High Courts05 Sept 1939
Abdul Hameed Vs Mohammed Yoonus and Others
Madras High Court · AIR 1940 Mad 153 : (1939) 50 LW 754
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 9 of 23
High Courts05 Sept 1939
Juluri Venkataratnam and Others Vs Balabhadruni Chennayya and Others
Madras High Court · AIR 1940 Mad 214 : (1939) 50 LW 764
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts04 Sept 1939
Rao Bahadur K. Sambasiva Chettiar Vs The Right Hon'ble the Secretary of State for India in Council and Others
Madras High Court · AIR 1940 Mad 703 : (1940) 51 LW 749 : (1940) 1 MLJ 429
High Courts04 Sept 1939
V. Sreenivasachariar and Another Vs Krishniah Chetty and Others
Madras High Court · AIR 1940 Mad 485 : (1940) 52 LW 295 : (1940) 1 MLJ 860
High Courts04 Sept 1939
In Re: Ramaswami Chettiar
Madras High Court · AIR 1940 Mad 58 : (1939) 50 LW 523 : (1939) 2 MLJ 609(1)
High Courts04 Sept 1939
B. Veeranna Sha and Another Vs The Official Receiver of Secunderabad
Madras High Court · AIR 1940 Mad 47 : (1939) 50 LW 701 : (1939) 2 MLJ 859
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts04 Sept 1939
Visalakshi Ammal Vs C. Krishnaveni Ammal and Others
Madras High Court · AIR 1940 Mad 671 : (1940) 51 LW 213 : (1940) 1 MLJ 561
High Courts01 Sept 1939
MYTHILI AMMAL Vs JANAKI AMMAL AND ANOTHER.
Madras High Court · (1940) ILR (Mad) 329 : (1939) 7 ITR 657
Evidence Act, 1872 — Section 65Income Tax Act, 1961 — Section 29
High Courts01 Sept 1939
Mythili Ammal Vs Janaki Ammal and Another
Madras High Court · AIR 1940 Mad 161 : (1939) 50 LW 815
Evidence Act, 1872 — Section 65
High Courts01 Sept 1939
Narayanan Chetti and Others Vs Panchanathan Chettiar and Others
Madras High Court · AIR 1940 Mad 89
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 2
High Courts01 Sept 1939
Narayanan Chetti and Another Vs Panchanathan Chettiar and Others
Madras High Court · (1940) ILR (Mad) 79 : (1939) 50 LW 605 : (1939) 2 MLJ 758
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 2
High Courts01 Sept 1939
A.R.R.M. Somasundaram Chettiar Vs P.P.A.R.R.M. Peria Karuppan Chettiar and Others
Madras High Court · AIR 1940 Mad 478 : (1940) 51 LW 606
Tamil Nadu Agriculturists Relief Act, 1938 — Section 7
High Courts31 Aug 1939
Rukmani Ammal Vs Subramania Sastrigal and Another
Madras High Court · AIR 1940 Mad 82 : (1939) 50 LW 645 : (1940) 1 MLJ 460
High Courts31 Aug 1939
Thatathil Nayippatiyil Raman Adiyoty Vs Chirikandoth Kunnath Kaitheri Kannan Nambiar and Another
Madras High Court · AIR 1940 Mad 725 : (1940) 52 LW 226 : (1940) 1 MLJ 340
High Courts31 Aug 1939
Muhammad Ibrahim Vs S. Kamal Saheb
Madras High Court · (1939) 50 LW 796 : (1939) 2 MLJ 851
High Courts30 Aug 1939
Kuniyil Chandu Vs Mathiledath Sankaran and Another
Madras High Court · AIR 1940 Mad 56 : (1939) 50 LW 695
High Courts30 Aug 1939
V.E.R.M.K. Krishnan Chettiar by agent Rama Ayyangar Vs P.L.P. Devarayan Chettiar
Madras High Court · AIR 1940 Mad 228 : (1939) 50 LW 771 : (1940) 1 MLJ 786
High Courts30 Aug 1939
Mudala Sithanna and Others Vs Kuppili Lakshminarasimhulu
Madras High Court · AIR 1940 Mad 540 : (1940) 51 LW 339 : (1940) 1 MLJ 302
High Courts28 Aug 1939
Rex Vs V. Krishnan
Madras High Court · AIR 1940 Mad 329
Contract Act, 1872 — Section 221
High Courts28 Aug 1939
Midde Sampathirayudu Vs Sonti Venkataratnam
Madras High Court · AIR 1940 Mad 878 : (1940) 52 LW 247 : (1940) 2 MLJ 278