High Courts03 Oct 1939
Ramaswami Konar Vs Nachiar Ammal
Madras High Court · (1940) 52 LW 350 : (1940) 2 MLJ 491
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 7 of 23
High Courts02 Oct 1939
Prerepa Bhagavat Sastrulu (died) and Another Vs Saridey Lakshmikantam
Madras High Court · AIR 1940 Mad 511 : (1940) 1 MLJ 60
High Courts02 Oct 1939
Varada Bhaktavatsaludu and Another Vs Damojipurapu Venkatanarasimha Rao (dead) and Others
Madras High Court · AIR 1940 Mad 530 : (1940) ILR (Mad) 752 : (1940) 51 LW 648 : (1940) 1 MLJ 195
High Courts02 Oct 1939
Karinagisetti Chennappa Vs Karinagisetti Onkarappa
Madras High Court · AIR 1940 Mad 33 : (1939) 50 LW 896 : (1939) 2 MLJ 884
Limitation Act, 1908 — Section 20
High Courts29 Sept 1939
Patnam Sidda Reddi and Others Vs Ambati Venkata Girianna
Madras High Court · AIR 1941 Mad 65 : (1940) 52 LW 66
High Courts29 Sept 1939
Sanam Narayanamurthi and Another Vs Manapalli Nageswara Rao
Madras High Court · AIR 1941 Mad 108 : (1940) 52 LW 251
High Courts28 Sept 1939
Chidambara Thevar Vs R. Swaminatha Rao Peshwa (dead) and Others
Madras High Court · AIR 1940 Mad 426 : (1940) 1 MLJ 248
High Courts28 Sept 1939
T.V. Duraiswami Pillai Vs P. Venkata Reddy and Others
Madras High Court · AIR 1940 Mad 233 : (1939) 50 LW 889
Contract Act, 1872 — Section 69
High Courts28 Sept 1939
H. Chennana Gowd and Others Vs Official Receiver and Others
Madras High Court · AIR 1940 Mad 241 : (1939) 50 LW 857
Partnership Act, 1932 — Section 5
High Courts27 Sept 1939
Mrs. T.R. Manjula Bai Vs K. Janoji Rao
Madras High Court · AIR 1940 Mad 510 : (1940) ILR (Mad) 319 : (1940) 51 LW 142 : (1940) 1 MLJ 210
High Courts27 Sept 1939
Sri Rajah Bommadevara Venkatarayulu Naidu Bahadur Zamindar Garu Vs Kopalle Raghunadha Rao and Others
Madras High Court · AIR 1940 Mad 913 : (1940) 52 LW 254 : (1940) 2 MLJ 611
High Courts27 Sept 1939
Jonnalagadda Ramaswami Chetti Vs T.K. Ramachandra Rao
Madras High Court · (1940) ILR (Mad) 188 : (1939) 50 LW 813 : (1939) 2 MLJ 789
Madras Debt Conciliation Act, 1936 — Section 4, 4(1)
High Courts27 Sept 1939
Visalakshi Ammal Vs Gokuldas Dayal Sait (deceased) and Another
Madras High Court · AIR 1940 Mad 423 : (1940) 51 LW 30 : (1940) 1 MLJ 155
High Courts26 Sept 1939
In Re: J.S. Dhas and Another
Madras High Court · AIR 1940 Mad 155
Penal Code, 1860 (IPC) — Section 420
High Courts25 Sept 1939
In Re: Kataru Chinna Papiah
Madras High Court · AIR 1940 Mad 136 : (1939) 50 LW 742 : (1940) 2 MLJ 35
High Courts20 Sept 1939
A. Ahamed Ibrahim Rowther Vs Allapichai Rowther and Another
Madras High Court · AIR 1940 Mad 534 : (1940) 51 LW 148 : (1940) 1 MLJ 292
High Courts20 Sept 1939
Jami Venkatappadu and Others Vs Kannepalli Ramamurthi and Others
Madras High Court · AIR 1940 Mad 131 : (1939) 50 LW 851 : (1939) 2 MLJ 853
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19, 20
High Courts19 Sept 1939
In Re: Muthuswami Chettiar and Others
Madras High Court · (1940) ILR (Mad) 335 : (1939) 50 LW 802 : (1940) 1 MLJ 11
Criminal Procedure Code, 1898 (CrPC) — Section 112
High Courts19 Sept 1939
In Re: Paluvadi Venkatramayya alias Paluvadi venkataramanayya
Madras High Court · (1940) ILR (Mad) 1035 : (1939) 50 LW 614 : (1939) 2 MLJ 878
Penal Code, 1860 (IPC) — Section 149, 341