High Courts03 Sept 1928
K.S. Ganpathi Aiyar Vs Sakkarayappa Mudaliar and Others
Madras High Court · 115 Ind. Cas. 147
Evidence Act, 1872 — Section 91
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 10 of 24
High Courts03 Sept 1928
Sivaswamy Iyer Vs Thirumudi Chettiar and Others
Madras High Court · 118 Ind. Cas. 499
Trusts Act, 1882 — Section 64
High Courts31 Aug 1928
In Re: Ramaswami Asari
Madras High Court · (1929) ILR (Mad) 340 : 113 Ind. Cas. 363 : (1928) 28 LW 660 : (1929) 56 MLJ 107
Court Fees Act, 1870 — Article 17(a)(iii)
High Courts31 Aug 1928
Vaiyapuri Chettiar Vs Subramania Chettiar and Others
Madras High Court · AIR 1929 Mad 27 : 114 Ind. Cas. 337
High Courts31 Aug 1928
A.V. Balakrishna Menon, late Official Receiver Vs Kakkat Manakkal Uma alias Pattanadi Andarjanam and Others
Madras High Court · AIR 1929 Mad 105 : (1929) ILR (Mad) 263 : 114 Ind. Cas. 825 : (1928) 28 LW 719 : (1928) 55 MLJ 873
Bankruptcy Act, 1869 — Section 20
High Courts31 Aug 1928
The President, Union Board, S.V. Piravi Perumal Pillai Vs Narayana Nadar and Others
Madras High Court · AIR 1928 Mad 1261 : 113 Ind. Cas. 276 : (1928) 28 LW 657 : (1928) 55 MLJ 718
Madras Local Boards Act, 1884 — Section 6
High Courts31 Aug 1928
Palimuthu Ambalagar Vs The President, Union Board
Madras High Court · (1929) ILR (Mad) 609 : (1928) 28 LW 653 : (1929) 56 MLJ 360
Madras Local Boards Act, 1920 — Section 207
High Courts28 Aug 1928
Krishna Reddiar and Others Vs Ramanuja Reddiar and Another
Madras High Court · AIR 1929 Mad 492
High Courts28 Aug 1928
Venkataswami Naicker Vs Palaniswami Chettiar alias Ponnuswami Chettiar and Others
Madras High Court · AIR 1929 Mad 153 : (1929) ILR (Mad) 227 : 117 Ind. Cas. 716 : (1928) 28 LW 762 : (1929) 56 MLJ 380
High Courts27 Aug 1928
S.M. Savithri Bayi and Others Vs Kottayi Achuthan and Others
Madras High Court · AIR 1929 Mad 638
Civil Procedure Code, 1908 (CPC) — Section 11(4)
High Courts27 Aug 1928
S.M. Savithri Bayi and Others Vs Kottayi Achutan and Others
Madras High Court · 119 Ind. Cas. 167
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 Aug 1928
Kode Atohayya Vs Kosaraju Narahari
Madras High Court · 120 Ind. Cas. 747
Guardians and Wards Act, 1890 — Section 25
High Courts24 Aug 1928
V.V. Subramiah Chetty and Others Vs Nataraja Pillai and seven Ors.
Madras High Court · (1930) ILR (Mad) 61 : (1930) 58 MLJ 468
High Courts23 Aug 1928
Ramammal Vs Vijayaraghavalu Naidu and Another
Madras High Court · (1933) ILR (Mad) 1049 : 140 Ind. Cas. 530 : (1932) 36 LW 718 : (1932) 63 MLJ 867
High Courts23 Aug 1928
In Re: Muthukaruppa Servai
Madras High Court · (1928) 28 LW 656 : (1928) 55 MLJ 626
High Courts22 Aug 1928
In Re: Munshi Abdul Wahab Saheb and Another
Madras High Court · (1928) 28 LW 699 : (1929) 56 MLJ 277
Canals and Public Ferries Act, 1890 — Section 9
High Courts22 Aug 1928
Munshi Abdul Wahab Sahib and Another Vs Emperor
Madras High Court · AIR 1929 Mad 50 : 117 Ind. Cas. 728
Canals and Public Ferries Act, 1890 — Section 9General Clauses Act, 1897 — Section 13
High Courts21 Aug 1928
Krishna Aiyar Vs Muthuswami Thevar and Others
Madras High Court · AIR 1929 Mad 84 : 117 Ind. Cas. 789