High Courts17 Oct 1939
Kannomkot Kelu Kurup Vs Cheriyath Manayil Paru Amma
Madras High Court · AIR 1940 Mad 686 : (1940) 51 LW 617 : (1940) 1 MLJ 693
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 6 of 23
High Courts16 Oct 1939
Akki Dodda Basappa Vs Akki Mallamma and Another
Madras High Court · AIR 1940 Mad 458 : (1940) 51 LW 262 : (1940) 1 MLJ 204
High Courts16 Oct 1939
Pr. N. Sm. Chokkalingam Chettiar Vs The Official Assignee of Madras
Madras High Court · AIR 1940 Mad 837 : (1940) 52 LW 89 : (1940) 2 MLJ 621
High Courts16 Oct 1939
Nallapareddi Annapoornamma Vs Pelleti Veeraraghava Reddi and Others
Madras High Court · AIR 1940 Mad 547 : (1940) 51 LW 391 : (1940) 1 MLJ 608
High Courts16 Oct 1939
Jupalli Narasimha Nayanim Varu Vs Rao Bahadur K. Venkatarama Naidu Garu
Madras High Court · AIR 1940 Mad 235 : (1939) 50 LW 800 : (1939) 2 MLJ 791
Madras Estates Land Act, 1908 — Section 64
High Courts13 Oct 1939
Rowthmall Neopani through their representative Ladhuram Purohit Vs Nagarmall Madan Gopal represented by Prahalada Rai Kadia and Others
Madras High Court · AIR 1940 Mad 179 : (1939) 50 LW 879 : (1940) 1 MLJ 107
Companies Act, 1956 — Section 179, 183(5)
High Courts13 Oct 1939
Tholpetti Koloor Kalappan Shetti's son Mondan Shetti Vs Ammani Nanchu Shetti's daughter Thimmi Avva and Another
Madras High Court · (1939) 50 LW 837 : (1939) 2 MLJ 882
High Courts11 Oct 1939
Ponnuchami Chetti and Others Vs Annakamu Servai and Another
Madras High Court · AIR 1940 Mad 439 : (1940) 51 LW 194 : (1940) 1 MLJ 148
High Courts11 Oct 1939
Sir K.C. Manavikraman, Zamorin Raja Avergal of Calicut, Trustee of Guruvayur Devaswom Vs Madras Hindu Religious Endowments Board and Another
Madras High Court · AIR 1940 Mad 246
Madras Hindu Religious Endowments Act, 1923 — Section 62
High Courts11 Oct 1939
Mahadevi alias Kunhi Thampuratti styled Manaviyathen, the present Valiya Thampuratti of Ambati Kovilakam Vs P.P. Sankara Menon
Madras High Court · AIR 1940 Mad 504 : (1940) ILR (Mad) 296 : (1940) 51 LW 171 : (1940) 1 MLJ 173
High Courts11 Oct 1939
Natesa Pillai and Others Vs Venkatarama Aiyar and Another
Madras High Court · AIR 1940 Mad 206 : (1939) 50 LW 867 : (1940) 1 MLJ 568
High Courts11 Oct 1939
Sivaprasad Sowcar Vs Sekharamantri Narasimhamurthi and Others
Madras High Court · AIR 1940 Mad 187 : (1940) ILR (Mad) 501 : (1940) 51 LW 73 : (1940) 1 MLJ 79
Madras Estates Land Act, 1908 — Section 52(3)
High Courts10 Oct 1939
Katragada Lakshminarasamma Vs Singamsetti Venkatasatyanarayana Rao
Madras High Court · AIR 1940 Mad 571 : (1940) 51 LW 517 : (1940) 1 MLJ 664
High Courts10 Oct 1939
Thanammal and Others Vs Alamelu Ammal
Madras High Court · AIR 1940 Mad 224 : (1939) 50 LW 800 : (1939) 2 MLJ 814
City Police Act — Section 75Penal Code, 1860 (IPC) — Section 323
High Courts06 Oct 1939
C.R. Ramaswami Aiyangar, represented by his mother and next friend Lakshmi Ammal Vs C.S. Rangachariar and Others
Madras High Court · AIR 1940 Mad 118 : (1940) ILR (Mad) 259 : (1940) 51 LW 11 : (1940) 1 MLJ 32
Court Fees Act, 1870 — Article 17B
High Courts06 Oct 1939
Shanmugha Nadar Vs Shanmughavel Nadar and Another
Madras High Court · AIR 1940 Mad 145 : (1939) 50 LW 872 : (1940) 1 MLJ 749
High Courts06 Oct 1939
In Re: Ellappa Chettiar
Madras High Court · AIR 1940 Mad 31 : (1939) 50 LW 720 : (1939) 2 MLJ 727
Madras Debt Conciliation Act, 1936 — Section 25
High Courts04 Oct 1939
In Re: Perianna Pillai
Madras High Court · AIR 1940 Mad 183 : (1939) 50 LW 799
Government of India Act, 1915 — Section 107
High Courts03 Oct 1939
Manickavasaka Thevar and Another Vs Chidambaram Pillai
Madras High Court · AIR 1940 Mad 185 : (1939) 50 LW 886 : (1940) 1 MLJ 20
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90