High Courts24 Oct 1928
S.C. Abboy Naidu Vs Kanniappa Chettiar
Madras High Court · AIR 1929 Mad 175 : 114 Ind. Cas. 817
COURT ARCHIVE
Madras High Court judgments, 1928
480 judgments · page 6 of 24
High Courts24 Oct 1928
Public Prosecutor Vs Chandaya Shetty
Madras High Court · AIR 1929 Mad 92 : 126 Ind. Cas. 109
High Courts22 Oct 1928
A. Muhamad Ellaiyas Vs Rahima Bee, late a minor by her husband and guardian K.M. Abdul Lateef Sahib, since declared a major
Madras High Court · AIR 1929 Mad 191 : 114 Ind. Cas. 842 : (1929) 29 LW 42 : (1929) 56 MLJ 302
Court Fees Act, 1870 — Section 12
High Courts22 Oct 1928
N. Subba Reddi and Others Vs P. Marga Sastriar
Madras High Court · AIR 1929 Mad 517 : 118 Ind. Cas. 818
Madras Estates Land Act, 1908 — Section 111
High Courts18 Oct 1928
In Re: Vasudeva Samiar alias Vasudeva Pillai
Madras High Court · AIR 1929 Mad 381 : (1929) ILR (Mad) 361 : (1929) 29 LW 390 : (1929) 56 MLJ 369
High Courts16 Oct 1928
Ramalinga Iyer Vs Sankara Narayana Ayyar
Madras High Court · 114 Ind. Cas. 843
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, 115
High Courts16 Oct 1928
Venkateswara Iyer Vs Ramanatha Dheekshitar
Madras High Court · AIR 1929 Mad 622
Stamp Act, 1899 — Section 36
High Courts16 Oct 1928
M.L. Sivaramakrishna Aiyar Vs Seshappa Naidu
Madras High Court · AIR 1929 Mad 172 : (1929) ILR (Mad) 347 : (1929) 29 LW 97 : (1929) 56 MLJ 263
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts15 Oct 1928
(Marella) Akshayalingam and Another Vs (Donepudi) Ramayya and Another
Madras High Court · AIR 1929 Mad 426
High Courts15 Oct 1928
K.S. Rama Ayyar and Others Vs Municipal Council and Another
Madras High Court · AIR 1929 Mad 345
High Courts15 Oct 1928
K.S. Ramaiyer and Others Vs The Municipal Council and Another
Madras High Court · 119 Ind. Cas. 465
High Courts12 Oct 1928
Somu Iyer Vs Chelliah Pillai and Another
Madras High Court · 119 Ind. Cas. 43
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Oct 1928
P.M.A. Velliappa Chettiar and Another Vs Saha Govinda Doss and Others
Madras High Court · AIR 1929 Mad 721 : (1929) ILR (Mad) 809 : 118 Ind. Cas. 73 : (1929) 30 LW 169 : (1929) 57 MLJ 190
Specific Relief Act, 1877 — Section 18
High Courts12 Oct 1928
Somu Ayyar Vs Chelliah Pillai and Another
Madras High Court · AIR 1929 Mad 718 : (1929) 30 LW 230
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Oct 1928
Dist. Official Receiver Vs S.V. Nallaperumal Pillai and Others
Madras High Court · AIR 1929 Mad 471
Provincial Insolvency Act, 1920 — Section 54
High Courts09 Oct 1928
In Re: Sankaram Servai
Madras High Court · AIR 1929 Mad 496 : 113 Ind. Cas. 455 : (1929) 30 LW 795
High Courts09 Oct 1928
In Re: T. Sivasankaram Pillai and Others
Madras High Court · (1929) ILR (Mad) 446 : 113 Ind. Cas. 462 : (1928) 28 LW 695 : (1929) 56 MLJ 157
Penal Code, 1860 (IPC) — Section 341, 352
High Courts04 Oct 1928
In Re: Sanna Reddi and Others
Madras High Court · 113 Ind. Cas. 455(1)
Penal Code, 1860 (IPC) — Section 326, 34