High Courts28 Aug 1939
R.V. and Co. Vs The Hindu Religious Endowments Board and Others
Madras High Court · AIR 1940 Mad 10 : (1939) 50 LW 651 : (1940) 1 MLJ 28
Madras Hindu Religious Endowments Act, 1926 — Section 76
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 10 of 23
High Courts25 Aug 1939
Parasuram Mangacharyulu and Others Vs Parasuram Balarama Krishnamacharyulu and Another
Madras High Court · AIR 1940 Mad 225 : (1939) 50 LW 777 : (1939) 2 MLJ 872
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts25 Aug 1939
Chimalakonda Ramasubbaraya Sastri and Others Vs Ganapathiraju Venkata Appalanarasimharaju and Others
Madras High Court · AIR 1940 Mad 217 : (1939) 50 LW 824 : (1940) 2 MLJ 1021
High Courts25 Aug 1939
Srinivassa Ayyangar Vs Akayya Naidu and Others
Madras High Court · AIR 1941 Mad 197 : (1940) 52 LW 401
High Courts25 Aug 1939
In Re: C. Kanniah Maistry and Others
Madras High Court · AIR 1939 Mad 976 : (1939) 50 LW 769 : (1939) 2 MLJ 618
Tamil Nadu Gaming Act, 1930 — Section 4(2)
High Courts24 Aug 1939
Ramachandra Deo Vs Kamoju Balaji and Others
Madras High Court · (1940) ILR (Mad) 245 : (1939) 50 LW 721 : (1940) 1 MLJ 673
High Courts24 Aug 1939
P.N.M.M. Muthupalaniappa Chettiar Vs N.A.R.R.M. Raman Chettiar and Another
Madras High Court · AIR 1941 Mad 75 : (1940) 52 LW 377
High Courts24 Aug 1939
Vallabhaneni Parandamayya Vs Kosaraju Surayya
Madras High Court · AIR 1940 Mad 129 : (1939) 50 LW 716 : (1939) 2 MLJ 786
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts22 Aug 1939
Gokuldoss Jamnadoss and Co. Vs M. Lakshminarasimhalu Chetti and Others
Madras High Court · (1940) 2 MLJ 409
High Courts22 Aug 1939
S. Ratnasabapathi Pillai Vs Gopala Aiyar and Another
Madras High Court · AIR 1940 Mad 876 : (1940) 52 LW 357 : (1940) 2 MLJ 349
High Courts21 Aug 1939
In Re: K. Jagannatha Aiyar
Madras High Court · (1939) 50 LW 548 : (1939) 2 MLJ 632
High Courts18 Aug 1939
Sornammal Vs Thangavelu Mudaliar and Others
Madras High Court · AIR 1940 Mad 412 : (1940) 1 MLJ 240
High Courts18 Aug 1939
Pandit Shiva Rao and Another Vs D.A. Shanmughasundaraswami (Official Liquidator) and Others
Madras High Court · AIR 1940 Mad 140 : (1940) ILR (Mad) 306 : (1939) 50 LW 844 : (1940) 1 MLJ 922
High Courts18 Aug 1939
Viswanthan Chettiar Vs The Official Receiver of Coimbatore
Madras High Court · (1939) 50 LW 839 : (1939) 2 MLJ 708
Provincial Insolvency Act, 1920 — Section 4
High Courts18 Aug 1939
Maddali Tirumala Ananta Venkata Veeraraghavaswami Vs Srimat Kilambi Mangamma and Another
Madras High Court · AIR 1940 Mad 90 : (1939) 50 LW 917 : (1939) 2 MLJ 812
Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts17 Aug 1939
Mammilli Kunhi Raman Kitavu, karnavan and Manager of the Thavazhi of Kallod Amsom and Desom Vs Vengileri Thanacheri Kunhi Karnavan Kitavu
Madras High Court · AIR 1940 Mad 80 : (1939) 50 LW 676 : (1939) 2 MLJ 757
High Courts17 Aug 1939
The Madras and Southern Mahratta Railway Company Limited Vs P. Ranga Rao
Madras High Court · (1939) 50 LW 833 : (1939) 2 MLJ 911
Penal Code, 1860 (IPC) — Section 120B, 408
High Courts17 Aug 1939
Namasivaya Mudaliar and Others Vs A. Srinivasa Aiyangar and Others
Madras High Court · (1939) 50 LW 578 : (1939) 2 MLJ 782
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Aug 1939
Sir Veerabhadraswami and Another Vs Maya Kone and Others
Madras High Court · AIR 1940 Mad 681 : (1939) 50 LW 658 : (1939) 2 MLJ 920
Civil Procedure Code, 1908 (CPC) — Section 92