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Madras High Court judgments, 1939

447 judgments · page 11 of 23

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High Courts16 Aug 1939

Madipalli Venkatachellam Vs Madipalli Suryanarayanamurty and Others

Madras High Court · AIR 1941 Mad 129 : (1940) 52 LW 556 : (1940) 2 MLJ 520

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High Courts16 Aug 1939

Abubucker Ebrahim and Another Vs Maganlal K. Javeri

Madras High Court · AIR 1940 Mad 683 : (1940) 51 LW 635 : (1940) 1 MLJ 668

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High Courts15 Aug 1939

Katachikandi Thiyyathikandi Abdulla Kaka Vs Kadumandra K. Muthanna

Madras High Court · AIR 1941 Mad 45 : (1940) 52 LW 851 : (1940) 2 MLJ 420

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High Courts15 Aug 1939

Rekanti Chinna Govinda Chettyar and Others Vs S. Varadappa Chettyar and Others

Madras High Court · (1939) 50 LW 568 : (1939) 2 MLJ 809

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3
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High Courts14 Aug 1939

Palanisami Goundar Vs Kaliappa Goundar

Madras High Court · AIR 1940 Mad 77 : (1939) 50 LW 640 : (1940) 1 MLJ 782

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High Courts11 Aug 1939

Balavenkatrama Chettiar and Others Vs Maruthamuthu Chetty and Another

Madras High Court · AIR 1941 Mad 313 : (1940) 52 LW 903 : (1940) 2 MLJ 946

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High Courts11 Aug 1939

T.P. Vasantha Rao Sahib Bhonsle Vs O.A. Narayanaswami Aiyar (Receiver)

Madras High Court · AIR 1940 Mad 95 : (1939) 50 LW 636 : (1939) 2 MLJ 745

Tamil Nadu Agriculturists Relief Act, 1938 — Section 20
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High Courts11 Aug 1939

D. Sundaravaradan Vs R. Narasimhachari, Official Liquidator

Madras High Court · AIR 1940 Mad 266

Companies Act, 1956 — Section 229
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High Courts10 Aug 1939

K. Ranganayaki Ammal Vs K. Sampathkumaran and Others

Madras High Court · AIR 1940 Mad 987 : (1940) 52 LW 339 : (1940) 2 MLJ 319

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High Courts10 Aug 1939

Anandam by guardian, the Official Trustee of Madras Vs T.S. Muthukumaraswami Mudali

Madras High Court · AIR 1940 Mad 52 : (1939) 50 LW 587 : (1939) 2 MLJ 658

Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
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High Courts10 Aug 1939

R.K. Thirumalai Chettiar Vs K.N. Nanjayya Gowder and Another

Madras High Court · AIR 1941 Mad 266

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High Courts09 Aug 1939

Edward H.M. Bower Vs Lt.-Col. A.M.V. Hesterlow and Others

Madras High Court · AIR 1939 Mad 920 : (1940) ILR (Mad) 300 : (1939) 50 LW 534 : (1939) 2 MLJ 714

Trusts Act, 1882 — Section 34
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High Courts09 Aug 1939

Thirugnanavalli Ammal Vs P. Venugopala Pillai and Others

Madras High Court · AIR 1940 Mad 29 : (1939) 50 LW 719 : (1939) 2 MLJ 751

Civil Procedure Code, 1908 (CPC) — Section 34(2)
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High Courts08 Aug 1939

Sistla Saraswatamma Vs Paruvada Maki Naidu and Others

Madras High Court · AIR 1940 Mad 881 : (1940) 2 MLJ 305

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High Courts08 Aug 1939

Kesavamattam Koda Nayakamma Vs Edara Venkayya and Another

Madras High Court · (1939) 2 MLJ 664

Transfer of Property Act, 1882 — Section 59
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High Courts08 Aug 1939

P.V. Karuppanan Ambalam Vs Pandari Sundara Raja Aiyar

Madras High Court · AIR 1940 Mad 71 : (1939) 50 LW 611 : (1939) 2 MLJ 645

Specific Relief Act, 1877 — Section 42
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High Courts08 Aug 1939

Ahmad Bux Alla Jovaya Vs Fazal Karim

Madras High Court · AIR 1940 Mad 49 : (1940) ILR (Mad) 195 : (1939) 50 LW 597 : (1940) 1 MLJ 676

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High Courts07 Aug 1939

Ramayya Goundan Vs Kolanda Goundan and Others

Madras High Court · AIR 1939 Mad 911 : (1940) ILR (Mad) 322 : (1939) 50 LW 529

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High Courts07 Aug 1939

Sankamma Hengsu Vs H. Anantha Kamath and Others

Madras High Court · AIR 1940 Mad 882 : (1940) 52 LW 342 : (1940) 2 MLJ 309

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High Courts07 Aug 1939

Rm. Pl. S. Sivaswami Chettiar Vs Marudaiya Goundan and Others

Madras High Court · AIR 1940 Mad 16 : (1939) 50 LW 429 : (1939) 2 MLJ 759

Criminal Procedure Code, 1898 (CrPC) — Section 146Transfer of Property Act, 1882 — Section 6(e)
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