High Courts21 Jul 1939
Lakshmana Pillai and Others Vs Govindam Pillai and Others
Madras High Court · AIR 1939 Mad 969 : (1939) 50 LW 460 : (1939) 2 MLJ 475
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 13 of 23
High Courts21 Jul 1939
The District Board of West Tanjore Vs Ponnuswami Pallavarayar
Madras High Court · AIR 1940 Mad 231 : (1940) ILR (Mad) 239 : (1939) 50 LW 503 : (1939) 2 MLJ 818
Tamil Nadu Agriculturists Relief Act, 1938 — Section 4(c)
High Courts20 Jul 1939
P. Gopalachari Vs The Corporation of Madras
Madras High Court · (1940) 52 LW 68 : (1940) 2 MLJ 88
High Courts20 Jul 1939
Ramakrishna, minor by his guardian ad litem Arkul Narayana Bhatta Vs Panchamal Narasimha Kamath (dead) and Others
Madras High Court · AIR 1939 Mad 876 : (1939) 50 LW 347 : (1939) 2 MLJ 493
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts19 Jul 1939
M.L.N. Mahalingam Chettiar by Rao Sahib R. Krishna Aiyar, iterim Guardian Vs Raja Srimanthu Muthu Vijia Raghunatha Doraisingam alias Gowri Vallabha Thevar Avergal, Zamindar of Sivaganga, through his Diwan and authorized agent, R.M. Sundaram, Esq., I.C.S.
Madras High Court · AIR 1940 Mad 916 : (1940) 2 MLJ 422
High Courts19 Jul 1939
Chelikani Kondayya Rao and Others Vs Vuppalapati Naganna and Others
Madras High Court · (1939) 50 LW 602 : (1939) 2 MLJ 778
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts19 Jul 1939
Swaminatha Odayar Vs Srinivasa Aiyar and Others
Madras High Court · AIR 1939 Mad 942 : (1939) 50 LW 411 : (1939) 2 MLJ 495
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Jul 1939
Sri Chelikani Sitaramayya Vs Koppula Pedda Venkanna
Madras High Court · AIR 1940 Mad 15 : (1939) 50 LW 432 : (1939) 2 MLJ 509
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts17 Jul 1939
Parimi Sundarasivudu and Others Vs Balajipalli Adinarayana Sastri
Madras High Court · AIR 1939 Mad 909 : (1940) ILR (Mad) 233 : (1939) 2 MLJ 614
High Courts17 Jul 1939
Mugi Subbayya Vs Ravulacheruvu Thippa Reddi and Another
Madras High Court · AIR 1939 Mad 967 : (1939) 50 LW 364 : (1939) 2 MLJ 604
Madras Co-operative Societies Act, 1932 — Section 48
High Courts23 Jun 1939Dismissed
State Vs Badusha and Munusamy
Madras High Court · (1989) LW(Cri) 522
Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 302, 307
High Courts19 Jun 1939
Emperor Vs Taduturu Poligadu
Madras High Court · AIR 1940 Mad 12 : (1939) 50 LW 435
Evidence Act, 1872 — Section 27
High Courts02 May 1939
In Re: Travancore National and Quilon Bank Ltd. (In Liquidation) Sir T. Desikachari and Another, Trustees, East Tanjore Electric Supply Corporation Ltd. Employees' Provident Fund Institution
Madras High Court · AIR 1940 Mad 184
Companies Act, 1913 — Section 282B(2)
High Courts02 May 1939
In Re: V. Mekala Venkatappa and Others
Madras High Court · AIR 1940 Mad 755
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 510
High Courts02 May 1939
Alapati Bulli Venkanna Vs Kantamani Ramanna and Others
Madras High Court · AIR 1940 Mad 776 : (1940) 52 LW 120 : (1940) 2 MLJ 27
High Courts02 May 1939
Vanjiappa Goundan Vs N.P.V.L.R. Annamalai Chettiar and Others
Madras High Court · AIR 1940 Mad 69 : (1939) 50 LW 494 : (1939) 2 MLJ 551
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 23 Rule 1
High Courts01 May 1939
Vasantharao Ammannamma Vs Vijiapurapu Venkata Kodanda Rao Panthulu and Others
Madras High Court · AIR 1940 Mad 210 : (1940) ILR (Mad) 223 : (1939) 50 LW 729 : (1940) 1 MLJ 188
High Courts01 May 1939
Rathnammal alias Rajamani Ammal Vs The Secretary of State for India in Council
Madras High Court · AIR 1939 Mad 963 : (1940) ILR (Mad) 87 : (1939) 50 LW 300 : (1939) 2 MLJ 380
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
High Courts01 May 1939
In Re: P. Ramanujachariar, Advocate
Madras High Court · AIR 1939 Mad 772 : (1940) ILR (Mad) 17 : (1939) 50 LW 234 : (1939) 2 MLJ 320