High Courts24 Nov 1939
In Re: Pullannagari Rami Reddi and Others
Madras High Court · AIR 1941 Mad 238 : (1940) 52 LW 420
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 3 of 23
High Courts23 Nov 1939
S.V. Subba Rao Vs The Calicut Co-operative Urban Bank Limited
Madras High Court · AIR 1940 Mad 635 : (1940) ILR (Mad) 649 : (1940) 51 LW 189 : (1940) 1 MLJ 268
High Courts22 Nov 1939
Ramanatha Gurukkal alias Parameswara Gurukkal Vs V.V.R. Arunachalam Chettiar, Manager for the time being of Tirupalathurai Siva Devasthanam and Another
Madras High Court · AIR 1940 Mad 493 : (1940) ILR (Mad) 825 : (1940) 51 LW 185 : (1940) 1 MLJ 352
High Courts21 Nov 1939
In Re: Chidambaram Chettiar
Madras High Court · AIR 1940 Mad 383 : (1940) ILR (Mad) 646 : (1940) 51 LW 228 : (1940) 2 MLJ 425
High Courts21 Nov 1939
In Re: Kuruba Anjanappa and Another
Madras High Court · AIR 1940 Mad 892 : (1940) 52 LW 345
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts21 Nov 1939
Kopparthi Venkataratnam and Another Vs Palleti Sivaramudu and Another
Madras High Court · AIR 1940 Mad 560 : (1940) 51 LW 249 : (1940) 1 MLJ 314
High Courts20 Nov 1939
Raja Srimanthu Muthu Vijia Ragunatha Duraisingam alias Gowri Vallabha Thevar Avergal, Zamindar of Sivaganga, through the Estate Collector Vs Periasami Pillai and Others
Madras High Court · AIR 1940 Mad 379 : (1940) ILR (Mad) 487 : (1940) 51 LW 366 : (1940) 1 MLJ 391
High Courts17 Nov 1939
Athiyappa Goundan Vs Ramanathan Chettiar
Madras High Court · AIR 1940 Mad 420 : (1940) 51 LW 346 : (1940) 1 MLJ 367
High Courts16 Nov 1939
The Official Assignee Vs Natesam Pillai
Madras High Court · AIR 1940 Mad 441 : (1940) ILR (Mad) 845 : (1940) 51 LW 144 : (1940) 1 MLJ 254
High Courts16 Nov 1939
Rajah Tadakamalla Seetharamachandra Rao Bahadur, Zamindar of Bethavole Vs Sree Rajah Kotagiri Satyanarayana Rao Bahadur and Others
Madras High Court · AIR 1940 Mad 656 : (1940) 1 MLJ 699
High Courts16 Nov 1939
Gundavarapu Seshamma Vs Kornepati Venkata Narasimha Rao and Others
Madras High Court · (1940) ILR (Mad) 454 : (1940) 1 MLJ 400
High Courts16 Nov 1939
In Re: Kollapalle Subramanyam
Madras High Court · AIR 1940 Mad 822
Penal Code, 1860 (IPC) — Section 486
High Courts15 Nov 1939
P.R.S.A.R. Periakaruppan Chettiar Vs P.S.A.R.A.R. Arunachalam Chettiar and Others
Madras High Court · AIR 1940 Mad 375 : (1940) ILR (Mad) 441 : (1940) 51 LW 231 : (1940) 1 MLJ 228
High Courts09 Nov 1939
Eswara Krishna Aiyar and Another Vs Mariya Susai Reddiar and Others
Madras High Court · AIR 1940 Mad 498 : (1940) 51 LW 239 : (1940) 2 MLJ 1003
High Courts09 Nov 1939
A.S.S.R. St. Veerappa Chettiar Vs J.V. Pirrie and Another
Madras High Court · AIR 1940 Mad 436
High Courts09 Nov 1939
S.K. Panikar Vs The Travancore National and Quilon Bank Ltd.
Madras High Court · (1942) 55 LW 252 : (1942) 1 MLJ 161
High Courts09 Nov 1939
Mattapalli Appa Rao Vs Ch. Ramamurthi and Others
Madras High Court · AIR 1940 Mad 675 : (1940) 51 LW 363 : (1940) 1 MLJ 334
High Courts09 Nov 1939
In Re: Indian Companies Act VII of 1913; In Re: Travancore National and Quilon Bank Ltd. (in Liquidation) In Re: S. Barkat Ali and Others In Re: A.S.S.R. St. Veerappa Chettiar In Re: J.V. Pirrie and Another
Madras High Court · (1940) 51 LW 680 : (1940) 1 MLJ 115
High Courts08 Nov 1939
Ramamurthy Vs Nandi Ramulamma
Madras High Court · AIR 1940 Mad 558 : (1940) 51 LW 662
Contract Act, 1872 — Section 65
High Courts08 Nov 1939
P.R. Govindaswami Naicker Vs Pukhraj Sowcar and Another
Madras High Court · (1940) 52 LW 324 : (1940) 2 MLJ 281