25 : 113 Ind. Cas. 557 : (1929) 29 LW 613
High Courts08 Aug 1928
Pandarasannadhi of Tiruvadamarudur Vs Sir T. Sadasiva Iyer and Others Parabhakaran Thampan and Others Vs Hindu Religious Endowments Board
Madras High Court · 116 Ind. Cas. 561
Hindu Religious Endowments Act — Section 6
High Courts08 Aug 1928
His Holiness Sinha Sri Vythilinga Pandara Sannadhi Avergal Vs Sir T. Sadasiva Aiyar and Others
Madras High Court · AIR 1928 Mad 1272 : (1928) 28 LW 535 : (1928) 55 MLJ 605
Hindu Religious Endowments Act — Section 6