High Courts19 Apr 1939
D. Sundaravaradan Vs M.K. Mani Iyer
Madras High Court · AIR 1939 Mad 915 : (1939) 50 LW 306 : (1939) 2 MLJ 325
COURT ARCHIVE
Madras High Court judgments, 1939
447 judgments · page 15 of 23
High Courts19 Apr 1939
In Re: Subbiah Tevar
Madras High Court · AIR 1939 Mad 856 : (1939) ILR (Mad) 947 : (1939) 50 LW 318 : (1939) 2 MLJ 455
Evidence Act, 1872 — Section 27
High Courts19 Apr 1939
Vedula Lakshminarasimhamurti styled as Nittala Lakshminarasimhamurti and Others Vs Meduri Venkata Jogisomayajulu and Others
Madras High Court · AIR 1939 Mad 928 : (1939) 50 LW 404 : (1939) 2 MLJ 499
High Courts18 Apr 1939
Parappil Assya Umma Vs Paloonteakath Moossa and Others
Madras High Court · AIR 1940 Mad 707
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts18 Apr 1939
R.V. Rajarathna Chettiar Vs Shari Shaick Mahboob Sahib and Others
Madras High Court · AIR 1940 Mad 106 : (1940) ILR (Mad) 27 : (1939) 50 LW 323
Contract Act, 1872 — Section 68, 70
High Courts17 Apr 1939
In Re: Kapa Morrana and Another
Madras High Court · AIR 1939 Mad 840 : (1939) 50 LW 423 : (1939) 2 MLJ 635
Evidence Act, 1872 — Section 27
High Courts17 Apr 1939
Krishna Mudaliar Vs Marimuthu Mudaliar and Others
Madras High Court · AIR 1939 Mad 862 : (1940) ILR (Mad) 109 : (1939) 50 LW 282 : (1939) 2 MLJ 423
High Courts17 Apr 1939
Saminatha Aiyar (died) and Another Vs Vageesan, by guardian Sivakami Ammal
Madras High Court · AIR 1939 Mad 849 : (1940) ILR (Mad) 98 : (1939) 50 LW 270 : (1939) 2 MLJ 557
High Courts13 Apr 1939Dismissed
Maharaja Raja and Others Vs Vanguri Suryaprakasarao Garu and Others
Madras High Court · (1939) 04 MAD CK 0031
Madras Estates Land Act, 1908 — Section 26
High Courts13 Apr 1939
Vedantam Subbarayudu (dead) and Others Vs Chattapalli Lakshminarasamma and Others
Madras High Court · AIR 1939 Mad 949 : (1939) 50 LW 618 : (1939) 2 MLJ 533
Transfer of Property Act, 1882 — Section 92, 92(iii)
High Courts12 Apr 1939
A. Seetha Ramappa and Others Vs G.C. Ramappa
Madras High Court · AIR 1939 Mad 890 : (1939) 50 LW 632 : (1939) 2 MLJ 555
High Courts06 Apr 1939
In Re: K.V. Lakshmana Rao and Another
Madras High Court · AIR 1940 Mad 134 : (1939) 50 LW 782
High Courts06 Apr 1939
Unnamalai Ammal Vs Amba Baghyathammal and Others
Madras High Court · AIR 1940 Mad 763
High Courts03 Apr 1939
In Re: Mahanti Sreeramulu
Madras High Court · AIR 1940 Mad 293 : (1939) 50 LW 787
High Courts03 Apr 1939
Vellayya Konar (died) and Another Vs Ramaswami Konar and Another
Madras High Court · AIR 1939 Mad 894 : (1940) ILR (Mad) 73 : (1939) 50 LW 248 : (1939) 2 MLJ 400
Transfer of Property Act, 1882 — Section 53
High Courts03 Apr 1939
Ponnuman Dikshitar and Another Vs The Board of Commissioners for the Hindu Religious Endowments and Others
Madras High Court · AIR 1939 Mad 682 : (1939) 50 LW 126 : (1939) 2 MLJ 11
High Courts31 Mar 1939
Kunhibi alias Beebi Umma Vs Kalliani Amma and Others
Madras High Court · AIR 1939 Mad 881 : (1939) 50 LW 400 : (1939) 2 MLJ 463
Contract Act, 1872 — Section 68
High Courts31 Mar 1939
Kuppainethu Guruvappa Naicker Vs M. Mounaguruswami Naicker
Madras High Court · AIR 1939 Mad 742 : (1939) ILR (Mad) 838 : (1939) 49 LW 786 : (1939) 2 MLJ 36(1)
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 Mar 1939
P. Rm. St. Subramania Chettier Vs Felix Joseph Sarprasadam and Others
Madras High Court · AIR 1939 Mad 817 : (1940) ILR (Mad) 45 : (1939) 50 LW 203 : (1939) 2 MLJ 316
Succession Act, 1925 — Section 321
High Courts30 Mar 1939Allowed
Lakshmadu Vs Ramudu and Others
Madras High Court · (1939) 03 MAD CK 0044
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2), 47