High Courts08 Nov 1939
Meenakshi Ammal and Another Vs Murugayya Mooppanar
Madras High Court · AIR 1940 Mad 463 : (1940) ILR (Mad) 739 : (1940) 1 MLJ 288
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 4 of 23
High Courts07 Nov 1939
In Re: Kattameedi Chenna Reddi and Another
Madras High Court · AIR 1940 Mad 710 : (1940) ILR (Mad) 254 : (1940) 52 LW 981
Evidence Act, 1872 — Section 27
High Courts03 Nov 1939
Paladugu Veera Ramachandra Rao Vs Paladugu Parasuramayya and Another
Madras High Court · AIR 1940 Mad 127 : (1940) 51 LW 173 : (1940) 1 MLJ 235
High Courts03 Nov 1939
Chilukuri Veerabhadra Rao Vs Srupada Krishnamurthy Sastri
Madras High Court · AIR 1940 Mad 953 : (1940) 52 LW 118
High Courts03 Nov 1939
Nanjappa Goundan Vs Rangaswami Goundan
Madras High Court · AIR 1940 Mad 410 : (1940) 51 LW 258 : (1940) 1 MLJ 200
High Courts02 Nov 1939
T.S.P.L.S. Thinnappa Chettiar by agent A.S. Arunachalam Chettiar Vs Putti Krishna Rao and Others
Madras High Court · AIR 1941 Mad 6
High Courts02 Nov 1939
T.S.P.L.S. Tinnappa Chettiar, by his authorised agent, A.S. Arunachalam Chettiar Vs Putti Krishna Rao by guardian and mother Padmavati Ammal and Others
Madras High Court · (1940) 51 LW 453 : (1940) 2 MLJ 726
High Courts31 Oct 1939
Peri. Su. Aru. Peria Karuppan Chettiar Vs Doraiswamy Naicken and Others
Madras High Court · AIR 1940 Mad 461 : (1940) 51 LW 191 : (1940) 1 MLJ 134
Limitation Act, 1963 — Section 20(2)
High Courts31 Oct 1939
Kasireddi Siddareddi (dead) and Others Vs Mandapalle Co-operative Society and Another
Madras High Court · AIR 1940 Mad 452 : (1940) 51 LW 99 : (1940) 1 MLJ 121
High Courts31 Oct 1939
Pothukuchi Mahalakshmi Vs Modali Suryakanta Manikyamba and Others
Madras High Court · AIR 1940 Mad 494 : (1940) 51 LW 127 : (1940) 1 MLJ 119
High Courts27 Oct 1939
Gopala Chettiar and Others Vs Arasappa Pillai and Others
Madras High Court · AIR 1940 Mad 523 : (1940) 51 LW 351 : (1940) 1 MLJ 791
High Courts27 Oct 1939
In Re: Ponnuswamy Pillai
Madras High Court · AIR 1940 Mad 945 : (1940) 52 LW 345
High Courts27 Oct 1939
Kowtha Suryanarayana Rao Vs Patibandla Subrahmanyam and Others
Madras High Court · AIR 1940 Mad 902 : (1940) 52 LW 308 : (1940) 2 MLJ 330
High Courts27 Oct 1939
Goona Durgaprasada Rao alias Pedda Babu and Another Vs Goona Sudarsanaswami and Others
Madras High Court · AIR 1940 Mad 513 : (1940) ILR (Mad) 653 : (1940) 51 LW 159 : (1940) 1 MLJ 800
High Courts27 Oct 1939
Secretary of State Vs A. Veerayya Vandayar
Madras High Court · AIR 1940 Mad 451 : (1940) 51 LW 105
Madras Estates Land Act, 1908 — Section 9
High Courts26 Oct 1939
Kuttukken Eramullan Haji and Others Vs Pappinisseri Chandroth Narayanan and Others
Madras High Court · AIR 1940 Mad 453 : (1940) 51 LW 101 : (1940) 1 MLJ 165
High Courts26 Oct 1939
In Re: Ayancheri Kovilagath Sankara Varma Rajah
Madras High Court · (1940) 1 MLJ 272
High Courts26 Oct 1939
Nainalasetti Veera Raju Vs The Secretary of State for India in Council
Madras High Court · AIR 1940 Mad 521 : (1940) 51 LW 201 : (1940) 1 MLJ 152
High Courts25 Oct 1939
Nunna Gopalan Vs Vuppuluri Lakshminarasamma
Madras High Court · AIR 1940 Mad 631 : (1940) 51 LW 69
Civil Procedure Code, 1908 (CPC) — Section 115