High Courts07 Dec 1939
A.R. Krishnaswami Aiyar and Another Vs The Travancore National Bank, Ltd. and Another
Madras High Court · (1940) ILR (Mad) 757 : (1940) 51 LW 333 : (1940) 1 MLJ 424
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 2 of 23
High Courts06 Dec 1939
A.L.S.P.P.L. Subramaniam Chettiar by agent Narayanan Aiyar Vs Annamalai Chettiar by agent Ramaswami Aiyar
Madras High Court · (1940) 51 LW 357 : (1940) 1 MLJ 553
High Courts05 Dec 1939
In Re: K. Srinivasa Rao, First Grade Pleader
Madras High Court · (1940) 51 LW 197 : (1940) 1 MLJ 259
High Courts05 Dec 1939
Smt. Deivasikamani Ponnambala Desikar Vs Board of Commissioners for Hindu Religious Endowments
Madras High Court · AIR 1941 Mad 878
Madras Hindu Religious Endowments Act, 1926 — Section 65A, 88
High Courts05 Dec 1939
In Re: S.A. A First Grade Pleader and G. Thimmappa
Madras High Court · AIR 1940 Mad 370
Legal Practitioners Act, 1879 — Section 13
High Courts05 Dec 1939
S.V.S. Nelliappa Pillai Vs Sethuramalingam Pillai and Others
Madras High Court · AIR 1940 Mad 918 : (1940) 2 MLJ 337
High Courts05 Dec 1939
Srimath Deivasikamani Ponnambala Desikar Vs The Board of Commissioners for Hindu Religious Endowments
Madras High Court · (1941) ILR (Mad) 807 : (1941) 54 LW 147 : (1941) 2 MLJ 175
High Courts05 Dec 1939
S.P.K.N. Subramanian Firm Vs M. Chidambaram Servai
Madras High Court · AIR 1940 Mad 527
Transfer of Property Act, 1882 — Section 3
High Courts04 Dec 1939
Kona Adinarayana Vs Dronavalli Venkatasubbayya and Others
Madras High Court · AIR 1940 Mad 625 : (1940) ILR (Mad) 852 : (1940) 51 LW 384 : (1940) 1 MLJ 251
High Courts04 Dec 1939
In Re: Guruswami Tevar and Others
Madras High Court · AIR 1940 Mad 196 : (1940) ILR (Mad) 158 : (1940) 1 MLJ 124
Evidence Act, 1872 — Section 32
High Courts04 Dec 1939
Katta Virayya and Others Vs The Official Receiver and Others
Madras High Court · AIR 1940 Mad 611 : (1940) 1 MLJ 574
High Courts01 Dec 1939
R. Sami Naidu Vs Katha Goundan and Another
Madras High Court · AIR 1940 Mad 522 : (1940) 51 LW 267 : (1940) 1 MLJ 337
High Courts01 Dec 1939
Pandita Viswanadha Yegneswara Sastri Vs The Secretary of State for India in Council
Madras High Court · AIR 1940 Mad 592 : (1940) 51 LW 540 : (1940) 1 MLJ 704
High Courts30 Nov 1939
K.S.R.M. Sivasubramaniam Chettiar Vs Murugesa Mudaliar and Another
Madras High Court · AIR 1940 Mad 566 : (1940) 51 LW 739 : (1940) 1 MLJ 537
High Courts29 Nov 1939
Cherutty alias Vasu and Another Vs Nangamparambil Ravu alias Kuttaman and Others
Madras High Court · AIR 1939 Mad 513 : (1940) ILR (Mad) 830 : (1940) 51 LW 324 : (1940) 2 MLJ 358
High Courts28 Nov 1939
Municipal Council Vs G.V.C. Babu Naidu
Madras High Court · AIR 1940 Mad 731 : (1940) 51 LW 181 : (1940) 1 MLJ 437
High Courts27 Nov 1939
Yenamandra Jagannadham Vs Theerthala Adilakshmi and Others
Madras High Court · AIR 1940 Mad 545 : (1940) ILR (Mad) 734 : (1940) 51 LW 348 : (1940) 1 MLJ 433
High Courts24 Nov 1939
B. Nana Rao Vs M.U. Arunachalam Chettiar and Others
Madras High Court · AIR 1940 Mad 385 : (1940) ILR (Mad) 526 : (1940) 1 MLJ 482
High Courts24 Nov 1939
Pendela Pundarikakshudu Vs Sontineni Kondayya and Others
Madras High Court · AIR 1940 Mad 669 : (1940) 51 LW 481 : (1940) 1 MLJ 601
High Courts24 Nov 1939
K.N. Guruswamy Vs Indo-Carnatic Bank, Ltd.
Madras High Court · AIR 1940 Mad 873