High Courts19 Sept 1939
In Re: Paluvadi Venkataramayya
Madras High Court · AIR 1940 Mad 111
Penal Code, 1860 (IPC) — Section 341
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 8 of 23
High Courts19 Sept 1939
Noothalapati China Venkayya Vs Perla Suryanarayana and Others
Madras High Court · AIR 1940 Mad 203 : (1939) 50 LW 903
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Sept 1939
A. Ramu Mudali Vs Shobagmul Sowcar and Another
Madras High Court · AIR 1940 Mad 628 : (1940) 51 LW 683 : (1940) 1 MLJ 329
High Courts18 Sept 1939
G. Abdul Khadir Saheb Vs V. Pachaiyappa Chetti and Another
Madras High Court · AIR 1940 Mad 9 : (1940) ILR (Mad) 251 : (1939) 50 LW 634 : (1939) 2 MLJ 841
Civil Procedure Code, 1908 (CPC) — Section 151, 24
High Courts15 Sept 1939
Koka Adinarayana Rao naidu Vs Koka Kothandaramayya Naidu and Others
Madras High Court · AIR 1940 Mad 538 : (1940) 51 LW 252 : (1940) 1 MLJ 310
High Courts15 Sept 1939
Sri Sri Sri Nandakishore Ananga Bhima Dev Kesari Gajapathi, Zamindar of Sannokhemedi represented by power-of-attorney holder Sriman Viswanadha Das Mahasayo Vs Susi Iamala Patta Mahadevi and Others
Madras High Court · AIR 1940 Mad 850 : (1940) 52 LW 214 : (1940) 2 MLJ 47
High Courts15 Sept 1939
In Re: Muthu Goundan and Others
Madras High Court · AIR 1940 Mad 216 : 87 Ind. Cas. 418 : (1939) 50 LW 593
Penal Code, 1860 (IPC) — Section 283
High Courts15 Sept 1939
Chebrolu Latchayya Vs Kucherlapati Venkatapatiraju and Others
Madras High Court · AIR 1940 Mad 201 : (1939) 50 LW 809 : (1939) 2 MLJ 836
High Courts15 Sept 1939
Gopu China Jogayya and Seshavatharam Firm Vs Mamidi Satyanarayana and Others
Madras High Court · AIR 1940 Mad 151 : (1939) 50 LW 821 : (1939) 2 MLJ 753
Provincial Insolvency Act, 1920 — Section 35
High Courts15 Sept 1939
Raja Inuganti Venkata Rayanim Varu Vs Alluri China Bapanna, represented by his natural father Alluri Sooranna, under a general power-of-attorney and Others
Madras High Court · AIR 1940 Mad 213 : (1939) 50 LW 938 : (1939) 2 MLJ 926
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19
High Courts15 Sept 1939
Muna Ravanna, Muna Muhammad Kassim Sahib Vs Ana, Runa, Suna, Subramanian Chettiar
Madras High Court · AIR 1940 Mad 444 : (1940) 51 LW 34
Evidence Act, 1872 — Section 43
High Courts12 Sept 1939
Public Prosecutor Vs Narayana Ayyar
Madras High Court · AIR 1940 Mad 173 : (1939) 50 LW 790
Madras Prevention of Food Adulteration Act, 1918 — Section 2
High Courts12 Sept 1939
G.R. Naidu and Others Vs Yerramsetti Venkataswami Naidu
Madras High Court · AIR 1940 Mad 215 : (1939) 50 LW 793 : (1939) 2 MLJ 864
High Courts11 Sept 1939
Chadalavada Anandaramayya Vs Chadalavada Subbayya
Madras High Court · AIR 1940 Mad 901 : (1940) 52 LW 371 : (1940) 2 MLJ 353
High Courts08 Sept 1939
Ramakrishna Reddi and Another Vs The Official Receiver of Bellary and Another
Madras High Court · (1940) 51 LW 612 : (1940) 1 MLJ 932
High Courts06 Sept 1939
Khaji Muhammad Hussain Sahib Vs The Masjiday Mahmood Jamait Managing Committee of Pudupet
Madras High Court · (1940) ILR (Mad) 671 : (1939) 50 LW 734 : (1940) 2 MLJ 436
High Courts06 Sept 1939
M.M. Shahul Hameed Marakayar and Others Vs Kazi Mohammad Hussain Sahib and Others
Madras High Court · AIR 1941 Mad 42 : (1940) 51 LW 752 : (1940) 2 MLJ 446
High Courts06 Sept 1939
Suryadevara Subbayya minor by next friend Tatineni Venkataramayya Vs Vamulapalli Venkatasubbaya and Another
Madras High Court · (1939) 50 LW 775 : (1939) 2 MLJ 924
Transfer of Property Act, 1882 — Section 67(a)
High Courts05 Sept 1939
In Re: Last Will of Hajee Sir Ismail Sait, Kt., late of Essex Lodge, Exporter and Importer Abdul Hameed
Madras High Court · (1940) 1 MLJ 273
High Courts05 Sept 1939
Doraikannu Ammal Vs T. Ramaswami Mudaliar
Madras High Court · AIR 1940 Mad 32 : (1939) 50 LW 705 : (1939) 2 MLJ 773
Transfer of Property Act, 1882 — Section 108